Gauhati High Court
Sulma Begum Laskar vs The State Of Assam And 4 Ors on 12 May, 2022
Page No.# 1/41
GAHC010006772020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/234/2020
SULMA BEGUM LASKAR
W/O- ASHIK UDDIN LASKAR, VILL. GOBINDSPUR PART-I, P.O. DUNGRIPAR,
P.S. SONAI, DIST.- CACHAR, ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS
TO BE REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
EDUCATION (ELE.) DEPTT., DISPUR, GHY.-06.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY.-06.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GHY.-19.
4:THE DIST. ELEMENTARY EDUCATION OFFICER
CACHAR
P.O. SILCHAR
DIST. CACHAR
ASSAM.
5:TREASURY OFFICER
CACHAR DISTRICT
P.O. SILCHAR
ASSAM
Advocate for the Petitioner : MR. A M BARBHUIYA
Advocate for the Respondent : SC, ELEM. EDU
Page No.# 2/41
Linked Case : WP(C)/7259/2021
SAPTA SIKHA SAIKIA AND 75 ORS
D/O LT. RATNESWAR SAIKIA
R/O VILL-DR. UPANANDA BARUAH PATH
FUAZARYPATTY
NAGAON
DIST - NAGAON. ASSISTANT TEACHER MAHENDRA BORUAH L.P. SCHOOL.
2: SMTI RUMI BORA
D/O LT MATI RAM BORAH
R/O VILL- EAST AMOLAPATTY
NAGAON
DIST - NAGAON. ASSISTANT TEACHER SIVASTHAN PRIMARY SCHOOL.
3: NARENDRA NATH BORA
S/O LT GULUK BORA
R/O VILL - LAKHI NAGAR
NAGAON
DIST - NAGAON . ASSISTANT TEACHER MALA SING RANGILA L.P.
SCHOOL.
4: KUKIL HAZARIKA
S/O LT KESHOB HAZARIKA
R/O BIRAH BEBEJIA
NAGAON
DIST - NAGAON. ASSISTANT TEACHER 725 GHILANI MUKTAB L.P.
SCHOOL.( KAMPUR)
5: NIRANJAN BARUAH
S/O LT. SOMESWAR BARUAH
R/O VILL - DIGHALIATI
NAGAON
DIST - NAGAON
ASSAM
ASSISTANT TEACHER DIGHALIATI TRIBAL L.P SCHOOL.
6: ABDUL QUDDUS
S/O LT MULU MIYA
R/O VILL -CHANKHULA
KACHUA NAGAON
DIST - NAGAON
ASSAM
Page No.# 3/41
ASSISTANT TEACHER LUTUMARI AKADASH L.P. SCHOOL.
7: BANI SAIKIA LASKAR
S/O DEBA LASKAR
R/O KALYANPUR
KAMPUR
NAGAON
DIST - NAGAON
ASSAM
ASSISTANT TEACHER BOREGUGA L.P. SCHOOL.
8: TUNTUN BORAH
S/O BIJU BORAH
R/O VILL- DEKAGAON
KAMPUR
NAGAON
ASSAM. ASSISTANT TEACHER BOREGUGA L.P. SCHOOL.
9: NILIMA KALITA
D/O LT SAJAN KALITA
R/O VILL -KALYANPUR
NEAR H.S ROAD
KAMPUR
NAGAON
DIST - NAGAON
ASSAM
ASSISTANT TEACHER BOREGUGA L.P. SCHOOL.
10: ABDUN NOOR CHOUDHURY
S/O LT SHAHJAHAN CHOUDHURY
R/O VILL - ROMANI PATHAR
KACHUA
KAMPUR
NAGAON. DIST - NAGAON
ASSISTANT TEACHER PRAMILA ATI L.P. SCHOOL.
11: BHADRA DEVI
D/O BUKUL CH. DAS
R/O VILL - UTTAR CHANG CHAKI
KAMPUR
NAGAON
ASSISTANT TEACHER BAREGUGA L.P. SCHOOL.
12: MANJULA LASKAR
D/O KRISHNA KANTA MEDHI
R/O VILL - PAMILA JARANI
NAGAON
ASSAM . ASSISTANT TEACHER MADHABPARA L.P. SCHOOL.
Page No.# 4/41
13: LILIMAI BORA KALITA
D/O INDRA KALITA
R/O VILL - DEURIGAON
KAMPUR
NAGAON
ASSAM . ASSISTANT TEACHER KAPILI SANKAR SANGHA L.P. SCHOOL.
14: DIPIKA BARUAH
D/O KSHITISH DAS
R/O VILL - MADHAB KANDALI KSHETRA
KAMPUR
NAGAON
ASSISTANT TEACHER KOWARI ATI L.P. SCHOOL.
15: BISWAJIT GAYAN
S/O LT SHAMBHU RAM GAYAN
R/O VILL - NA - DEURI GAON
KAMPUR
NAGAON . DIST - NAGAON . ASSISTANT TEACHER ALTIANGANI L.P.
SCHOOL.
16: RUNU SAIKIA KALITA
D/O LT. CHENI RAM SAIKIA
R/O VILL - MUGASUNGIA GAON
KAMPUR
NAGAON. DIST - NAGAON
ASSAM. ASSISTANT TEACHER MUGASUNGIA L.P. SCHOOL.
17: DHARMESWAR BORAH
S/O SUKUMAL BORAH
R/O VILL - MAJPOTANI
NAGAON
DIST - NAGAON
ASSAM. ASSISTANT TEACHER RAMA KT. DEW L.P SCHOOL.
18: MOONMI KALITA
D/O LT ANANTA KALITA
R/O VILL- MAJPATHARI
NAGAON
ASSAM . ASSISTANT TEACHER MAJPATHARI THOTANGANI L.P. SCHOOL.
19: SURAJ SANGMA
S/O MANOLENDRA MARAK
R/O VILL - CHATOLMARI
KOCHUA
NAGAON
Page No.# 5/41
DIST. - NAGAON
ASSISTANT TEACHER KOMAR GAON L.P. SCHOOL.
20: RATNA BORDALOI
S/O BIREN CH. BORDALOI
R/O VILL - NATUN DUMAIHAGI
KACHUA
NAGAON. DIST - NAGAON. ASSISTANT TEACHER NAMBAR LALUNG
GAON L.P. SCHOOL.
21: MAHESH KUMAR NATH
S/O LT. MELESH NATH
R/O VILL - DHEMAJI GAON
NAGAON
DIST - NAGAON
ASSISTANT TEACHER BUKAMUKH GARGARIA L.P SCHOOL.
22: CHANDRA KT. RAJKHOWA
S/O LT. RAMA KT. RAJKHOWA
R/O VILL - MAHGARH
NAGAON
ASSAM
ASSISTANT TEACHER KAJAL JAN NEW L.P. SCHOOL.
23: ANUMAI MAZUMDAR
D/O LT PUTU MAZUMDAR
R/O VILL - BALIGAON
NAGAON
DIST - NAGAON
ASSISTANT TEACHER JAGIAL PETBOHA L.P SCHOOL.
24: NAZMA BEGUM
D/O LT BUBUL ALI
R/O VILL - PHULAGURI
RAHA
NAGAON
DIST - NAGAON
ASSISTANT TEACHER GARARMAJ L.P. SCHOOL.
25: SALIMA AKHTAR BEGUM
D/O LT MD. ABDUL MANNAN
R/O VILL - CHANGAJAN
KAMPUR
NAGAON
DIST - NAGAON. ASSISTANT TEACHER BATAMARI DHARAMUKH L.P.
SCHOOL.
