Union Of India vs M/S Star Cement Ltd
2022 Latest Caselaw 4098 Gua

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GAHC010195682022




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MFA/95/2022

           UNION OF INDIA
           REP. BY GENERAL MANAGER (CLAIMS),
           N.F. RAILWAY, MALIGAON, GUWAHATI- 781001.


           VERSUS

           M/S STAR CEMENT LTD.
           FORMERLY M/S CEMENT MANUFACTURING CO. LTD.
           MAYUR GARDEN, 2ND FLOOR, G.S. ROAD, GUWHATI- 781005, ASSAM.


Advocate for the Petitioner : MR. K GOGOI
Advocate for the Respondent :


                                 BEFORE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                       ORDER

Date : 21.10.2022

Heard Mr. K. Gogoi, learned counsel for the appellant

This is an appeal filed by the appellant against the judgment and order dated 30.6.2022 passed by the learned Member(Technical)-I, Railway Claims Tribunal, Guwahati Bench in Original Application No. III- 29/2012

Appeal is admitted.

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Call for the records.

Issue notice returnable after six weeks.

Appellant to take steps for issuance of notice upon the respondent by way of registered post with A/D as well as by usual process within a period of seven days from today.

Registry to list this matter after six weeks on a date to be fixed by the Registry.

JUDGE

Comparing Assistant