Citation : 2022 Latest Caselaw 3883 Gua
Judgement Date : 28 September, 2022
Page No.# 1/4
GAHC010267232018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/1144/2020
ORIENTAL INSURANCE COMPANY LTD.
(A CENTRAL GOVT. UNDERTAKING) HAVING ITS GAUHATI REGIONAL
OFFICE AT GUWAHATI
ULUBARI
KAMRUP(M) REPRESENTED BY THE DEPUTY MANAGER
GAUHATI REGIONAL OFFICE
ULUBARI
GUWAHATI-781007
KAMRUP(M) ASSAM.
VERSUS
STRUCK OFF
XX
2:SUKURJAN NESSA
W/O SIDDIQUE ALI
R/O VILL. MOURIRPAM (MUHURIRPAM)
P.O. AND P.S. BAGHBAR
DIST. BARPETA
ASSAM
PIN 781308
3:MISS HASINA KHATUN
D/O LATE HASEN ALI
R/O VILL. MOURIRPAM (MUHURIRPAM)
P.O. AND P.S. BAGHBAR
DIST. BARPETA
ASSAM
PIN 781308
4:MISS TASMINA KHATUN
D/O LATE HASEN ALI
R/O VILL. MOURIRPAM (MUHURIRPAM)
P.O. AND P.S. BAGHBAR
Page No.# 2/4
DIST. BARPETA
ASSAM
PIN 781308
5:RASHIDUL ISLAM
S/O LATE HASEN ALI
R/O VILL. MOURIRPAM (MUHURIRPAM)
P.O. AND P.S. BAGHBAR
DIST. BARPETA
ASSAM
PIN 781308
6:RAFIQUL ISLAM
S/O LATE HASEN ALI
R/O VILL. MOURIRPAM (MUHURIRPAM)
P.O. AND P.S. BAGHBAR
DIST. BARPETA
ASSAM
PIN 781308
7:SUMEJ ALI
S/O SIDDIQUE ALI
R/O VILL. MOURIRPAM (MUHURIRPAM)
P.O. AND P.S. BAGHBAR
DIST. BARPETA
ASSAM
PIN 781308
8:HANIF ALI
S/O SIDDIQUE ALI
R/O VILL. MOURIRPAM (MUHURIRPAM)
P.O. AND P.S. BAGHBAR
DIST. BARPETA
ASSAM
PIN 781308
9:PIAR ALI
S/O SIDDIQUE ALI
R/O VILL. MOURIRPAM (MUHURIRPAM)
P.O. AND P.S. BAGHBAR
DIST. BARPETA
ASSAM
PIN 781308
10:JAHEDUL ISLAM
S/O SIDDIQUE ALI
R/O VILL. MOURIRPAM (MUHURIRPAM)
P.O. AND P.S. BAGHBAR
DIST. BARPETA
ASSAM
PIN 781308
11:MRS. JAMELA KHATUN
D/O SIDDIQUE ALI
R/O VILL. MOURIRPAM (MUHURIRPAM)
Page No.# 3/4
P.O. AND P.S. BAGHBAR
DIST. BARPETA
ASSAM
PIN 781308
12:AMELA KHATUN
D/O SIDDIQUE ALI
R/O VILL. MOURIRPAM (MUHURIRPAM)
P.O. AND P.S. BAGHBAR
DIST. BARPETA
ASSAM
PIN 781308
13:MRS. JAMELA KHATUN
W/O HASEN ALI
R/O VILL. MOURIRPAM (MUHURIRPAM)
P.O. AND P.S. BAGHBAR
DIST. BARPETA
ASSAM
PIN 781308
14:TAHIBUL ISLAM
S/O CHAND MAMUD
R/O VILL. BARDALONI
P.O. AND P.S. BAGHBAR
DIST. BARPETA
ASSAM
PIN 781308
15:MAHIDUL ISLAM
S/O JAONUDDIN
R/O VILL. MOURIPAM
P.O. AND P.S. BAGHBAR
DIST. BARPETA
ASSAM
PIN 781308
------------
Advocate for : MS R D MAZUMDAR
Advocate for : appearing for STRUCK OFF
Page No.# 4/4
:: BEFORE ::
HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA
O R D E R
28.09.2022
In view of the judgment passed today in the connected MAC appeal, this Interlocutory Application stands disposed.
JUDGE
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