Siro Bala Das vs Ratan Das And 11 Ors
2022 Latest Caselaw 4326 Gua

                                                                Page No.# 1/4

GAHC010196002022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Test.App./16/2022

         SIRO BALA DAS
         W/O LATE NAGEN CHANDRA DAS,
         ADDRESS BHATIPARA, BADIARPARA, PO , PS AND DIST GOALPARA,
         ASSAM, 783101



         VERSUS

         RATAN DAS AND 11 ORS.
         S/O LATE LAKHYAN DAS,
         ADDRESS BHATIPARA, BADIARPARA, PO , PS AND DIST GOALPARA,
         ASSAM, 783101

         2:SRI RANJIT DAS
          S/O LATE GIRISH CHANDRA DAS
         ADDRESS BHATIPARA
          BADIARPARA
          PO
          PS AND DIST GOALPARA
         ASSAM
          783101

         3:SRI SHOHID DAS
          S/O LATE RABIRAM DAS
         ADDRESS BHATIPARA
          BADIARPARA
          PO
          PS AND DIST GOALPARA
         ASSAM
          783101

         4:SRI BIPIN DAS
          S/O LATE RABIRAM DAS
                                      Page No.# 2/4


ADDRESS BHATIPARA
BADIARPARA
PO
PS AND DIST GOALPARA
ASSAM
783101

5:SRI LOHIT DAS
 S/O LATE ROBIRAM DAS
ADDRESS MONAKOSA MAGURMARI DASPARA
 PO FAKIRAGRAM
 DIST KOKRAJHAR
ASSAM
 BTAD

6:SRI INDRA MOHAN DAS
 S/O LATE SOSHI MOHAN DAS
ADDRESS SORUTAP
 BARPETA
ASSAM.

7:SRI JITEN DAS
 S/O LATE SOSHI MOHAN DAS
ADDRESS DHIRENPARA
 PO FATASHIL
 PS FATASHIL AMBARI
 KAMRUP M ASSAM

8:SMTI BELLY DAS
W/O LATE GELDHA DAS
ADDRESS BAPUJI NAGAR
 PO AND PS GOALPARA
 DIST GOALPARA
ASSAM

9:SMTI HEMLOTA DAS
W/O LATE HAREKRISHNA DAS
ADDRESS SIALMARA
 BIJNI
 PO BIJNI
 DIST CHIRANG
ASSAM 783390

10:SRI HARISH CHANDRA DAS
 S/O LATE SURENDRA CHAKRAVORTY
ADDRESS BHATIPARA
 BADIARPARA
                                                                      Page No.# 3/4

             PO
             PS AND DIST GOALPARA
             ASSAM 783101

            11:JUTIKA CHAKRAVORTY
             D/O LATE SURENDRA CHAKRAVORTY
            ADDRESS BHATIPARA
             BADIARPARA
             PO
             PS AND DIST GOALPARA
            ASSAM 783101

            12:SMTI DEVI CHAKRAVORTY
             D/O LATE SURENDRA CHAKRAVORTY
            ADDRESS BHATIPARA
             BADIARPARA
             PO
             PS AND DIST GOALPARA
            ASSAM 78310

Advocate for the Petitioner   : MR. P HAZARIKA

Advocate for the Respondent :




                                    BEFORE
                    HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                         ORDER

Date : 07-11-2022

Heard Mr. TR Sarma, learned counsel for the appellant. This appeal under Section 299 of the Indian Succession Act, 1925 is directed against the impugned judgment and decree dated 23.06.2022 passed by the learned Additional District Judge, Goalpara in Misc.(Probate) Case No. 02/2016 by which the petition filed by the appellant was dismissed on contest.

The appeal is admitted for hearing.

Call for the records.

Issue notice returnable on 09.12.2022.

Page No.# 4/4

The appellant shall take steps within two days for service of notice on the respondents by registered post with A/D as well as by usual process.

List on 9th December, 2022.

The learned counsel for the appellant shall correct the cause-title of the appeal as it contents incorrect facts.

JUDGE

Comparing Assistant