Page No.# 1/2 vs Tridibesh Ch. Barua
2022 Latest Caselaw 3903 Gua

                                                            Page No.# 1/2

GAHC010165292022




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   I.A.(Civil)/2986/2022

         SUBODH BARUA @ MONIK AND ANR.
         S/O SURENDRA NATH BARUA
         VILL.- GHARIALDANGA PART- II
         P.O.- MAHAMAYAHAT
         P.S.- GOLOKGANJ
         DIST.- DHUBRI
         ASSAM.

         2: SURAJ KR. BARUA @ TOTO
         S/O SURENDRA NATH BARUA

         VILL.- GHARIALDANGA PART- II

         P.O.- MAHAMAYAHAT

         P.S.- GOLOKGANJ

         DIST.- DHUBRI
         ASSAM.
         VERSUS

         TRIDIBESH CH. BARUA
         S/O LT. SAILESH CH. BARUA
         R/O W/NO. 3
         GAURIPUR TOWN
         P.O. AND P.S.- GAURIPUR
         DIST.- DHUBRI
         ASSAM
         PIN- 783331.


         ------------
         Advocate for : MS. R CHOUDHURY
         Advocate for : appearing for TRIDIBESH CH. BARUA
                                                                              Page No.# 2/2




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

28.09.2022 Since the connected appeal is admitted for hearing, the judgment and decree dated 18.05.2022 passed by the learned Additional District Judge, Dhubri in TA No. 06/2019 shall remain stayed till disposal of the appeal.

The IA (C) stands disposed of.

JUDGE

Comparing Assistant