Oriental Insurance Company ... vs Smti Bhanita Rabha And 3 Ors
2022 Latest Caselaw 1794 Gua

                                                           Page No.# 1/3

GAHC010124392020




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               I.A.(Civil)/1580/2020

         ORIENTAL INSURANCE COMPANY LIMITED
         A COMPANY REGISTERED AND INCORPORATED UNDER THE COMPANIES
         ACT
         1956
         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
         A-25/27 ASAF ALI ROAD
         NEW DELHI-2 WITH ONE OF ITS REGIONAL OFFICE AT G.S. ROAD
         ULUBARI
         GUWAHATI-7
         REP. BY ITS REGIONAL MANAGER.


          VERSUS

         SMTI BHANITA RABHA AND 3 ORS
         W/O- LATE SAMAR RABHA
         R/O- VILL.- 2 NO. SAKATI
         P.O. AND P.S. BOKO
         DIST.- KAMRUP
         ASSAM
         PIN- 781123.

         2:KUKHILOBO RABHA
         S/O- LATE SAMAR RABHA
          R/O- VILL.- 2 NO. SAKATI
          P.O. AND P.S. BOKO
          DIST.- KAMRUP
         ASSAM
          PIN- 781123.
          3:SMTI. GUNGUN RABHA
         D/O- LATE SAMAR RABHA
          R/O- VILL.- 2 NO. SAKATI
          P.O. AND P.S. BOKO
          DIST.- KAMRUP
                                                              Page No.# 2/3

ASSAM
PIN- 781123. (THE RESPONDENTS NO. 2 AND R3 ARE THE MINOR SON AND
DAUGHTER AND THEY ARE REP. BY THEIR MOTHER
THE RESPONDENT NO. 1.)
4:RITU PARNA PHUKAN
S/O- LATE AMULYA KUMAR PHUKAN
R/O- VILL.- MILON NAGAR
P.O. AND P.S.- NAHARKATIA
DIST.- DIBRUGARH
ASSAM
PIN- 786610.
------------
Advocate for : MR. R C PAUL
Advocate for : appearing for SMTI BHANITA RABHA AND 3 ORS

               in Case No. : MACApp./223/2020

ORIENTAL INSURANCE COMPANY LIMITED
A COMPANY REGISTERED AND INCORPORATED UNDER THE
COMPANIES ACT, 1956, HAVING ITS REGISTERED OFFICE AT ORIENTAL
HOUSE, A-25/27 ASAF ALI ROAD, NEW DELHI-2 WITH ONE OF ITS
REGIONAL OFFICE AT G.S. ROAD, ULUBARI, GUWAHATI-7, REP. BY ITS
REGIONAL MANAGER.



VERSUS

BHANITA RABHA AND 3 ORS.
W/O- LATE SAMAR RABHA, R/O- VILL.- 2 NO. SAKATI, P.O. AND P.S.
BOKO, DIST.- KAMRUP, ASSAM, PIN- 781123.

2:KUKHILOBO RABHA
 S/O- LATE SAMAR RABHA
 R/O- VILL.- 2 NO. SAKATI
 P.O. AND P.S. BOKO
 DIST.- KAMRUP
ASSAM
 PIN- 781123.

3:SMTI. GUNGUN RABHA
 D/O- LATE SAMAR RABHA
 R/O- VILL.- 2 NO. SAKATI
 P.O. AND P.S. BOKO
 DIST.- KAMRUP
ASSAM
 PIN- 781123. (THE RESPONDENTS NO. 2 AND R3 ARE THE MINOR SON
                                                                        Page No.# 3/3

           AND DAUGHTER AND THEY ARE REP. BY THEIR MOTHER
           THE RESPONDENT NO. 1.)

           4:RITU PARNA PHUKAN
            S/O- LATE AMULYA KUMAR PHUKAN
            R/O- VILL.- MILON NAGAR
            P.O. AND P.S.- NAHARKATIA
            DIST.- DIBRUGARH
           ASSAM
            PIN- 786610

           Advocate for the Petitioner   : MR. R C PAUL

           Advocate for the Respondent : MR H DAS



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 25/05/2022

Heard Mr. R.C. Paul, the learned counsel appearing for the applicant. Also heard Mr. H. Das, the learned counsel appearing for the respondent 1 and Mr. P.K. Gogoi, the learned counsel appearing for the respondent No.2/owner-cum-driver.

Since the connected appeal is directed to be listed for hearing, therefore, the judgment and award dated 15.06.2020 passed by the MACT, Goalpara in MAC Case No. 344 of 2016 shall remain stayed till disposal of the appeal.

IA stands disposed of.

JUDGE

Comparing Assistant