Page No.# 1/3 vs Smti Nirmali Bora And Anr
2022 Latest Caselaw 1811 Gua

                                                               Page No.# 1/3

GAHC010001822021




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : RSA/81/2022

         SRI PRATAP BORA AND 2 ORS
         S/O LATE MATHURA BORA
         RESIDENT OF VILLAGE GAREMATIKHOWA, PO RUPOHI, MOUZA
         KHATOWAL, DIST NAGAON, ASSAM

         2: SRI MUNINDRA BORA
          S/O LATE MATHURA BORA
         RESIDENT OF VILLAGE SADHARUPAR
          PO GARUABARI VIA BISWANATH CHARIALI
          PS BISWANATH CHARIALI
          DIST SONITPUR
         ASSAM

         3: SRI JAYANTA BORA
          S/O LATE MATHURA BORA
         RESIDENT OF VILLAGE SADHARUPAR
          PO GARUABARI VIA BISWANATH CHARIALI
          PS BISWANATH CHARIALI
          DIST SONITPUR
         ASSA

         VERSUS

         SMTI NIRMALI BORA AND ANR
         D/O LATE MUKUL BORA
         RESIDENT OF VILLAGE PURANIGUDAM, BORUAH CHUK, MOUZA
         CHALCHALI, DIST NAGAON, ASSAM

         2:SMTI MANIKANGKANA BORA
          D/O LATE MUKUL BORA
         RESIDENT OF VILLAGE PURANIGUDAM
          BORUAH CHUK
          MOUZA CHALCHALI
          DIST NAGAON
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             ASSA

Advocate for the Petitioner   : MR. A K GUPTA

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/1519/2022

            SRI PRATAP BORA AND 2 ORS
            S/O LATE MATHURA BORA RESIDENT OF VILLAGE GAREMATIKHOWA
            PO RUPOHI
            MOUZA KHATOWAL
            DIST NAGAON
            ASSAM

            2: SRI MUNINDRA BORA
            S/O LATE MATHURA BORA
            RESIDENT OF VILLAGE SADHARUPAR
             PO GARUABARI VIA BISWANATH CHARIALI
             PS BISWANATH CHARIALI
             DIST SONITPUR
            ASSAM

            3: SRI JAYANTA BORA
            S/O LATE MATHURA BORA
            RESIDENT OF VILLAGE SADHARUPAR
            PO GARUABARI VIA BISWANATH CHARIALI
            PS BISWANATH CHARIALI
            DIST SONITPUR
            ASSAM
            VERSUS

            SMTI NIRMALI BORA AND ANR
            D/O LATE MUKUL BORA RESIDENT OF VILLAGE PURANIGUDAM
            BORUAH CHUK
            MOUZA CHALCHALI
            DIST NAGAON
            ASSAM

            2:SMTI MANIKANGKANA BORA
            D/O LATE MUKUL BORA
            RESIDENT OF VILLAGE PURANIGUDAM
             BORUAH CHUK
                                                                       Page No.# 3/3

           MOUZA CHALCHALI
           DIST NAGAON
           ASSAM
           ------------
           Advocate for : MR. A K GUPTA
           Advocate for : appearing for SMTI NIRMALI BORA AND ANR



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

Date : 26.05.2022.

Heard Mr. A.K. Gupta, learned Counsel for the appellants. Since the connected appeal is admitted for hearing, the judgment and decree dated 28.08.2020 passed by the ld. Civil Judge, Nagaon in Titile Appeal No. 27/2019 arising out of the judgment and decree dated 17.05.2019 passed by the ld. Munsiff No. 1, Nagaon in Title Suit No. 126/2012 shall remain stayed till disposal of the appeal.

The I/A stands disposed of.

JUDGE

Comparing Assistant