Page No.# 1/2 vs Jhantu Paul
2022 Latest Caselaw 1642 Gua

                                                                     Page No.# 1/2

GAHC010184532021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : CRP/73/2021

            RUMA PAUL CHOWDHURY AND 2 ORS
            W/O LT. JAGADISH PAUL CHOWDHURY, R/O MARGHERITA PAUL PARA
            DIST- TINSUKIA, P.O. MARGHERITA, PIN-786181

            2: JAYEETA PAUL CHOWDHURY
             D/O LT. JAGADISH PAUL CHOWDHURY
             R/O MARGHERITA PAUL PARA DIST- TINSUKIA
             P.O. MARGHERITA
             PIN-786181

            3: ABHISHEK PAUL CHOWDHURY
             S/O LT. JAGADISH PAUL CHOWDHURY
             R/O MARGHERITA PAUL PARA DIST- TINSUKIA
             P.O. MARGHERITA
             PIN-78618

            VERSUS



            JHANTU PAUL
            S/O LT. JITEN CHANDRA PAUL, R/O MARGHERITA CHARALI, P.O. AND P.S
            MARGHERITA, DIST. TINSUKIA, ASSAM



Advocate for the Petitioner   : R SARMAH

Advocate for the Respondent : FOR CAVEATOR

Page No.# 2/2

BEFORE HON'BLE MR. JUSTICE HITESH KUMAR SARMA

13-05-2022

Petitioners are represented by Mr. A. Das, learned counsel.

The Sole respondent is represented by Mr. A.J. Ghosh, learned counsel.

The caveat stands discharged since Mr. Ghosh, learned counsel has entered appearance on behalf of the sole respondent.

No formal notice need be issued upon the said respondent.

Instead of calling for the LCR, the appellants are directed to produce before this Court certified copies of the plaint, written statement as well as the evidence of both the parties adduced before the Court below along with the judgments of both the Courts below.

List this matter after six weeks.

JUDGE

Comparing Assistant