Citation : 2022 Latest Caselaw 4625 Gua
Judgement Date : 23 November, 2022
Page No.# 1/7
GAHC010134642022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case : I.A.(Civil)/3455/2022
ON THE DEATH OF LT. SONAMONI NARASUDRA @ KALA SONA HIS LEGAL
HEIRS SUKUMAR NAMASUDRA @ SUKUMAR ROY
S/O LATE SONAMONI NAMASUDRA @ KALA SONA
RESIDENT OF CHIBITABICHIA PART V
PS CHATLA
PO CHIBITABICHIA
DIST CACHAR
ASSAM
2: SHRI SANTI KR. NAMASUDRA @ SANTI KR. ROY
S/O LATE SONAMONI NAMASUDRA @ KALA SONA
RESIDENT OF CHIBITABICHIA PART V
PS CHATLA
PO CHIBITABICHIA
DIST CACHAR
ASSAM
3: SHRI RANJAN NAMASUDRA @ RANJAN ROY
S/O LATE SONAMONI NAMASUDRA @ KALA SONA
RESIDENT OF CHIBITABICHIA PART V
PS CHATLA
PO CHIBITABICHIA
DIST CACHAR
ASSAM
4: SHRI SANJAY KUMAR ROY @ SANJAY ROY
S/O LATE SONAMONI NAMASUDRA @ KALA SONA
RESIDENT OF CHIBITABICHIA PART V
PS CHATLA
PO CHIBITABICHIA
Page No.# 2/7
DIST CACHAR
ASSAM
5: SMTI RUPA ROY
W/O KHOKA ROY
D/O LATE SONAMONI NAMASUDRA @ KALA SONA
RESIDENT OF CHIBITABICHIA PART V
PS CHATLA
PO CHIBITABICHIA
DIST CACHAR
ASSAM
6: SMTI SUNATI ROY
W/O BHAGYESWAR ROY
D/O LATE SONAMONI NAMASUDRA @ KALA SONA
RESIDENT OF CHIBITABICHIA PART V
PS CHATLA
PO CHIBITABICHIA
DIST CACHAR
ASSAM
7: SHRI AJIT ROY
H/O LATE ARCHANA ROY
WHO WAS THE GRAND DAUGHTER OF LATE SONAMONI NAMASUDRA @
KALA SONA
RESIDENT OF CHIBITABICHIA PART V
PS CHATLA
PO CHIBITABICHIA
DIST CACHAR
ASSAM
8: SHRI RANJIT ROY
H/O LATE SARMILA ROY
WHO WAS THE DAUGHTER OF LATE SONAMONI NAMASUDRA @ KALA
SONA
RESIDENT OF MURGITILLA
PH. CHATLA
DIST CACHAR
ASSAM
Page No.# 3/7
9: SHRI CHANDAN ROY
S/O LATE SARMILA ROY
WHO WAS THE DAUGHTER OF LATE SONAMONI NAMASUDRA @ KALA
SONA
RESIDENT OF MURGITILLA
PH. CHATLA
DIST CACHAR
ASSAM
10: SHRI ARUN ROY
S/O LATE SARMILA ROY
WHO WAS THE DAUGHTER OF LATE SONAMONI NAMASUDRA @ KALA
SONA
RESIDENT OF MURGITILLA
PH. CHATLA
DIST CACHAR
ASSAM
11: SHRI BARUN ROY
S/O LATE SARMILA ROY
WHO WAS THE DAUGHTER OF LATE SONAMONI NAMASUDRA @ KALA
SONA
RESIDENT OF MURGITILLA
PH. CHATLA
DIST CACHAR
ASSAM
12: SHRI TARUN ROY
S/O LATE SARMILA ROY
WHO WAS THE DAUGHTER OF LATE SONAMONI NAMASUDRA @ KALA
SONA
RESIDENT OF MURGITILLA
PH. CHATLA
DIST CACHAR
ASSAM
13: SMTI RUMA ROY
D/O LATE SARMILA ROY
WHO WAS THE DAUGHTER OF LATE SONAMONI NAMASUDRA @ KALA
SONA
RESIDENT OF MURGITILLA
PH. CHATLA
Page No.# 4/7
DIST CACHAR
ASSAM
14: SMTI SUJANA ROY
D/O LATE SARMILA ROY
WHO WAS THE DAUGHTER OF LATE SONAMONI NAMASUDRA @ KALA
SONA
RESIDENT OF MURGITILLA
PH. CHATLA
DIST CACHAR
ASSAM
15: SHRI SAMIRAN NAMASUDRA @ SABIRAN ROY
S/O LATE SMTI. ABALA NAMASUDRA @ ABALA ROY
RESIDENT OF CHIBITABICHIA PART IV. PH/ CHATLA. DIST CACHAR
ASSAM
16: SHRI NIBIR NAMASUDRA @ NIR ROY
S/O LATE SMTI. ABALA NAMASUDRA @ ABALA ROY
RESIDENT OF CHIBITABICHIA PART IV. PH/ CHATLA. DIST CACHAR
