Dhiren Das vs The State Of Assam And 3 Ors
2022 Latest Caselaw 4157 Gua

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GAHC010083762022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/3037/2022

         DHIREN DAS
         S/O- SRI THANURAM DAS, R/O- VILLAGE NO. 1 BAHPARA,
         DHAKUAKHANA, DIST. LAKHIMPUR, ASSAM, PIN- 787055.



         VERSUS

         THE STATE OF ASSAM AND 3 ORS
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM, JUDICIAL DEPARTMENT, DISPUR, GUWAHATI-
         781006.

         2:THE DISTRICT AND SESSIONS JUDGE
          LAKHIMPUR
          DIST. LAKHIMPUR
         ASSAM
          PIN- 787001.

         3:THE SELECTION BOARD
          REPRESENTED BY THE CHAIRMAN IN THE ESTABLISHMENT OF THE
         DISTRICT AND SESSIONS JUDGE
          LAKHIMPUR
          NORTH LAKHIMPUR
          DIST. LAKHIMPUR
         ASSAM
          PIN- 787001.

         4:SMTI. NINA KALITA
          HEAD ASSISTANT
          OFFICE OF THE DISTRICT AND SESSIONS JUDGE
          LAKHIMPUR
          NORTH LAKHIMPUR
          DIST.- LAKHIMPUR
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             ASSAM
             PIN- 787001

Advocate for the Petitioner   : MR. K N CHOUDHURY

Advocate for the Respondent : GA, ASSAM




                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                          ORDER

Date : 27.10.2022

Heard Mr. K. N. Choudhury, the learned Senior counsel assisted by Mr. R. M. Deka, the learned counsel appearing on behalf of the petitioner and Mr. U. K. Nair, the learned Senior counsel assisted by Ms. S. Sharma, the learned counsel appearing on behalf of respondent Nos. 2 and 3. I have also heard Mr. A. Chetry, the learned counsel appearing on behalf of the respondent No.4.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant