Citation : 2022 Latest Caselaw 1733 Gua
Judgement Date : 23 May, 2022
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GAHC010000642020
THE GAUHATI HIGH COURT (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/40/2020
SRI DIBAKAR BARMAN S/O- LATE GUDARAM BARMAN, R/O- VILL.- PIPALIBARI, MOUZA- KHETRI DHARMAPUR, P.S. BELSOR, DIST.- NALBARI, ASSAM.
VERSUS
SRI RAJANI BARMAN AND 48 ORS. S/O- LATE JIBAN BARMAN, R/O- VILL.- PIPALIBARI, MOUZA- KHETRI DHARMAPUR, P.S. BELSOR, DIST.- NALBARI, ASSAM, PIN- 781338.
2:SHRI DIPUL BARMAN S/O- LATE RANIDHAR BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
3:SHRI DULU BARMAN S/O- LATE RANIDHAR BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
4:SHRI DHIRAJ BARMAN S/O- LATE RANIDHAR BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR Page No.# 2/11
P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
5:SHRI JITEN BARMAN S/O- MAHESWAR BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
6:SHRI SARAT BARMAN S/O- MAHESWAR BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
7:SHRI BUBUL BARMAN S/O- MAHESWAR BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
8:SHRI TAPAN BARMAN S/O- MAHESWAR BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
9:SHRI DHARANI GOSWAMI S/O- LATE UMAKANTA DEV GOSWAMI R/O- VILL.- KAIHATI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM Page No.# 3/11
PIN- 781338.
10:SHRI MANOJ GOSWAMI S/O- LATE UMAKANTA DEV GOSWAMI R/O- VILL.- KAIHATI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
11:SHRI GOURI PRIYA DEVI W/O- LATE PRABHAT CHANDRA GOSWAMI VILL.- NALBARI TOWN MOUZA- KHATA P.S. AND P.O. NALBARI PIN- 781335.
12:MD. MEHAR ALI S/O- ANADAR SEIKH VILL.- THUTIKATA (DEKA BARUAH BHUI) MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781310.
13:AKHIL GOSWAMI S/O- LATE GIRISH CHANDRA GOSWAMI VILL.- KAIHATI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338 (ABAR) SECRETARY ASSAM PUBLIC SERVICE COMMISSION GUWAHATI.
14:SRI DILIP HALOI S/O- LATE SADANANDA HALOI R/O- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
15:SRI DINESH HALOI S/O- LATE SADANANDA HALOI R/O- PIPALIBARI Page No.# 4/11
MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
16:SRI HARENDRA NATH BARMAN S/O- LATE BIPIN CHANDRA BARMAN R/O- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
17:SRI RATNESWAR BARMAN S/O- LATE BIPIN CHANDRA BARMAN R/O- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
18:SRI PIRIN BARMAN S/O- LATE BIPIN CHANDRA BARMAN R/O- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
19:SRI DEBEN BARMAN S/O- LATE BIPIN CHANDRA BARMAN R/O- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
20:SRI BHAGYA BARMAN S/O- LATE BIPIN CHANDRA BARMAN R/O- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
21:SRI PARESH BARMAN S/O- LATE BIPIN CHANDRA BARMAN R/O- PIPALIBARI Page No.# 5/11
MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
22:SRI BASAN BALA BARMANI W/O- LATE SONARAM BARMAN R/O- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
23:SRI BHARAT BARMAN S/O- LATE JUJURAM BARMAN R/O- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
24:SRI DIGAMBAR BARMAN S/O- LATE JUJURAM BARMAN R/O- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
25:SRI HITESH BARMAN S/O- LATE JUJURAM BARMAN R/O- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
26:SRI PRADIP BARMAN S/O- LATE JUJURAM BARMAN R/O- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
27:SRI KAILASH BARMAN S/O- LATE SONARAM R/O- PIPALIBARI Page No.# 6/11
MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
28:SRI AJIT HALOI S/O- LATE JANIK HALOI R/O- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
29:SRI BASANTA HALOI S/O- LATE JANIK HALOI R/O- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
30:SRI GIRIN HALOI S/O- LATE JANIK HALOI R/O- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
31:SRI RANJIT HALOI S/O- LATE JANIK HALOI R/O- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
32:MD. ABILSA ALI S/O- LATE JABBAR R/O- VILL.- KHUTIKATA (DEKA BARUAH BHUI) MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781310
33:MD. JABER ALI S/O- LATE JABBAR R/O- VILL.- KHUTIKATA (DEKA BARUAH BHUI) Page No.# 7/11
MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781310
34:MD. ABDUR ALI S/O- LATE JABBAR R/O- VILL.- KHUTIKATA (DEKA BARUAH BHUI) MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781310
35:MD. NAJIR ALI S/O- LATE JABBAR R/O- VILL.- KHUTIKATA (DEKA BARUAH BHUI) MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781310
36:SRI SRIKANTA BARMAN S/O- LATE PITO BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
37:SRI NAREN BARMAN S/O- LATE PITO BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
38:SRI PRANHARI BARMAN S/O- LATE PITO BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
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39:SRI BHUPEN BARMAN S/O- LATE PITO BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
40:SRI KIRAN BALA BARMAN W/O- SRI DIBAKAR BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
41:SRI MINATI BARMAN W/O- SRI TILAK BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
42:SRI SURENDRA MOHAN BARMAN S/O- SRI HARENDRA BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
43:SRI SUN MOHAN BARMAN S/O- SRI HARENDRA BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
44:SRI SUBHASH GOSWAMI S/O- LATE PRATAP CHANDRA GOSWAMI R/O- VILL.- SHANTIPUR Page No.# 9/11
GUWAHATI P.S. BHARALUMUKH DIST.- KAMRUP(M) PIN- 781009.
