Janaki Bhumij vs United India Insurance Com. Ltd ...
2022 Latest Caselaw 4127 Gua

                                                                  Page No.# 1/2

GAHC010203452022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No. : I.A.(Civil)/3097/2022

         JANAKI BHUMIJ .
         W/O LATE RANJAN BHUMIJ, RESIDENT OF TINIKHURIA, T.E , PS TEZPUR,
         DIST SONITPUR, ASSAM



         VERSUS

         UNITED INDIA INSURANCE COM. LTD AND 4 ORS .
         REPRESENTED BY REGIONAL MANAGER, GS ROAD, GUAHATI, KAMRUP ,
         ASSAM

         2:THE SRIRAM GEN. INSURANCE. CO. LTD.
          GUWAHATI ULUBARI OPP. PRIYA PALACE HOTEL
          ULUBARI

         3:THE GENERAL MANAGER OF TINIKHURIA T.E
          PO DHEKIAJULI
          PS TEZPUR
          DIST SONITPUR
         ASSAM

         4:MD. NIJAMUDDIN
          C/O KASIM ALI

         RESIDENT OF VILLAGE GHOGRA
         PO DHEKIAJULI
         DIST SONITPUR
         ASSAM

         5:MD. ABU KALAM
          S/O RANJAN ALI

         VILLAGE BHATPARA
                                                                           Page No.# 2/2

             PO DHEKIAJULI
             DIST SONITPUR
             ASSA

Advocate for the Petitioner   : B R DAS

Advocate for the Respondent :

            Linked Case :

            JANAKI BHUMIJ .



             VERSUS

            UNITED INDIA INSURANCE COM. LTD AND 4 ORS . B



            ------------
            Advocate for : B R DAS
            Advocate for : appearing for UNITED INDIA INSURANCE COM. LTD AND 4 ORS .
            B



                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                          JUDGMENT

Date : 26.10.2022

Issue notice returnable by 4(four) weeks.

Steps upon the respondents by way of registered post with A/D as well as by usual process within 3(three) days.

JUDGE

Comparing Assistant