Page No.# 6/41
26: ABDUL KARIM CHOUDHURY
S/O ARFIZ ALI CHOUDHURY
R/O VILL - SAMARALI
CHOUDHURY BAZAR
NAGAON
ASSAM
ASSISTANT TEACHER MARJONG PATHAR L.P SCHOOL.
27: MANJULA KALITA
D/O LT. PADMA KT. KALITA
R/O VILL - BATADRABA SARUHISA
NAGAON
DIST - NAGAON
ASSAM . ASSISTANT TEACHER BATARDRABA BARBHETI MKB SCHOOL.
28: HIRON BORKAKOTI
D/O KAMALA BORKAKOTI
R/O VILL - KHUTIKATIA
KALONGPAR NAGAON
DIST - NAGAON
ASSISTANT TEACHER HATIGAON TILAK DEKA SMRITI M.E SCHOOL.
( AMALGATED)
29: RUPA BORKAKOTI
D/O BROJO SHYAM BORKAKOTI
R/O VILL - CHOTA HAIBORGAON
NAGAON
DIST - NAGAON. ASSISTANT TEACHER CHOTAHAIBORGAON L.P SCHOOL.
30: ABDUR RAHMAN
S/O ABDUL NOOR
R/O VILL - SAMARALI BAZAR
NAGAON. ASSISTANT TEACHER PUB SAMARALI KASIMIA L.P SCHOOL.
31: SUCHITRA BORAH
D/O UMA KT BORAH
R/O VILL - PUTANI CHUTIAGAON
NAGAON. DIST - NAGAON. ASSISTANT TEACHER PACHIM CHANGMARA
L.P SCHOOL.
32: JAMALUDDIN
S/O MOSHAHID ALI
R/O VILL - SAMARATI BAZAR. ASSISTANT TEACHER SAMARALI JANATA
L.P. SCHOOL.
33: ALI HUSSAIN
S/O EUNUS ALI
R/O CHOKITUP
Page No.# 7/41
NAGAON
DIST - NAGAON. ASSISTANT TEACHER MAHRUL JAWAHARLAL NEHRU L.P
SCHOOL.
34: NURJAHAN KHATUN
D/O MANNAF PAICK
R/O VILL - UTTAR BANDARMELA
MURAJAR. ASSISTANT TEACHER OKSEK MIKIRGAON L.P SCHOOL.
35: RUENA BEGUM
D/O ABDUL HAKIMA DEWAN
R/O VILL - AMINPATTY
NAGAON. DIST - NAGAON . ASSISTANT TEACHER MAHENDRA BARUA L.P
SCHOOL.
36: JUNTI LASKAR
D/O DHARMESWAR LASKAR
R/O VILL - KUMARPATTY
NAGAON. ASSISTANT TEACHER NIZ NARIKALI L.P. SCHOOL.
37: NITANJALI BORDOLAI
D/O NARENDRA NATH BORDOLOI
R/O VILL - PANIGAON SAY ALI
NAGAON. ASSISTANT TEACHER 198 NO. TOWN PANIGAON L.P. SCHOOL.
38: MARAMI DAS
D/O PABITRA KR. DAS
R/O VILL - NEW AMOLAPATTY B.B PATH
NAGAON. ASSISTANT TEACHER 198 NO. TOWN PANIGAON L.P. SCHOOL.
39: MEGHALI BORA
D/O RAJANI KT. BORA
R/O VILL - GOMOTHAGAON
URIAGAON
NAGAON. ASSISTANT TEACHER GOMOTHAGAON L.P. SCHOOL.
40: TULSI SAIKIA
D/O KHAGENDRA NATH SAIKIA
R/O VILL - DHING TOWN
NAGAON. ASSISTANT TEACHER DHING MARUWARI HINDI L.P. SCHOOL.
41: MAHENDRA SAIKIA
S/O HALI RAM SAIKIA
R/O VILL - ATHGAON
DHING
NAGAON. ASSISTANT TEACHER 704 NO. BILOTIA L.P. SCHOOL.
42: RUPJYOTI SAIKIA
Page No.# 8/41
D/O JALIRAM SAIKIA
R/O VILL - AMOLAPATTY PRATAP SHARMA PATH
NAGAON. ASSISTANT TEACHER NO.2 AMOLAPATTY N.B SCHOOL.
43: KHAIRUL ISLAM
S/O ABDUL KARIM
R/O BARBOLI
HOJAI. ASSISTANT TEACHER OKSEK TRISHAGHARI L.P. SCHOOL.
44: ANANDA GAYAN
S/O MAHENDRA GAYAN
R/O VILL. -2 NO. GHUGARGAON
NAGAON
DIST- NAGAON .ASSISTANT TEACHER PUTANI GOMATHA SWAHID BALIKA
L.P. SCHOOL.
45: PANKAJ SAIKIA
S/O CHANDRA KT. SAIKIA
R/O VILL - DHING CHARIALI
DHING
NAGAON. ASSISTANT TEACHER TUKTUKI BALIKA MKB SCHOOL.
46: MOROMI BARUAH
D/O HIRANYA BARUAH
R/O VILL - AMOLAPATTY
NAGAON
DIST - NAGAON
ASSAM . ASSISTANT TEACHER MANTESWARI SISHU AND PRIMARY
SCHOOL.
47: RATNESWAR BORAH
S/O SARULARA BORAH
R/O VILL - GOMATHAGAON
URIAGAON
NAGAON. ASSAM
ASSISTANT TEACHER GOMOTHAGAON L.P. SCHOOL.
48: NIVA RANI BORAH
D/O LAKHI RAM BORAH
R/O VILL - DIMARUGURI
NAGAON
ASSISTANT TEACHER 748 NO. DIMARUGURI GIRLS L.P SCHOOL.
49: AMINUR RAHMAN
S/O ABDUL HAMID
R/O VILL - CHENGMARA
NAGAON. DIST - NAGAON. ASSISTANT TEACHER 720 NO. KACHUBOSTI L.P
SCHOOL.
Page No.# 9/41
50: SAFIQUL ISLAM
S/O HABIBUR RAHMAN
R/O VILL - URIA GRANT
RANGOLOO
NAGAON. ASSISTANT TEACHER RANGOLOO URIGRANT L.P. SCHOOL.
51: RITA KUMARI KALUWAR
D/O ROBIN KALUWAR
R/O VILL - NATUN BAZAR
HOJAI. ASSISTANT TEACHER RAMPUR SHYAMBUDH L.P. SCHOOL.
52: DHARMA KT. BONIA
S/O CHENIRAM BONIA
R/O VILL - URIAGAON
NAGAON. DIST - NAGAON
ASSAM. ASSISTANT TEACHER GOMOTHAGAON L.P. SCHOOL.
53: CHITRALEKHA BORA
D/O NARAYAN CH. BORA
R/O VILL - MILANPUR
NAGAON. ASSISTANT TEACHER 198 NO. TOWN PANIGAON L.P. SCHOOL.
54: HIFZUR RAHMAN CHOWDHURY
S/O ABDUL MALIK CHOWDHURY
R/O VILL. - DIGHALJAR
HOJAI. ASSISTANT TEACHER SAHID CHOWDHURY L.P SCHOOL.
55: MUJIBUL HOQUE
S/O ABDUL JALIL
R/O VILL - DAKHIN SAMARALI
CHOUDHURY BAZAR. ASSISTANT TEACHERCHARING POTHAR L.P
SCHOOL.
56: TAYABUR RAHMAN BARBHUYAN
S/O ABDUR RAJJAK BARBHUYAN
R/O VILL - CHARING PATHAR
CHOWDHURY BAZAR. ASSISTANT TEACHER AHMED NAGAR L.P SCHOOL.
57: ANISUR RAHMAN
S/O ABDUL JABBAR
R/O VILL - DHUPAGURI PATHAR
NAGAON. ASSISTANT TEACHER BHERBHERI BALIKA L.P SCHOOL.
58: AMIRUDDIN AHMED
S/O RAJAB ALI
R/O VILL - RAMPUR PAM
BATADRABA
Page No.# 10/41
NAGAON. ASSISTANT TEACHER BHERBHERI MEM SCHOOL.
( AMALGATED)
59: KHAIRUL ISLAM
S/O ABDUL AZIZ
R/O VILL - PACHIM SAMARALI
ASSISTANT TEACHER OKSEK HATIBONDHA L.P SCHOOL.
60: RIDIP SARMAH
S/O RATNESWAR SARMAH
R/O VILL - BHAKATGAON
BARHAMPUR
NAGAON. ASSISTANT TEACHER GHUGARGAON SWAHID BALIKA L.P
SCHOOL.
61: JUNMONI BHUYAN
S/O DURGADHAR BHUYAN
R/O NONOI SUTARGAON
NAGAON
DIST - NAGAON. ASSISTANT TEACHER 50 NO. NONOI CHAKARIGAON L.P
SCHOOL.
62: NOBIUL HOQUE
S/O RAHMAN ALI
R/O VILL - KATANIGAON
PATHARI
NAGAON
ASSAM. ASSISTANT TEACHER SWAHID HIGH SCHOOL ( AMALGATD).
63: SUBARNA DAS
D/O LAKHIMAN DAS
R/O VILL - TETELISARA
NAGAON. DIST - NAGAON. ASSISTANT TEACHER KAKURIBARI L.P
SCHOOL.
64: DIPA HAZARIKA
D/O TILESWAR BONIA
R/O VILL - DEB NARIKOLI
NAGAON
DIST - NAGAON. ASSISTANT TEACHER KHAGARIJAN L.P SCHOOL.
65: IRA HAZARIKA
D/O LT PADMA KT BONIA
R/O VILL -DEB NARIKOLI
KAMPUR
NAGAON. DIST - NAGAON. ASSISTANT TEACHER POLASHBARI L.P
SCHOOL.
Page No.# 11/41
66: JAYANTA BORAH
S/O MAHOT RAM BORAH
R/O VILL - KATONIGAON
NAGAON. DIST - NAGAON. ASSISTANT TEACHER KEYAJAN L.P SCHOOL.
67: NURUL HUDA
S/O NURUL HOQUE
R/O VILL - PAKHIMORIA
NAGAON
DIST - NAGAON. ASSISTANT TEACHER 721 NO. PUKHURIBOSTI L.P
SCHOOL.
68: JATIN SARMAH
S/O DEWKON SARMAH
R/O VILL - PUTANI MAHARTUP
NAGAON
DIST - NAGAON
ASSAM
ASSISTANT TEACHER 47 NO. SINGIA PUTANI L.P SCHOOL.
69: NIPA BHUYAN
D/O LT. MUNINDRA BHUYAN
R/O VILL -BHAKATGAON
NAGAON
ASSAM. ASSISTANT TEACHER GHUGARGAON SWAHID BALIKA L.P
SCHOOL.
70: DURLOV BASSA
S/O TRIOLUKYA BASSA
R/O VILL - 2 NO. GHUGARGAON
BARHAMPUR
NAGAON. DIST - NAGAON
ASSAM. ASSISTANT TEACHER PUTONI GUMOTHA SWAHID BALIKA L.P
SCHOOL.
71: GOLAPI BASSA
D/O SARUBAPU BASSA
R/O 2NO. GHUGARGAON
BARHAMPUR
NAGAON. DIST - NAGAON
ASSAM
ASSISTANT TEACHER SRIMANTA SANKAR MISSION BLIND L.P SCHOOL.
72: SULTAN AHMED
S/O HAJJI AHMED ALI
S/O BONDARMELA
CHARING
HOJAI. ASSISTANT TEACHER BORPUKHURI CHARIALI L.P. SCHOOL.
Page No.# 12/41
73: BHABANI GOSWAMI
D/O NARAYAN CH. GOSWAMI
R/O VILL - NEW AMOLAPATTY
NAGAON
ASSAM. ASSISTANT TEACHER STATION ROAD L.P SCHOOL.
74: PRABHAT CH .BORA
S/O DINA RAM BORA
R/O VILL - AIBHETI POHUKATA
NAGAON
ASSAM
ASSISTANT TEACHER RAJAGAON ADARSHA SISHU BIDYALAYA.
75: KRISHNA KT. BORAH
S/O DEWRAM BORAH
R/O VILL. - AIBHETI
NAGAON
ASSAM
ASSISTANT TEACHER CHAKOLAGHAT J.B SCHOOL.
76: JITEN CH. BORAH
S/O KHARGESWAR BORAH
R/O VILL - GOBARGAON
NAGAON. DIST - NAGAON. ASSAM. ASSISTANT TEACHER BADALGAON
L.P SCHOOL.
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
EDUCATION DEPARTMENT
DISPUR
GUWAHATI -06.
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVT.OF ASSAM
EDUCATION ( ELEMENTARY ) DEPARTMENT
DISPUR
GUWAHATI - 06.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI -06.
4:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
Page No.# 13/41
GUWAHATI -06.
5:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI -19.
6:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI -19.
7:THE INSPECTOR OF SCHOOLS
NAGAON DISTRICT CIRCLE
P.O AND DISTRICT - NAGAON
ASSAM
PIN - 782001.
8:THE DISTRICT ELEMENTARY EDUCATION OFFICER
NAGAON
P.O AND DISTRICT - NAGAON
PIN - 782001
ASSAM.
------------
Advocate for : MR. P K MEDHI
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/7256/2021
NARAYAN BARUAH AND 50 ORS
C/O LATE KATI RAM BARUAH
DISTRICT-NAGAON
ASSAM
ASSISTANT TEACHER CHALCHALI GIRLS M.V SCHOOL
2: RAMESH SAIKIA
C/O LT. DURGESWARSAIKIA
VILL- DIMARUGURI
DIST -NAGAON
ASSAM
ASSISTANT TEACHER DIMARUGURI HIGH SCHOOL
(AMALGATED)
3: DHARANIDHAR BORAH
C/O LT. KESHOB BORAH
VILL- GHANHIMAHARIATI
DIST - NAGAON
Page No.# 14/41
ASSAM
ASSISTANT TEACHER GHANHI M.V. SCHOOL.
4: PADUM CH. MUKTIAR
C/O LT. ADHAN CH. MUKTIAR
VILL - PACHIMJALAHGAON
DIST -NAGAON
ASSAM
ASSISTANT TEACHER MODERTOLI HIGH SCHOOL ( AMALGATED).
5: JUNAB ALI
C/O LT. ZAHED ALI
VILL- ALI TANGANI
DIST - NAGAON
ASSAM. ASSISTANT TEACHER LONGIAPBARPANI M.E SCHOOL.
6: FAKAR UDDIN AHMED
C/O LT. SAHAR ALI
VILL - ALI TANGANI
DIST - NAGAON
ASSAM
ASSISTANT TEACHER RAJA ALI M.E.M SCHOOL.
7: LALIT BORA
C/O LT. ULEN BORA
VILL- LANKA GAON
DIST - NAGAON
ASSAM
ASSISTANT TEACHER LUTUMARIANCHALIK M.E. SCHOOL.
8: PRANAY DAS
C/O LT. PRAFULLA DAS
VILL - UTTAR AMERI
DIST - NAGAON
ASSAM
ASSISTANT TEACHER SINIMARI M.E SCHOOL.
9: RUHUL AMIN CHOWDHURY
C/O LT. ABDUL AZIZ
VILL - MADHABPARA
DIST -NAGAON
ASSAM
ASSISTANT TEACHER SINIMARI M. E. SCHOOL.
10: PROMOD BORAH
C/O LT. KAFIA BORAH
VILL - POTANIGOMOTHAGAON
DIST - NAGAON
Page No.# 15/41
PIN -782102. ASISTANT TEACHER SINGIAPATANI M.V SCHOOL.
11: MATIUR RAHMAN
C/O ATAB ALI
VILL - RANGALUBASTI
KACHUA
DIST -NAGAON
PIN - 782426
ASSISTANT TEACHER KACHUA M.E SCHOOL.
12: NIRALA DEKA HAZARIKA
C/O RABIN HAZARIKA
VILL -DEBNARIKALI
DIST - NAGAON
ASSISANT TEACHER S.K.V HIGH SCHOOL.( AMALGATED)
13: REKHA BORA
C/O MOHAN BORA
VILL -MAHGHARIAATI
DIST - NAGAON
ASSISTANT TEACHER S.K.V HIGH SCHOOL.( AMALGATE ).
14: SABITRI BORAH
C/O LT. RUDRA KT. BORAH
VILL - BHALBHALIAGAON
DIST - NAGAON
ASSAM
ASSISTANT TEACHER NAVARATNA M.E SCHOOL.
15: MD. IDRISH ALI
C/O LT. AFAJUDDIN
VILL - DHARAMUKH
DIST -NAGAON
ASSAM
PIN -782425
ASSISTANT TEACHER BAZBATAMARI M.E. SCHOOL.
16: DIGANTA BARUAH
S/O SAMBHU RAM BARUAH
R/O NONOIGOMOTHAGAON
NAGAON
DIST - NAGAON
ASSAM
ASSISTANT TEACHER NONOI SR. BASIC SCHOOL.
17: MITALI BHAGAWATI
D/O UPEN BHAGAWATI
R/O AMOLAPATTY B.G. ROAD
Page No.# 16/41
NAGAON
DIST - NAGAON
ASSAM
ASSISTANT TEACHER URIAGAON GIRLS M.V SCHOOL.
18: DIPAK KR. SAIKIA
S/O BANESWAR SAIKIA
R/O CHAKARIGAON
NAGAON
DIST- NAGAON
ASSAM
ASSISTANT TEACHER HATICHONG KASTURBA GIRLS SCHOOL
NAGAON.
19: RINKUMONI BORAH
D/O CHANDRA KT. BORAH
R/O NARTTOMGAON
NAGAON
ASSAM
ASSISTANT TEACHER URIAGAON M.V. SCHOOL
NAGAON.
20: MUNINDRA SAIKIA
S/O LT. AKON CHANDRA SAIKIA
R/O CHALCHOLI RANGIAGAON
NAGAON
ASSISTANT TEACHER CHALCHALI GIRLS M.V SCHOOL
NAGAON.
21: GIRIBALA SAIKIA
D/O LT. NAGEN SAIKIA
R/O PUB AMOLAPATTY
NAGAON
ASSISTANT TEACHER RANGOLOO HIGH SCHOOL
NAGAON.( AMALGATED)
22: SMTI MONIMALA DEVI
D/O JADU RAM NATH
R/O MOHGHARIA ATI GAON
KAMPUR
NAGAON
ASSAM
ASSISTANT TEACHER KACHUA M.E SCHOOL
NAGAON.
23: SMTI MINATI DEVI GOSWAMI
D/O DHARANI MISRA
R/O KAROIYANI HENGULICHUK
Page No.# 17/41
NAGAON
ASSISTANT TEACHER AUNIATI HIGH SCHOOL
NAGAON
24: RATUL SARMAH
D/O GOLAP SARMAH
R/O VILL- AMOLAPATTY BEZBORUA PATTY
NAGAON
ASSISTANT TEACHER AIBHETI D.K SR. BASIC SCHOOL
NAGAON.
25: MILAN BASUMATARI
D/O JOY KANTA BASUMATARI
R/O VILL- BORKOCHARI GAON
NAGAON
ASSISTANT TEACHER ANANTA KONDALI HIGH SCHOOL
NAGAON.
26: MURSIDA BEGUM
D/O ABDUL BARRY
R/O VILL PAKHIMORIA
NAGAON
ASSISTANT TEACHER RANOLOO HIGH SCHOOL
NAGAON
ASSAM.
27: BHADRA KT BORAH
S/O DHARANIDHAR BORA
R/O VILL TELIA PAHUKATA
URIAGAON
NAGAON
ASSISTANT TEACHER BHASKAR M.V SCHOOL
NAGAON.
28: TILUMAI DEVI
D/O LALOINATH
R/O VILL NANOI KHATORIGAON
NANOI
NAGAON. ASSISTANT TEACHER NANOI SR. BASIC SCHOOL
NAGAON.
29: FAJILA AKHTAR BEGUM
D/O ABDUR RAZZAQUE
R/O VILL- MADHUPUR
NAGAON
ASSISTANT TEACHER NANOI SR. BASIC SCHOOL
NAGAON.
Page No.# 18/41
30: KARABI BORUAH
D/O KALYAN KR. BORUAH
R/O VILL EAST AMOLAPATTY B.P. ROAD
ITACHALI
NAGAON
ASSISTANT TEACHER RANGOLOO HIGH SCHOOL
NAGAON.
31: BILAL UDDIN
S/O ABDUL HASHIN
R/O TENGATOLI
MURAZAR
ASSISTANT TEACHER DIGHIRPAR HIGH SCHOOL.( AMALGAMATED).
32: BALURAM THAKURIA
S/O BHUGRAM THAKURIA
R/O CHAMUAGAON
DHING
NAGAON
ASSISTANT TEACHER KAHIGURIBHALUKMARI M.V SCHOOL.
33: HAZARAT ALI
S/O AKASH ALI
R/O SOLOGURI
DHING
NAGAON
ASSISTANT TEACHER DAKAI BASTI M.E.M SCHOOL.
34: DILIP ROBI DAS
S/O BAKUL ROBI DAS
R/O BURHAPATIA GAON
KAMPUR
NAGAON
ASSISTANT TEACHER KAMPUR ADARSHA HIGH SCHOOL.
35: PRAFULLA BODO
S/O LT. BIRMAN BODO
R/O VILL -JUMURMUR
NAGAON
ASSISTANT TEACHER JURMURMUR MILAN VIDYAPITH HIGH SCHOO
NAGAON.
36: RANJIT KR. SARMAH
S/O RAMNATH SARMAH
R/O VILL - SIVA NAGAR
ITACHALI
NAGAON
Page No.# 19/41
ASSISTANT TEACHER BARPETA M.E. SCHOOL. NAGAON ASSAM.
37: TILESWAR NATH
S/O BOLOSINGH NATH
R/O VILL - JAMUGURI
NAGAON ASSISTANT TEACHER KAHIGURI BHALUKMARI M.V SCHOL
NAGAON. ASSAM.
38: TARUMANI HAZARIKA
S/O GULAP CH. HAZARIKA
R/O HAIBORGAON
NAGAON
ASSISTANT TEACHER KAHIGURI BHALUKMARI M.V SCHOOL
NAGAON.
