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Smti Mina Hazarika vs Sri Gahin Hazarika And 5 Ors
2022 Latest Caselaw 4108 Gua

Citation : 2022 Latest Caselaw 4108 Gua
Judgement Date : 26 October, 2022

Gauhati High Court
Smti Mina Hazarika vs Sri Gahin Hazarika And 5 Ors on 26 October, 2022
                                                               Page No.# 1/3

GAHC010030572019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                          Case No : MACApp./655/2022

         SMTI MINA HAZARIKA
         W/O SRI NRIPEN HAZARIKA
         R/O VILL. WARD NO. 18
         BISWAJIT BORAH PATH (KAMARCHUBURI)
         P.O. AND PS. TEZPUR
         784001
         DIST. SONITPUR
         ASSAM.


          VERSUS

         SRI GAHIN HAZARIKA AND 5 ORS
         S/O BUDHIRAM HAZARIKA
         R/O VILL. SALAGURI
         P.O. SALAGURI
         P.S. DHING
         DIST. NAGAON
         ASSAM 782001 (OWNER OF THE VEHICLE NO. AS-25BC/3705
         AC P/VAN)

         2:NRIPEN HAZARIKA
         S/O LATE BOLORAM HAZARIKA
          R/O VILL. WARD NO. 18
          BISWAJIT BORAH PATH (KAMARCHUBURI)
          P.O. AND PS. TEZPUR
          DIST. SONITPUR
         ASSAM 784001 (OWNER OF THE VEHICLE NO. AS-12N/6450
          DUSTER)
          3:PINKU DAS
         S/O MAINA DAS
          R/O VILL. SALAGURI
          P.O. SALAGURI
                                                                          Page No.# 2/3

             PS. DHING
             DIST. NAGAON
             ASSAM 782001 (DRIVER OF THE VEHICLE NO. AS-25BC/3705
             AC P/VAN)
             4:NRIPEN HAZARIKA
             S/O LATE BOLORAM HAZARIKA
             R/O VILL. WARD NO. 18
             BISWAJIT BORAH PATH (KAMARCHUBURI)
             P.O. AND P.S. TEZPUR 784001
             DIST. SONITPUR
             ASSAM. (DRIVER OF THE VEHICLE NO. AS-12N/6450
             DUSTER)
             5:BRANCH MANAGER
             ORIENTAL INSURANCE CO LTD.
             TEZPUR BRANCH
             P.O. AND P.S. TEZPUR
             DIST. SONITPUR
             ASSAM
             78400 (INSURER OF THE VEHICLE NO. AS-25BC/ 3705
             AC P/VAN)
             6:BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
             TEZPUR BRANCH
             2B 2ND FLOOR
             CENTRE POINT
             G.S. ROAD
             ULUBARI
             GUWAHATI 781007
             DIST. KAMRUP (M)
             ASSAM (INSURER OF THE VEHICLE NO. AS-12N/6450 DUSTER)
             ------------
             Advocate for : MR. S C BISWAS
             Advocate for : appearing for SRI GAHIN HAZARIKA AND 5 ORS



                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                       ORDER

26.10.2022

Heard Mr. S. C. Biswas, the learned counsel for the appellant.

This is an appeal against the judgment and Order dated 03.10.2018 passed by the learned Member, MACT, Sonitpur, Tezpur, in MAC Case No. 103/2017 (I).

Page No.# 3/3

Appeal is admitted.

Call for the records.

Issue notice returnable after six weeks.

As the respondent No. 6 is duly represented by Mr. P. M. Talukdar, learned counsel, no formal notice need be issued to the said respondent. However, extra copies of the appeal memo be furnished to Mr. Talukdar, learned counsel.

The appellant to take steps for issuance of notice upon the respondent Nos. 1, 2, 3, 4 and 5 by way of registered post with A/D as well as by usual process within a period of seven days from today.

List this matter after six weeks on a date to be fixed by the Registry.

JUDGE

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