The Bajaj Allianz General ... vs Bibha Mishra And 6 Ors (F)
2022 Latest Caselaw 3357 Gua

                                                                          Page No.# 1/3

GAHC010112102020




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                   Case No. : I.A.(Civil)/2458/2022 in MACApp./518/2022


         THE BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
         HAVING ITS REGISTERED AND HEAD OFFICE AT GE PLAZA
         AIRPORT ROAD
         NERADA
         PUNE 411006 AND NORTH EASTERN REGIONAL OFFICE AT SREEJI TOWER
         2ND FLOOR
         C/O GAUHATI TEA WAREHOUSING PVT. LTD. ADJACENT TO MAHINDRA
         SHOWROOM
         CHRISTIANBASTI
         GUWAHATI
         PIN 78105
         KAMRUP METROPOLITAN DIST.
         ASSAM (REPRESENTED BY ITS LEGAL EXECUTIVE
         CLAIMS DEPTT.
         MR. NAYANJYOTI CHOUDHURY)

          VERSUS

         BIBHA MISHRA AND 6 ORS (F)
         W/O LATE RAKESH @ RAJESH MISHRA
         R/O LALMATI
         P.S. ABHAYAPURI
         DIST. BONGAIGAON
         ASSAM
         PIN 783384

         2:SUBHASH MISHRA
         S/O LATE ASHA RAM MISHRA
          R/O LALMATI
          P.S. ABHAYAPURI
          DIST. BONGAIGAON
         ASSAM
          PIN 783384
          3:PHOOL KUMARI MISHRA
         W/O SRI SUBHASH MISHRA
                                                                       Page No.# 2/3

            R/O LALMATI
            P.S. ABHAYAPURI
            DIST. BONGAIGAON
            ASSAM
            PIN 783384
            4:RITIK MISHRA
            S/O LATE RAKESH @ RAJESH MISHRA
            R/O LALMATI
            P.S. ABHAYAPURI
            DIST. BONGAIGAON
            ASSAM
            PIN 783384
            5:BHUMI MISHRA
            D/O LATE RAKESH @ RAJESH MISHRA
            R/O LALMATI
            P.S. ABHAYAPURI
            DIST. BONGAIGAON
            ASSAM
            PIN 783384
            6:ALIAZ AHMED
            S/O SULTAN AHMED
            R/O VILL. ABHAYAPURI
            WARD NO. 1
            P.O. AND P.S. ABHAPURI
            DIST. BONGAIGAON
            ASSAM
            PIN 783384
            7:AKHTA HUSSAIN
            S/O LATE H. AHMED
            R/O VILL. ABHAYAPURI
            P.O. AND P.S. ABHAYAPURI
            DIST. BONGAIGAON
            ASSAM
            PIN 783384
            ------------
            Advocate for : MR. A BHATTACHARYYA
            Advocate for : appearing for BIBHA MISHRA AND 6 ORS (F)


                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                        ORDER

Date : 05.09.2022

Heard Mr. A Bhattacharyya, learned counsel for the appellant.

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This is an application for stay of the operation of the impugned judgment and order dated 17.07.2019 passed in MAC Case No.115/2013 by the learned Member, MACT, Bongaigaon.

Accordingly, the operation of the impugned judgment and order dated 17.07.2019 passed by the learned Member, MACT in MAC Case No.115/2013 is stayed subject to deposit of 50% of the awarded amount before the Registry of this Court within 6 (six) weeks from today and the claimants are entitled to withdraw the said amount so deposited by filing an appropriate application before the Registry of this Court.

The I.A stands disposed of.

JUDGE

Comparing Assistant