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The Oriental Insurance Co. Ltd vs Smti Pratima Chetia And 6 Ors
2022 Latest Caselaw 3930 Gua

Citation : 2022 Latest Caselaw 3930 Gua
Judgement Date : 29 September, 2022

Gauhati High Court
The Oriental Insurance Co. Ltd vs Smti Pratima Chetia And 6 Ors on 29 September, 2022
                                                           Page No.# 1/3

GAHC010099242018




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case : I.A.(Civil)/2320/2018

         THE ORIENTAL INSURANCE CO. LTD
         A COMPANY UNDER THE COMPANIES ACT
         REPESENTED BY ITS REGIONAL MANAGER
         ULUBARI GUWAHATI 7 DISTRICT KAMRUP ASSAM


          VERSUS

         SMTI PRATIMA CHETIA AND 6 ORS
         VILLAGE CHENIMARA GAON PO KHOWANG DISTRICT DIBRUGARH
         ASSAM PRESENT ADDRESS VILLAGE NARENGI SATGAON
         GUWAHATI DIST KAMRUP ASSAM

         2:MISS DEIJY CHETIA
         D/O LATE BIDYA CHETIA
         VILLAGE CHENIMARA GAON
         PO KHOWANG
         DISTRICT DIBRUGARH
         ASSAM
         PRESENT ADDRESS VILLAGE NARENGI
         SATGAON
          GUWAHATI
         DIST KAMRUP ASSAM
          3:MISS DIMPY CHETIA
         D/O LATE BIDYA CHETIA
         VILLAGE CHENIMARA GAON
         PO KHOWANG
         DISTRICT DIBRUGARH
         ASSAM
         PRESENT ADDRESS VILLAGE NARENGI
         SATGAON
          GUWAHATI
         DIST KAMRUP ASSAM
          4:MISS SIMPI CHETIA
                                                                                   Page No.# 2/3

            D/O LATE BIDYA CHETIA
            VILLAGE CHENIMARA GAON
            PO KHOWANG
            DISTRICT DIBRUGARH
            ASSAM
            PRESENT ADDRESS VILLAGE NARENGI
            SATGAON
            GUWAHATI
            DIST KAMRUP ASSAM
            5:SRI SETANANDA CHETIA
            S/O LATE BIDYA CHETIA
            VILLAGE CHENIMARA GAON
            PO KHOWANG
            DISTRICT DIBRUGARH
            ASSAM
            PRESENT ADDRESS VILLAGE NARENGI
            SATGAON
            GUWAHATI
            DIST KAMRUP ASSAM
            6:SRI SANJIB BORI
            S/O SRI KALITA BORI
            VILLAGE JANJIMUKH GAON

            DISTRICT DIBRUGARH
            ASSAM
            7:SRI PRADIP KEDIA
            S/O LATE TARA CHAND KEDIA
            VILL SOUTH SARANIA HIMGIRI PATH
            GUWAHATI
            DISTRICT KAMRUP ASSAM
            ------------
            Advocate for : MR. S K GOSWAMI
            Advocate for : appearing for SMTI PRATIMA CHETIA AND 6 ORS



                                   BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                             ORDER

Date : 29.09.2022 Heard Mr. S.K. Goswami, learned counsel for the applicant/appellant. None appears for the respondent Nos. 1, 2, 3, 4 and 5, despite the name of Mr. S. Das, learned counsel for the said respondents is reflected in the cause list.

By filing this interlocutory application, the applicant has prayed for stay of the impugned Page No.# 3/3

judgment and review order dated 18.07.2017 and 23.02.2018, passed by the learned Member, Motor Accident Claims Tribunal No. 3, Kamrup ((M), Guwahati in MAC Case No. 329/2011 and Misc. Case No. 10/2017 respectively.

As the appeal is admitted, the operation of the impugned judgment and review order dated as above is hereby stayed till returnable date.

List the matter accordingly after 4 weeks.

JUDGE

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