39: ABDUL MOTIN
S/O ABDUL BARI
R/O VILL - CHARING PATHAR
ASSISTANT TEACHER SAMARALI TINIALI M.E SCHOOL
LANKA
NAGAON.
40: SUJIT KR. DEY
S/O DHARANIDHAR KR. DEY
R/O OKCHEK HATIBONDHA
ASSISTANT TEACHER SAMARATI TINIALI M.E SCHOOL.
41: NASIR UDDIN AHMED
S/O FERAMUJ ALI
R/O VILL -CHANGMORAGAON
RANGOLOO
NAGAON
ASSISTANT TEACHER RANGOLOO HIGH SCHOOL
NAGAON
( AMALGAMATED).
42: MUKIBUR ROHMAN
S/O LT ABDUL MATIN
R/O VILL - KATARIGAON
PATHARI
NAGAON
ASSISTANT TEACHER SWAHID HIGH SCHOOL
NAGAON
ASSAM.
43: PULU SAIKIA
D/O RUPESWAR SAIKIA
R/O VILL. - FOUZDARIPATTY
Page No.# 20/41
K.G ROAD
NAGAON
ASSISTANT TEACHER SRI GURU NANAK M.E SCHOOL. NAGAON.
44: SIBA PATHAK
S/O LT BHOLA PATHAK
R/O VILL - GHILANI
KAMPUR
NAGAON. ASSISTANT TEACHER KAMPUR ADARSH HIGH SCHOOL.
45: RAJIB BORA
S/O SARURAM BORA
R/O VILL - MOHGHARIA ATI
KAMPUR
NAGAON. ASSISTANT TEACHER PUBJARUANI HIGH SCHOOL.
46: PRANOB SAIKIA
S/O MAHENDRA NATH SAIKIA
R/O VILL - MORIKOLONG
NAGAON . ASSISTANT TEACHER MORIKOLONG HIGH SCHOOL.
47: SALEH AHMED
S/O ABDUL NOOL
R/O VILL - OKCHEK PATHAR
CHARING . ASSISTANT TEACHER BORBALI M.E SCHOOL.
48: DIPIKA KALITA
D/O NABIN KALITA
R/O VILL - KUJIDAH
HATICHUNG
NAGAON. ASSISTANT TEACHER HATICHONG TDS M.E SCHOOL.
49: SABINA YESMIN
D/O LT. HASEN ALI
R/O VILL - AZAD NAGAR
CHOTAHAIBOR
NAGAON. ASSISTANT TEACHER DR. S.K BHUYAN HIGH SCHOOL.
50: BANDONA DEKA
D/O KHARGASINGHA DEKA
R/O VILL -2 NO. GEDABORI
JAMUGURI
NAGAON. ASSISTANT TEACHER JAMUGURI MONBAR NATH M.V SCHOOL.
51: SMTI RINA BORA
D/O LT THANU RAM BORAH
R/O VILL - EAST AMOLAPATTY
DIST -NAGAON
Page No.# 21/41
ASSISTANT TEACHER SIVASTHAN PRIMARY SCHOOL.
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
EDUCATION DEPARTMENT
DISPUR
GUWAHATI -06.
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
EDUCATION ( ELEMENTARY ) DEPARTMENT
DISPUR
GUWAHATI -06.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI -06.
4:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI -06.
5:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI -19.
6:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI -19.
7:THE INSPECTOR OF SCHOOLS
NAGAON DISTRICT CIRCLE
P.O AND DISTRICT - NAGAON
ASSAM
PIN -782001.
8:THE DISTRICT ELEMENTARY EDUCATION OFFICER
NAGAON
P.O AND DISTRICT - NAGAON
PIN - 782001
ASSAM.
------------
Advocate for : MR. P K MEDHI
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 7 ORS
Page No.# 22/41
Linked Case : WP(C)/5786/2020
KAMAL CH BORAH AND 103 ORS
S/O LT. BHIM KANTA BORAH
VILL-SOLMORIA
P.O.-DOOLAGHAT
DIST-LAKHIMPUR
ASSAM
ASSTT. TEACHER OF MOHGHULI BORGULA M.E. MADRASSA
2: MINARAM GOGOI
S/O LT. DIMBESWAR GOGOI
VILL AND P.O.-MOIDAMIA
DIST-LAKHIMPUR
ASSAM
ASSTT. TEACHER OF BADHAKARA M.E. SCHOOL
3: NAVA MIRI BORUAH
S/O LT. BOGARAM MIRI BORUAH
VILL-BORKHAMTI
P.O.-DIKRONG
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF JANKALYAN HIGH SCHOOL
(AMALGAMATED)
4: JADUMONI DAS
S/O LT. JUTIRAM DAS
VILL-KUHIMARI
P.O.-MOHAIJAN
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF MIRIJORI HIGH SCHOOL (AMALGAMATED)
5: PUNESWAR DAS
S/O LT. SUREN DAS
VILL-KEYAMORA
P.O.-BIHPURIA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF DIKRONG M.E. SCHOOL
6: ARUN SAIKIA
S/O LT. DEW RAM SAIKIA
VILL-POHOMARA
P.O.-PHULBARI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF BHITORIPAM M.E. SCHOOL
Page No.# 23/41
7: KHAGEN SARMAH
S/O LT. LAKHI NATH SARMAH
P.O.-KOWADONGA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF UTTAR NOWBOICHA M.E. SCHOOL
8: SIDANANDA NATH
S/O BHABARAM NATH
VILL-MAJGAON
P.O.-PHULBARI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF TUNIJAN M.V. SCHOOL
9: SMTI RAKHI SAIKIA
D/O LT. PITAMBOR SAIKIA
VILL-CHAKULIBHARIA
P.O.-SABOTI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF CHAKULIBHARIA M.V. SCHOOL
10: NABAJYOTI SARMAH
S/O LT. SUMESWAR SARMAH
VILL-GAHRMORA SATT
P.O.-GHARMORA
DIST-LAKHMIPUR
ASSAM. ASSTT. TEACHER OF MADHAB DEV M.E. SCHOOL
11: JIBAN SAIKIA
S/O LT. JURAI SAIKIA
VILL-JOHATIA
P.O.-CHARAIMORIA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF ADIVASI JAWAHARJYOTI M.E. SCHOOL
12: SMTI MINA NEOG
W/O DULU HAZARIKA
VILL-MAHARA GOHAIN GAON
P.O.-GORAIMORIA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF NAVOJWAL HIGH SCHOOL
13: SMTI ANJALI HAZARIKA
W/O SRI DIMBESWAR SAIKIA
VILL-CHOWKHAM
P.O.-CHABOTI
DIST-LAKHIMPUR
Page No.# 24/41
ASSAM. ASSTT. TEACHER OF NAVOJWAL HIGH SCHOOL
14: SARIFUL HOQUE TALUKDAR
S/O LT. SAMSUL HOQUE
VILL-RAWNAPUR
P.O.-CHARAIMORIA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF RANGAJAN HIGH SCHOOL
15: PRASANTA SAIKIA
S/O LT. PROMUD CH. SAIKIA
VILL-CHOWKHAM
P.O.-CHABOTI
DIST-BISWANATH
ASSAM. ASSTT. TEACHER OF KAKOI RAJGORH HIGH SCHOOL
16: KRISHNA SAIKIA
S/O LT. UPEN SAIKIA
P.O.- NORTH LAKHIMPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF CHABOTI M.P. HIGH SCHOOL
17: PRASANTA SARMAH
S/O LT. GHANA KNT SARMAH
WARD NO-11
P.O.-NORTH LAKHIMPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF CHABOTI M.P. HIGH SCHOOL
18: SMTI LILY DEVI
D/O LT. SURENDRA NATH BARDOLOI
P.O.-NORTH LAKHIMPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF BOGINADI HIGH SCHOOL
19: RANJIT SONOWAL
S/O LT. DHARMESWAR SONOWAL
VILL-NATABARI
P.O.-SONARDHEKI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF NAMONI DORGE M.E. SCHOOL
20: MONTURAM TAID
S/O LT. BUDHESWAR TAID
VILL-TAMAM CHUKL
P.O.-GHUNASUTI
Page No.# 25/41
DIST-BISWANATH
ASSAM. ASSTT. TEACHER OF UJANI HATIAMORA L.P. SCHOOL
21: DURLOV MILLI
S/O LT. KHASI MILLI
VILL-BAHMARA
P.O.-GHUNASUTI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF GHUNASUTI HIGH SCHOOL
22: SMTI KHIRADA DUTTA
D/O LT. SUMESWAR DUTTA
VILL-SUNARI GAON
P.O.-AZAD
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF GAREHAGA M.E. SCHOOL
23: SMTI TRALUKEY GOGOI
S/O LT. KARUNA GOGOI
P.O.-NORTH LAKHIMPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF N.L. RAILWAY HIGH SCHOOL
24: SMTI ANJALI HAZARIKA
W/O LT. MUNIN K.R. DUTTA
P.O.-NORTH LAKHIMPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF N.L. RAILWAY HIGH SCHOOL
25: HIREN CHETIA
S/O LT. PADMA CHETIA
VILL-SANTAPUR
P.O.-LAHOLIAL
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF NO. 2 KONGKUR L.P. SCHOOL
