Sidhartha Sarmah vs The State Of Assam And 3 Ors
2022 Latest Caselaw 4097 Gua

                                                              Page No.# 1/3

GAHC010173992020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case : PIL/83/2021

         SIDHARTHA SARMAH
         S/O SRI MRINAL SARMAH
         R/O BETBARI
         GHILAGURI
         P.O.-BETBARI ALIMUR
         DIST- SIVASAGAR
         PIN-785009


          VERSUS

         THE STATE OF ASSAM AND 3 ORS.
         REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
         DISPUR-06
         KAMRUP(M)
         GUWAHATI
         ASSAM

         2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
          DEPARTMENT OF PERSONAL (B)
         DISPUR-06
          KAMRUP(M)
          GUWAHATI
         ASSAM
          3:THE ASSAM PUBLIC SERVICE COMMISSION
         REPRESENTED BY ITS CHAIRMAN
          JAWAHAR NAGAR
          KHANAPARA-781002
          KAMRUP(M)
         ASSAM
          4:THE SECRETARY
          THE ASSAM PUBLIC SERVICE COMMISSION
         JAWAHAR NAGAR
          KHANAPARA-22
                                                      Page No.# 2/3

GUWAHATI
KAMRUP (M)
ASSAM
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : I.A.(Civil)/79/2022

THE ASSAM PUBLIC SERVICE COMMISSION AND ANR.
REPRESENTED BY ITS CHAIRMAN
JAWAHAR NAGAR
KHANAPARA-781002
KAMRUP(M)
ASSAM

2: THE SECRETARY
 THE ASSAM PUBLIC SERVICE COMMISSION
JAWAHAR NAGAR
 KHANAPARA-22
 GUWAHATI
 KAMRUP (M)
ASSAM
 VERSUS

SIDHARTHA SARMAH AND 2 ORS.
S/O SRI MRINAL SARMAH
R/O BETBARI
GHILAGURI
P.O.-BETBARI ALIMUR
DIST- SIVASAGAR
PIN-785009

2:THE STATE OF ASSAM

REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF
ASSAM
DISPUR
GUWAHATI 06
ASSAM.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF PERSONAL (B)
DISPUR-06
KAMRUP(M)
GUWAHATI
                                                                        Page No.# 3/3

           ASSAM
           ------------
           Advocate for : MR. T J MAHANTA
           Advocate for : MR. S HAZARIKA appearing for SIDHARTHA SARMAH AND 2
           ORS.



                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

21-10-2022 R.M. Chhaya, C.J.

The interlocutory application is disposed of in terms of the common Judgment and Order dated 21.10.2022 passed in W.P(C) No. 5169/2020 and other connected cases.

        JUDGE                      CHIEF JUSTICE




Comparing Assistant