ASSAM
17: SHRI SUSHAN NAMASUDRA @ SUSHEN ROY
S/O LATE SMTI. ABALA NAMASUDRA @ ABALA ROY
RESIDENT OF CHIBITABICHIA PART IV. PH/ CHATLA. DIST CACHAR
ASSAM
18: SMTI ARCHANA NAMASUDRA @ ARPANA ROY
D/O LATE SMTI. ABALA NAMASUDRA @ ABALA ROY
RESIDENT OF CHIBITABICHIA PART IV. PH/ CHATLA. DIST CACHAR
ASSAM
19: SHRI SANAT NAMASUDRA
S/O LATE SONAMONI NAMASUDRA @ KALA SONA
RESIDENT OF CHIBITABICHIA PART V. PH/ CHATLA. DIST CACHAR
ASSAM
20: SHRI KHAGENDRA NAMASUDRA
S/O LATE SONAMONI NAMASUDRA @ KALA SONA
RESIDENT OF CHIBITABICHIA PART V. PH/ CHATLA. DIST CACHAR
Page No.# 5/7
ASSAM
21: SHRI SUKHENDRA NAMASUDRA
S/O LATE SONAMONI NAMASUDRA @ KALA SONA
RESIDENT OF CHIBITABICHIA PART V. PH/ CHATLA. DIST CACHAR
ASSAM
22: SMTI MONAI NAMASUDRA @ MONAI ROY
W/O LATE KALAMONI NAMASUDRA
D/O LATE SONAMONI NAMASUDRA @ KALA SONA
RESIDENT OF PADMARPUR POLARPAR
PS ALGAPUR
DIST HAILAKANDI
ASSAM
23: SMTI KONAI NAMASUDRA @ KONAI ROY
W/O LATE HARENDRA NAMASUDRA
D/O LATE SONAMONI NAMASUDRA @ KALA SONA
RESIDENT OF CHIBITABICHIA PART V. PH/ CHATLA. DIST CACHAR
ASSAM
24: SMTI UNAI NAMASUDRA @ UNAI ROY
W/O SHRI NRIPENDRA NAMASUDRA
D/O LATE SONAMONI NAMASUDRA @ KALA SONA
RESIDENT OF CHIBITABICHIA PART V. PH/ CHATLA. DIST CACHAR
ASSAM
25: SMTI SUNUKA NAMASUDRA @ SUNUKA ROY
D/O LATE SONAMONI NAMASUDRA @ KALA SONA
RESIDENT OF CHIBITABICHIA PART V. PH/ CHATLA. DIST CACHAR
ASSAM
VERSUS
DHIRENDRA MAMASUDRA AND 2 ORS.
S/O LATE RAJANI NAMASUDRA
RESIDENT OF CHIBITABICHIA PART V. PO CHIBITABICHIA
PH/ CHATLA. DIST CACHAR
ASSAM
2:SHRI NAGENDRA NAMASUDRA
Page No.# 6/7
S/O LATE RAJANI NAMASUDRA
RESIDENT OF CHIBITABICHIA PART V. PO CHIBITABICHIA
PH/ CHATLA. DIST CACHAR
ASSAM
3:KALPANA ROY
W/O SRI ANANTA ROY
D/O LATE RAJANI NAMASUDRA
RESIDENT OF CHIBITABICHIA PART IV. PO CHIBITABICHIA
PH/ CHATLA. DIST CACHAR
ASSAM
------------
Advocate for : MR. M S ALAM
Advocate for : appearing for DHIRENDRA MAMASUDRA AND 2 ORS.
BEFORE
HONOURABLE MR. JUSTICE AJIT BORTHAKUR
ORDER
23.11.2022
Heard Mr. P. K. Deka, learned counsel for the applicant.
By this Interlocutory Application under Order 41 Rule 5 of the CPC, the petitioner has prayed to stay the impugned judgment and decree dated 02.04.2022 passed by the learned Civil Judge No.2, Cachar, Silchar in Title Appeal No. 06/1996.
Issue notice.
The appellant/applicant shall take steps for service of notice upon the respondents within seven days from today by registered post with A/D post as well as under usual process.
List the matter four weeks.
Till the returnable date, the operation of the impugned judgment and decree Page No.# 7/7
dated 02.04.2022 passed by the learned Civil Judge, No. 2, Cachar, Silchar shall remain stayed.
JUDGE
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