26: GOPAL CH. HAZARIKA
S/O KNEKESWAR HAZARIKA
VILL-KAWOI MARI
P.O.-BIHPURIA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF FATEHPUR M.E. SCHOOL
27: SULEMA KHATUN
D/O MOHIUDDIN AHMED
VILL-MORNOI GAON
Page No.# 26/41
P.O.-BIHPURIA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF PACHIM BANGALMARA M.E. SCHOOL
28: SMTI RINA MAI BORAH
D/O JAIGURAM BORAH
VILL-GANDHIYA
P.O.-BIHPURIA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF MERBIL PAKATOLI ADIBASI L.P. SCHOOL
29: KRISHNA KANTA DEURI
S/O DEPUTI DEURI
VILL-MAJORCHAPORI
P.O.-KINAPOTHARI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF KAMALPUR L.P. SCHOOL
30: SMTI TRIPTI NEOG
D/O UPEN NEOG
VILL-AMGURI
P.O.-MORNOI KHORA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF ADARSHA AMPARA L.P. SCHOOL
31: KHIRUD GOGOI
S/O JOIRAM GOGOI
VILL-JAKAPELUWA
P.O.-RAJBARI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF SANTAPUR CHICHAPATHAR M.E. SCHOOL
32: SMTI MIRA LEKHARU
D/O MOHESWAR LEKHARU
VILL-JAMUGURI
P.O.-JAPJUP
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF BEDATI JANAJATI HIGH SCHOOL
33: DHARMESWAR BORA
S/O DUTTA RAM BORA
VILL-JAPJUP
P.O.-JAPJUP
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF LAHARLIAL M.V. SCHOOL
34: MAMANI HAZARIKA
D/O SUNARAM HAZARIKA
Page No.# 27/41
VILL-BAGICHA
P.O.-JAPJUP
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF BADATI JANAJATI HIGH SCHOOL
35: BALIN BORAH
S/O MOHESWAR BORA
VILL-MARICHAPATHAR
P.O.-BIHPURIA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF SANKARDEV M.E. SCHOOL
36: GANGADHAR SHARMA
S/O BASUDEV SARMAH
VILL-DONGIBILP
P.O.-BIHPURIA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF BIJOYPUR HIGH SCHOOL
37: SMTI DIPA BORUAH
D/O INDRESWAR BORUAH
VILL-JAMUNAKHAT
P.O.-JORABARI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF NEHRU HIGH SCHOOL
38: LALIT KR. BHUYAN
S/O LILA KNT BHUYAN
VILL-MERBIL
P.O.-HARMUTTY
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF DUBI HIGH SCHOOL
39: PARASHMONI HAZARIKA
S/O SONARAM HAZARIKA
VILL-RAJBARI
P.O.-BIHPURIA
DIST-SONITPUR
ASSAM. ASSTT. TEACHER OF MORNOI M.E. SCHOOL
40: SADANANDA PHUKAN
S/O SONESWAR PHUKAN
VILL-NIJARA PAR
P.O.-SAGAR PRU
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF PUB PHULBARI HIGH SCHOOL
41: DIPAK CHAKRABARTY
Page No.# 28/41
S/O LOKNATH CHAKRABORTY
P.O.-BIHPURIA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF DONGIBIL HIGH SCHOOL
42: ATUL HAZARIKA
S/O KUSAI HAZARIKA
VILL-DHONABARI
P.O.-DHUNAGURI
DIST-LAKHIMPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF LIKHAK DHUNABARI M.E. SCHOOL
43: SMTI DIPARANI HAZARIKA
D/O SABIRAM HAZARIKA
VILL-RAJABARI
P.O.-RAJABARI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF KACHIKATA GRANT L.P. SCHOOL
44: SMTI BIMALA BORA
D/O SARBESWAR BORA
VILL-PUKHWRIA
P.O.-SONSPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF KEHUTOLI L.P. SCHOOL
45: SMTI SUMITRA TAYE
D/O DIPESWAR TAYE
VILL-HARMUTTY
P.O.-MERBIL
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF DUBI HIGH SCHOOL
46: GOUTAM DUTTA
S/O LT. HEM CH. DUTTA
P.O.-KOWADONGA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF CHABOTI M.P. HIGH SCHOOL
47: PRASANTA SAIKIA
S/O SONESWAR SAIKIA
VILL-PADOMONI
P.O.-LALUK
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF MOHGULI BORGULA M.E. SCHHO
Page No.# 29/41
48: DABEN TAMULI
S/O ANANDARAM
VILL-PACHIM LALUK
P.O.-LALUK
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF BICHAMPUR L.P. SCHOOL
49: NIRMOL BARLA
S/O JISWA BARLA
VILL- NA KHAGORI
P.O.-PAHOMARA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF DHEMAGOR JANAJATI L.P. SCHOOL
50: RINA DULAKHARIA
D/O JOIRAM DULAKAHARIA
VILL-BONGALCHUK
P.O.-BONGALCHUK
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF SONAPUR M.E. SCHOOL
51: SMTI MEJANTI GOGOI
W/O SARBESWAR PHUKAN
VILL-HARIBOR
P.O.-HARIBOR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF UTTAR NOWBOICHA M.E. SCHOOL
52: SMTI NIVA RANI BORA
S/O LT GHANA BORA
P.O.-BIHPURIA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHAR OF MADHABDEV HIGH SCHOOL
53: PRASANTA BARUAH
S/O UMARAM BARUAH
VILL-BONGALCHUK
P.O.-BONGALCHUK
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF TIOKIA L.P. SCHOOL
54: SMTI NOLONI MILI
D/O DEBEN MILI
VILL-SOLMORIA
P.O.-SOLMORIA
DIST-LAKHIMPUR
Page No.# 30/41
ASSAM. ASSTT. TEACHER OF SINGRA MIRI L.P. SCHOOL
55: BINUD NEOG
S/O BUPARAM NEOG
VILL-DOLOPA PATAHRI
P.O.-PHULBARI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF UDAIPUR L.P. SCHOOL
56: SMTI LILAWATI BORA
S/O GHITIR BORA
VILL AND P.O.-KHALIHAMARIL
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF DUBI HIGH SCHOOL
57: BOKUL DAS
S/O SONTOSS DAS
VILL-NIS LALUK
P.O.-LALUK
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF PODUMONI L.P. SCHOOL
58: SMTI DIPTI SAIKIA
D/O SANDESWAR SAIKIA
VILL NO. PODUMONI
P.O.-LALUK
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF PODUMONI L.P. SCHOOL
59: ANASTASIA SURIM
S/O THEKERJAN SURIM
VILL-HARMUTTY
P.O.-HARMUTTY
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF DUBI HIGH SCHOOL
60: KRISHNA BORA
S/O UMA KNT BORA
VILL-BONGALMARA
P.O.-ISALAMPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF NO. 1 FATEHPUR L.P. SCHOOL
61: SMTI RUPA NEOG
D/O SIDHESWAR NEOG
VILL-KHALIHAMARI
P.O.-NOWBOICHA
DIST-LAKHIMPUR
Page No.# 31/41
ASSAM. ASSTT. TEACER OF SONAPUR M.E. SCHOOL
62: SMTI MITALI SAIKIA
W/O PRAFULLA HAZARIKA
VILL-KHALIHAMARI
P.O.-NOWBOICHA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF POHUMARA MAJGAON HIGH SCHOOL
63: RUDRA PD. DOWRAH
S/O TANKEWAR DOWRAH
VILL-HARIBOR DOLONI
P.O.-HARIBOR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF KRISHNAPUR JANAJATI SCHOOL
64: SMTI RENU BORA
D/O SIDHESWAR BORA
P.O.-SONAPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF MILAN L.P. SCHOOL
65: BHUGRAM SAIKIA
S/O PHULESWAR SAIKIA
VILL-PUKHURIPARIA
P.O.-LALUK
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF 2 NO. DHARMAPUR L.P. SCHOOL
66: SANKER PRASAD DEORI
S/O NORMAL CH. DEORI
VILL-BONGALMARA
P.O.-BONGALMARA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF DOULATPUR 390 NO. NEHRU MISSING L.P.
