Citation : 2022 Latest Caselaw 3849 Gua
Judgement Date : 27 September, 2022
Page No.# 1/6
GAHC010148302022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.L.P./48/2022
CENTRAL BUREAU OF INVESTIGATION .
THROUGH ITS HEAD OF BRANCH, CBI, ANTI CORRUPTION BRANCH,
OAKLAND, SHILONG-793001, MEGHALAYA.
VERSUS
SURANJAN DAS AND 18 ORS.
(A-1 AS PER CHARGE SHEET), THE THEN SUB-POSTMASTER,
RAJESWARPUR SUB-POST OFFICE, ASSAM
2:JOWAR KANTI NATH
(A-2 AS PER CHARGE SHEET)
THE THEN SUB-POSTMASTER
RAJESWARPUR SUB-POST OFFICE
ASSAM
3:NIPPON BASUMATARY
(A-3 AS PER CHARGE SHEET)
THE THEN SUB-POSTMASTER
RAJESWARPUR SUB-POST OFFICE
ASSAM
4:RAHUL PAUL
(A-4 AS PER CHARGE SHEET)
THE THEN SUB-POSTMASTER
RAJESWARPUR SUB-POST OFFICE
ASSAM
5:JHUNU ROY
(A-5 AS PER CHARGE SHEET)
THE THEN SUB-POSTMASTER
MIRRIGOOL BRANCH POST OFFICE
Page No.# 2/6
ASSAM
6:MS. L. MANITOMBI SINGHA
(A-6 AS PER CHARGE SHEET)
THE THEN EDDA/EDMC
MIRRIGOOL BRANCH POST OFFICE
ASSAM
7:MS. RANJANA SINGHA
(A-7 AS PER CHARGE SHEET)
THE THEN GDS PACKER
RAJESWARPUR SUB-POST OFFICE
ASSAM
8:SMT. RITA MAZUMDAR
(A-8 AS PER CHARGE SHEET)
THE THEN PRESIDENT
CHANDRAPUR GRAM PANCHAYAT
ASSAM
9:INDRANIL CHAKRABORTY
(A-9 AS PER CHARGE SHEET)
THE THEN SECRETARY
CHANDRAPUR GRAM PANCHAYAT
ASSAM
10:ALTAF HUSSAIN BARBHUIYA
(A-10 AS PER CHARGE SHEET)
THE THEN GRAM ROZGAR SAHAYAK
CHANDRAPUR GRAM PANCHAYAT
ASSAM
11:MUZTOBA ALMAMUN LASKAR
(A-11 AS PER CHARGE SHEET)
PRIVATE PERSON.
12:MASHUK AHMED BARBHUIYA
(A-12 AS PER CHARGE SHEET)
THE THEN MEMBER
CHANDRAPUR GRAM PANCHAYAT
ASSAM
13:ASHISH DAS
(A-14 AS PER CHARGE SHEET)
PRIVATE PERSON.
14:AZIZUR RAHMAN BARBHUIYA
(A-15 AS PER CHARGE SHEET)
Page No.# 3/6
PRIVATE PERSON.
15:JAKIR HUSSAIN BARBHUIYA
(A-16 AS PER CHARGE SHEET)
PRIVATE PERSON.
16:SAUMENDRA NARAYAN DAS
(A-18 AS PER CHARGE SHEET)
THE THEN JUNIOR ENGINEER
CHANDRAPUR GRAM PANCHAYAT
LALA DEVELOPMENT BLOCK.
17:SUBHASHISH DEB
(A-19 AS PER CHARGE SHEET)
THE THEN JUNIOR ENGINEER
CHANDRAPUR GRAM PANCHAYAT
LALA DEVELOPMENT BLOCK.
18:SMT. SAMPA RUDRA PAUL (DHAR)
(A-20 AS PER CHARGE SHEET)
THE THEN ACCREDITED ENGINEER (CONTRACTUAL)
LALA DEVELOPMENT BLOCK.
19:ANAMUR RAHAMAN BARBHUIYA
(A-21 AS PER CHARGE SHEET)
THE THEN JUNIOR ENGINEER
CHANDRAPUR GRAM PANCHAYAT
LALA DEVELOPMENT BLOCK
Advocate for the Petitioner : SC, CBI
Advocate for the Respondent :
Linked Case :
CENTRAL BUREAU OF INVESTIGATION
THROUGH ITS HEAD OF BRANCH
CBI
ANTI CORRUPTION BRANCH
OAKLAND
SHILONG-793001
MEGHALAYA.