45:SRI BIBHASH GOSWAMI S/O- LATE PRATAP CHANDRA GOSWAMI R/O- VILL.- SHANTIPUR GUWAHATI P.S. BHARALUMUKH DIST.- KAMRUP(M) PIN- 781009.
46:SRI PRABHASH GOSWAMI S/O- LATE PRATAP CHANDRA GOSWAMI R/O- VILL.- SHANTIPUR GUWAHATI P.S. BHARALUMUKH DIST.- KAMRUP(M) PIN- 781009.
47:SRI MANTU GOSWAMI S/O- LATE MADHAB CHANDRA GOSWAMI R/O- VILL.- KAIHATI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
48:SRI BIJAY GOSWAMI S/O- LATE MADHAB CHANDRA GOSWAMI R/O- VILL.- KAIHATI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338.
49:SRI GOPESHWAR GOSWAMI S/O- LATE SONESHWAR GOSWAMI R/O- VILL.- KAIHATI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI PIN- 781338
Advocate for the Petitioner : MR. N D BHUYAN
Advocate for the Respondent :
Page No.# 10/11
Linked Case : I.A.(Civil)/522/2020
SRI DIBAKAR BARMAN S/O- LATE GUDARAM BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM.
2: SHRI DESH DEEPAK MISHRA @ SHIR D.D. MISHRA THE THEN DIRECTPR (HR) OF M/S OIL AND NATURAL GAS CORPORATION LIMITED JEEVAN BHARTI TOWER-II 124 INDIRA CHOWK CONNAUGHT PLACE NEW DELHI AND PRESENTLY RETIRED AND IS RESIDING AT B-46 ASIAN GAMES VILLLAGE KHELGAON NEW DELHI-110649
3: SHRI MUKUL CHANDRA DAS @ SHRI M.C. DAS THE THEN GENERAL MANAGER M/S OIL AND NATURAL GAS CORPORATION LIMITED CACHAR FORWARD BASE SRIKONA SILCHAR-788026 AND PRESENTLY RETD. AND IS RESIDING AT CAUVARY BHAVAN 11-C/C BAJANAI KAVIL STREET MUGAPPAIR (EAST) CHENNAI PIN-900037 VERSUS
SRI RAJANI BARMAN AND 48 ORS S/O- LATE JIBAN BARMAN R/O- VILL.- PIPALIBARI MOUZA- KHETRI DHARMAPUR P.S. BELSOR DIST.- NALBARI ASSAM PIN- 781338.
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50:O.N.G.C. CONTRACTUAL WORKERS UNION CACHAR FORWARD BASE SRIKONA SILCHAR REP. BY ITS GENERAL SECERTARY
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Advocate for : MR. N D BHUYAN Advocate for : appearing for SRI RAJANI BARMAN AND 48 ORS
BEFORE HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER Date : 23.05.2022.
Heard Mr. P.S. Deka, learned Sr. Counsel assisted by Mr. P.D. Bhuyan, learned counsel for the appellant. Since the connected regular second appeal is admitted for hearing, the judgment and order dated 30.09.2019 passed by the learned District Judge, Nalbari in Title Appeal No. 3/2008 shall remain stayed till disposal of the appeal. The I/A stands disposed of.
JUDGE
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