SCHOOL
67: GHANA KNT. SAIKIA
S/O BAPURAM SAIKIA
VILL-LOKAMPUR
P.O.-SONAPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF 20 NO. LINE L.P. SCHOOL
68: RAM CH.. BORA
S/O PUNARAM BORA
VILL-LOKAMPUR
Page No.# 32/41
P.O.-SONAPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF KRISHNADEV L.P. SCHOOL
69: JUNMONI BORA
W/O KAMAL CH. BORA
VILL-SOLMORIA
P.O.-DOOLAHAT
DIST-LAKHIMPUR
ASA. ASSTT. TEACHER OF KALKHOWA HIGH SCHOOL
70: ROMEN GOGOI
S/O LOKNATH GOGOI
VILL-PUKHURIPARIA
P.O.-LALUK
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF KHERBARI L.P. SCHOOL
71: BADABRAT SAIKIA
S/O RATNESWAR SAIKIA
VILL-DUBI
P.O.-HARIBOR MERBIL
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF SANKARDEV ANUCHUCHITRA HIGH
SCHOOL
72: AMULYA HAZARIKA
S/O GANGARAM HAZ
VILL-HARI DAH
P.O.-BANPUROI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF KACHUWA M.P. HIGH SCHOOL
73: BIMAN BORAH
S/O BHADRESWAR BORAH
VILL-DHEMAGARH
P.O.-PULI NAHARANI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF SANKAR MADHAB H.S. SCHOOL
74: SMTI TUTUMONI NEOG
D/O DEBESWAR NEOG
VILL-DULIAPATHAR
P.O.-DULIAPATHAR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF DULIAPATHAR M.V. SCHOOL
75: SMTI BEUTI HAZARIKA
Page No.# 33/41
W/O DILIP KR. HAZARIKA
VILL-PURABIL
P.O.-LETEKUPUKHURI DIAT
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF LETEKUPUKHURI M.V. SCHOOL
76: PANKAJ BORUAH
S/O BISHNU BORUAH
VILL-SAWKUCHI
P.O.-DIKRONG
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF MADHAVDEV COLLEGIATE H.S.
77: NIPEN DEURI
S/O DHANESWAR DEURI
VILL-MAJAR CHAPORI
P.O.-KINAPATHAR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF MADHABDEV COLLEGIATE H.S.
78: HEMADHOR GOGOI
S/O GHANA GOGOI
VILL-BURHABURHI
P.O.-BHOLABARI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF DHEMAGARH JUTULIBARI L.P. SCHOOL
79: TULARAM PHUKAN
S/O SONARAM PHUKAN
NO. 3 SIMOLUGURI
P.O.-SIMOLUGURI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF NO. 1 PULINAHARANI L.P. SCHOOL
80: RAHIM NEOG
S/O POWAL NEOG
NO. 2 BARPATHAR
P.O.-KAMALPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF NO. 3 RONGOTI L.P. SCHOOL
81: KRISHNA PD. UPADHYA
S/O DHANPATI UPADHYA
VILL-PITHAGURI
P.O.-PITHAGURI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF BANDARDEWA HIGH SCHOOL
Page No.# 34/41
82: DIPAN SAIKIA
W.O JUGESWAR DUTTA
VILL-BANDERDUWA
P.O.-PATHALIPAHAR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF RAJGHAR L.P SCHOOL
83: SMTI NIRMALA HAZARIKA
W/O GOPAL BORA
VILL-BHATOWKUCHI
P.O.-DHALPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF 518 NO. GANAKDOLONI L.P. SCHOOL
84: BINUD BORUAH
S/O MINESWAR BORUAH
VILL-KHALIHAMARI
P.O.-HAWAJAN
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF PACHIM THEKERABARI L.P. SCHOOL
85: KABIN BORUAH
S/O RAMESWAR BORUAH
VILL-NO. 2 KHALIHAMARI
P.O.-HAWAJAN
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF NAMGHILA SISHUKALYAN L.P. SCHOOL
86: PRADIP DAS
S/O MOLOKA DAS
P.O.-DIKRONG
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF PUB-BAHUPATHAR L.P. SCHOOL
87: PRANJIB KUMAR PEGU
S/O DHANESWAR PEGU
VILL-PANBARI
P.O.-PANBARI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF NATUN CHUBA L.P SCHOOL
88: SMTI DHANAMAI NATUA SAIKIA
D/O RAMESWAR NATUA
VILL-SANKARPUR
P.O.-MODHUPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF SHANTIJYOTI M.E. SCHOOL
Page No.# 35/41
89: TULARAM DEURI
S/O LT. PURUSUTTAM DEURI
VILL-SHAKRAHI
P.O.-DIKRONG
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF BORDEORI JYOTI L.P. SCHOOL
90: DURGA PRASAD SAIKIA
S/O LT. HEM KANTA SAIKIA
S/O LT. HEM KANTA SAIKIA
VILL-APNBARI MAJGAON
P.O.-PANBARI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF NARAYANPUR GIRLS M.V. SCHOOL
91: KRISHNA KHAUND
S/O LT. HEMCHANDRA KHAUND
VILL-DEUTULA
P.O.-BHOGPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF NARAYANPUR GIRLS M.V. SCHOOL
92: SMTI BIJULEE NEOG
D/O JAGYESWAR NEOG
VILL-GOSAIPUKHURI
P.O.-ADI ELENGI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF GOSAI PUKHURI M.E. SCHOOL
93: BISHNU KUMAR BORAH
S/O KRISHNA BORAH
VILL-PHULBARI BOKANADI
P.O.-SINGRA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF TUNIJAN BISHNUPUR HIGH SCHOOL
94: SMTI ELA BORUAH
D/O HOREN BORAH
VILL-PHULBARI BOKANADI
P.O.-SINGRA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF SONAPUR PUKHURIA M.E. SCHOOL
95: SMTI RUPA BORAH
W/O PARDIP PHUKAN
VILL-MADHUPUR
P.O.-MADHUPUR
Page No.# 36/41
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF GARUBHANDA M.E. SCHOOL
96: BHABESH CHEKANIDHARA
S/O LT. MOHAN CHEKANIDHARA
VILL-CHARAIDOLONI
P.O.-MADHABPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF NARAYANPUR GIRLS M.V. SCHOOL
97: SMTI TORALI DOLEY
D/O ROMESH DOLEY
VILL-BORDEURI
P.O.-BORDEURI
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF MAYAJYOTI L.P. SCHOOL (AMALGAMATED)
98: SMTI JOTSNA DEURI
D/O JAYSING DEURI
VILL-KINAPATHAR
P.O.-KINAPATHAR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF BORIJYOTI L.P. SCHOOL
99: SMTI BOBI BORAH
W/O LT. KARUNA BORAH
VILL-DERGAYAN
P.O.-PADMAPUR
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF 3 NO. TATIBAHAR BAPUJI L.P. SCHOOL
100: SMTI PUSPA NEOG
W/O LT. NARAYAN CHABUKDHAR
VILL-SAKRAHI
P.O.-DIKRONG
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF MADHABDEV L.P. SCHOOL
101: JADAV BORA
S/O HEMA BORA
VILL-DHEMAGAR
P.O.SOGORPUR
DIST-BISWANATH
ASSAM. ASSTT TEACHER OF KRISHNAPUR M.E. SCHOOL
102: BABUL DOEY
VILL-CHANENG GAON
P.O.-DATALAKATA
Page No.# 37/41
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF KALANI M.E. SCHOOL
103: HEMANTA DULAKASHARIA
VILL-DOLPOTA
P.O.-KHAGA
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF KARKA DOLEY M.E. SCHOOL
104: RINKUMONI SARMAH SARHAH
D/O AJOY SARMAH
VILL-BOCHAGAON
P.O.-PANIGAON
DIST-LAKHIMPUR
ASSAM. ASSTT. TEACHER OF SASTRY MEMORIAL HIGH SCHOOL
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
EDUCATION (ELEMENTARY) DEPARTMENT
DISPUR
GUWAHATI-6
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
3:THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6
4:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
LAKHIMPUR
DIST-LAKHIMPUR
ASSAM
PIN-784001
------------
Advocate for : MR. N BORAH
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 4 ORS.