VERSUS
Page No.# 4/6
SURANJAN DAS AND 18 ORS.
(A-1 AS PER CHARGE SHEET)
THE THEN SUB-POSTMASTER
RAJESWARPUR SUB-POST OFFICE
ASSAM
2:JOWAR KANTI NATH
(A-2 AS PER CHARGE SHEET)
THE THEN SUB-POSTMASTER
RAJESWARPUR SUB-POST OFFICE
ASSAM
3:NIPPON BASUMATARY
(A-3 AS PER CHARGE SHEET)
THE THEN SUB-POSTMASTER
RAJESWARPUR SUB-POST OFFICE
ASSAM
4:RAHUL PAUL
(A-4 AS PER CHARGE SHEET)
THE THEN SUB-POSTMASTER
RAJESWARPUR SUB-POST OFFICE
ASSAM
5:JHUNU ROY
(A-5 AS PER CHARGE SHEET)
THE THEN SUB-POSTMASTER
MIRRIGOOL BRANCH POST OFFICE
ASSAM
6:MS. L. MANITOMBI SINGHA
(A-6 AS PER CHARGE SHEET)
THE THEN EDDA/EDMC
MIRRIGOOL BRANCH POST OFFICE
ASSAM
7:MS. RANJANA SINGHA
(A-7 AS PER CHARGE SHEET)
THE THEN GDS PACKER
RAJESWARPUR SUB-POST OFFICE
ASSAM
8:SMT. RITA MAZUMDAR
(A-8 AS PER CHARGE SHEET)
THE THEN PRESIDENT
CHANDRAPUR GRAM PANCHAYAT
ASSAM
9:INDRANIL CHAKRABORTY
(A-9 AS PER CHARGE SHEET)
THE THEN SECRETARY
CHANDRAPUR GRAM PANCHAYAT
ASSAM
10:ALTAF HUSSAIN BARBHUIYA
Page No.# 5/6
(A-10 AS PER CHARGE SHEET)
THE THEN GRAM ROZGAR SAHAYAK
CHANDRAPUR GRAM PANCHAYAT
ASSAM
11:MUZTOBA ALMAMUN LASKAR
(A-11 AS PER CHARGE SHEET)
PRIVATE PERSON.
12:MASHUK AHMED BARBHUIYA
(A-12 AS PER CHARGE SHEET)
THE THEN MEMBER
CHANDRAPUR GRAM PANCHAYAT
ASSAM
13:ASHISH DAS
(A-14 AS PER CHARGE SHEET)
PRIVATE PERSON.
14:AZIZUR RAHMAN BARBHUIYA
(A-15 AS PER CHARGE SHEET)
PRIVATE PERSON.
15:JAKIR HUSSAIN BARBHUIYA
(A-16 AS PER CHARGE SHEET)
PRIVATE PERSON.
16:SAUMENDRA NARAYAN DAS
(A-18 AS PER CHARGE SHEET)
THE THEN JUNIOR ENGINEER
CHANDRAPUR GRAM PANCHAYAT
LALA DEVELOPMENT BLOCK.
17:SUBHASHISH DEB
(A-19 AS PER CHARGE SHEET)
THE THEN JUNIOR ENGINEER
CHANDRAPUR GRAM PANCHAYAT
LALA DEVELOPMENT BLOCK.
18:SMT. SAMPA RUDRA PAUL (DHAR)
(A-20 AS PER CHARGE SHEET)
THE THEN ACCREDITED ENGINEER (CONTRACTUAL)
LALA DEVELOPMENT BLOCK.
19:ANAMUR RAHAMAN BARBHUIYA
(A-21 AS PER CHARGE SHEET)
THE THEN JUNIOR ENGINEER
CHANDRAPUR GRAM PANCHAYAT
LALA DEVELOPMENT BLOCK.
------------
Advocate for : SC
CBI
Advocate for : appearing for SURANJAN DAS AND 18 ORS.
Page No.# 6/6
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
Date : 27.9.2022
Heard Mr. P.Das, learned counsel This is a Crl. Leave Application praying for grant of leave to appeal against the judgment and order dated 30.04.2022 passed by learned Special Judge for CBI Cases, Addl. Court No. 2, Chandmari, Guwahati in Special Case No. 15 of 2013 . Issue notice returnable after four weeks. Petitioner to take steps for issuance of notice upon the respondents by way of registered post with A/D as well as through usual process within a period of four days from today.
JUDGE
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