Gauhati High Court
National Insurance Company ... vs Miss Pinki Das And 6 Ors on 18 May, 2022
Page No.# 1/4
GAHC010265932018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./231/2022
NATIONAL INSURANCE COMPANY LIMITED
SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA,
REGISTERED HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA 700071,
REPRESENTED BY THE DEPUTY MANAGER, GAUHATI REGIONAL OFFICE,
BHANGAGARH, GUWAHATI 781005
VERSUS
MISS PINKI DAS AND 6 ORS
D/O LATE SUBHASH DAS, R/O VILL. BAKRAPARA, P.O. AND P.S. BASISTHA,
DIST. KAMRUP (M), ASSAM, PIN 781029 (OPPOSITE PARTY NO. 2 AND 3
ARE REPRESENTED BY OPPOSITE PARTY NO. 1)
2:PINKU DAS
S/O LATE SUBHASH DAS
R/O VILL. BAKRAPARA
P.O. AND P.S. BASISTHA
DIST. KAMRUP (M)
ASSAM
PIN 781029 (OPPOSITE PARTY NO. 2 AND 3 ARE REPRESENTED BY
OPPOSITE PARTY NO. 1)
3:MISS NAMITA DAS
D/O LATE SUBHASH DAS
R/O VILL. BAKRAPARA
P.O. AND P.S. BASISTHA
DIST. KAMRUP (M)
ASSAM
PIN 781029 (OPPOSITE PARTY NO. 2 AND 3 ARE REPRESENTED BY
OPPOSITE PARTY NO. 1) (OPPOSITE PARTY NO. 2 AND 3 ARE
Page No.# 2/4
REPRESENTED BY OPPOSITE PARTY NO. 1)
4:GAUTAM DEKA (OWNER)
S/O CHANDRADHAR DEKA
R/O H/NO 25 A.K. DEV ROAD
MANPARA
P.O. AND P.S. FATASHIL AMBARI
DIST. KAMRUP (M)
ASSAM
PIN 781025
5:UTPAL HAZARIKA (DRIVER)
S/O LATE PABITRA HAZARIKA
R/O CHURCHURI
P.O. BARNARDI
P.S. BELSOR
DIST.NALBARI
ASSAM
PIN 781303
6:PANKAJ DAS
S/O LATE SUBHASH DAS
R/O VILL. BAKRAPARA
P.O. AND P.S. BASISTHA
DIST. KAMRUP (M)
ASSAM
PIN 78102
Advocate for the Petitioner : MS. R D MOZUMDAR
Advocate for the Respondent :
Linked Case : I.A.(Civil)/1328/2022
NATIONAL INSURANCE COMPANY LIMITED
SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA
REGISTERED HEAD OFFICE AT 3
MIDDLETON STREET
CALCUTTA 700071
REPRESENTED BY THE DEPUTY MANAGER
GAUHATI REGIONAL OFFICE
BHANGAGARH
GUWAHATI 781005
Page No.# 3/4
VERSUS
MISS PINKI DAS AND 6 ORS
D/O LATE SUBHASH DAS
R/O VILL. BAKRAPARA
P.O. AND P.S. BASISTHA
DIST. KAMRUP (M)
ASSAM
PIN 781029 (OPPOSITE PARTY NO. 2 AND 3 ARE REPRESENTED BY
OPPOSITE PARTY NO. 1)
2:PINKU DAS
S/O LATE SUBHASH DAS
R/O VILL. BAKRAPARA
P.O. AND P.S. BASISTHA
DIST. KAMRUP (M)
ASSAM
PIN 781029 (OPPOSITE PARTY NO. 2 AND 3 ARE REPRESENTED BY
OPPOSITE PARTY NO. 1)
3:MISS NAMITA DAS
D/O LATE SUBHASH DAS
R/O VILL. BAKRAPARA
P.O. AND P.S. BASISTHA
DIST. KAMRUP (M)
ASSAM
PIN 781029 (OPPOSITE PARTY NO. 2 AND 3 ARE REPRESENTED BY
OPPOSITE PARTY NO. 1) (OPPOSITE PARTY NO. 2 AND 3 ARE REPRESENTED
BY OPPOSITE PARTY NO. 1)
4:GAUTAM DEKA (OWNER)
S/O CHANDRADHAR DEKA
R/O H/NO 25 A.K. DEV ROAD
MANPARA
P.O. AND P.S. FATASHIL AMBARI
DIST. KAMRUP (M)
ASSAM
PIN 781025
5:UTPAL HAZARIKA (DRIVER)
S/O LATE PABITRA HAZARIKA
R/O CHURCHURI
P.O. BARNARDI
P.S. BELSOR
DIST.NALBARI
ASSAM
PIN 781303
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6:PANKAJ DAS
S/O LATE SUBHASH DAS
R/O VILL. BAKRAPARA
P.O. AND P.S. BASISTHA
DIST. KAMRUP (M)
ASSAM
PIN 781029
------------
Advocate for : MS. R D MOZUMDAR
Advocate for : appearing for MISS PINKI DAS AND 6 ORS
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 18.05.2022.
Heard Ms. R.D. Mozumdar, learned counsel for the applicant.
Since the connected appeal is admitted for hearing, the
judgment and order dated 04.06.2018 passed by the learned MACT
No.3, Kamrup(M), Guwahati, in MAC case No. 1216/2015, shall remain
stayed till disposal of the appeal.
The I/A stands disposed of.
JUDGE
Comparing Assistant
