Hanif Ali vs The State Of Assam And Anr
2022 Latest Caselaw 1889 Gua

                                                              Page No.# 1/2

GAHC010098072022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./93/2022

            HANIF ALI
            S/O ABDUL RAHIM
            VILLAGE BALIKURI N.K
            PS KALGACHIA, DIST BARPETA, ASSAM, 781319



            VERSUS

            THE STATE OF ASSAM AND ANR.
            REPRESENTED BY PP ASSAM

            2:USOB ALI
             S/O LATE HAZARAT ALI
            VILLAGE BALIKURI N.K
            PS KALGACHIA
             DIST BARPETA
            ASSAM
             78131

Advocate for the Petitioner   : MR K BHUYAN

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM
                     HONOURABLE MRS. JUSTICE MALASRI NANDI

                                          ORDER

Date : 30-05-2022 Suman Shyam, J Page No.# 2/2

Heard Mr. K. Bhuyan, learned counsel for the appellant. Also heard Ms. S. Jahan, learned Addl. P.P. Assam appearing for the State.

This appeal is directed against the judgment of conviction dated 08-04-2022 passed by the learned Addl. Sessions Judge-cum-Special Judge, POCSO, Barpeta in Special (POCSO) Case No. 30/2018 convicting the sole appellant under Section 6 of the POCSO Act and sentencing him to undergo rigorous imprisonment for 12 years and also to pay fine of Rs. 10,000/- in default to undergo rigorous imprisonment for another one year.

We have perused the impugned judgment and also considered the submission made by the appellant's counsel.

Admit the appeal.

Call for the LCR.

Issue notice returnable in 06 weeks.

Since Ms. S. Jahan, learned Addl. P.P. Assam has appeared and accepted notice on behalf of the State, no formal notice is required to be sent in this case.

Let this appeal be listed again after receipt of the LCR.

                            JUDGE                       JUDGE
GS




Comparing Assistant