Page No.# 38/41
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
12.05.2022
Heard the learned counsels for the parties.
Issue Rule, returnable on 21.06.2021.
A perusal of the writ petitions shows that the issue involved herein is
as regards the entitlement of the petitioners who are appointed in
pursuance of the Operation Black Board Scheme and their entitlement
under the Assam Pension Rules, 1969 as well as the New Pension
Contributory Scheme. The said issue would require an in-depth analysis of
both the 1969 Rules as well as the New Pension Contributory Scheme.
Though the issue involved in the instant writ petitions is the same for
all the writ petitioners but the interest of the writ petitioners are not
identical inasmuch as the Right to get Pension and under which scheme the
pension should be granted is personal to each and every writ petitioner and
as such, each and every writ petitioner has an individual and distinct
interest. In this regard, this Court would like to take into consideration the
provisions of Rule 1 of Chapter V-A of the Gauhati High Court Rules. The
relevant portion of the said Rule 1 is quoted herein below:
"1. An application for a direction or order or writ under Article 226 of the
Constitution of India, other than writ of habeas corpus, shall be drawn up in
the form contained in the schedule to this Chapter and shall be accompanied
by an affidavit verifying the facts relied upon.
Separate applications should be filed for each individual where interests
are not identical even if there is one common order covering several cases
and the facts of each case should be separately supported by affidavit.
Provided that more than one such individual can jointly file a single writ
petition on each of them paying court fee payable on such application."
Page No.# 39/41
A perusal of the proviso as above quoted would show that more
than one such individual can jointly file a single writ petition on each of
them paying Court fee payable on such application. This proviso came up
for consideration before the Division Bench of this Court in the case of
Nishitendu Dhar V. State of Assam & Anr. reported in 1998 (3) GLT 290 .
The Division Bench of this Court observed at paragraphs 10 and 11 of the
said judgment which is reproduced herein below:
"(10) Thus the proviso to second paragraph of Rule 1 of Chapter VA of
the Rules of the gauhati High Court inserted by the impugned
amendment cannot be interpreted to mean as making a general rule that
in every case when a single writ petition is filed by several individuals
court fees will have to be paid by each such individual separately on the
writ application. The said proviso has to be read only as an exception to
the main enactment to which it is appended i.e. the second paragraph of
Rule 1 Chapter VA of the Rules of the Gauhati High Court. Since the
second paragraph does not provide for separate applications to be filed
by several individuals where interests are identical, the impugned proviso
cannot enlarge the scope of the second paragraph of the said Rule 1 and
provide that a single petition cannot be filed by several individuals even
where interests are identical unless separate Court fee is paid for each of
the several individuals joining in the single writ petition. In our opinion,
the impugned proviso only provides an exception from the general rule
stated in the second paragraph of the Rule 1 of Chapter V-A of the Rules
of the Gauhati High Court that separate applications have to be filed
where interests are not identical and the exception is that a single
application may also be filed by several individuals where interests are
not identical provided separate court fee is paid for each such individual
joining in the single application. But we may hasten to add that even in
such a case when a single application is sought to be field by several
individuals not having identical interests by paying separate set of Court
fees for each individual, the High Court can, consistent with the
principles in Order 1 Rule 2 CPC, always insist in filing of separate writ
petition by each such individual where it deems fit.
(11) On the view we have taken above, there is no conflict at all
between the proviso sought to be inserted by the impugned notification
dated 19. 8. 92 and Schedule II to the Court Fees Act, 1890, as
amended by the Court Fees (Assam Amendment) Act, 1972 and the
principles of Order 1 Rule 1 CPC, it is only in those cases where the
interests of the individuals joining in the writ petition are not identical
and where the principles of Order 1 Rule 1 CPC are not applicable, i.e.
Page No.# 40/41
where a single petition by several individuals is really not permissible
under law, that separate set of Court fee will be payable for each such
individual joining in the single writ petition. On this interpretation given
by us to the impugned proviso, it is not necessary for us to strike down
the proviso inserted below the second paragraph of Rule 1 of Chapter V-
A of the Rules of the Gauhati High Court under the impugned notification
dated 19. 8. 92 and the Registry of the High Court would keep in mind
the observations made herein while requiring the petitioner to pay Court
fee on a writ application or petition presented to the High Court under
Article 226 of the Constitution."
A perusal of the said above quoted paragraphs would show that the
proviso only provides an exception from the general Rules stated in the
second paragraph of Rule 1 of Chapter VA of the Rules of Gauhati High
Court that separate applications have to be filed where interests are not
identical and the exception is that a single application may also be filed by
several individuals where interests are not identical provided separate
Court fee is paid for each such individual joining in the single application.
It was further clarified that when a single application is sought to be filed
by several individuals not having identical interests by paying separate set
of Court fees for each individual, the High Court can, consistent with the
principles of Order 1 of Rule 2 CPC insist in filing by a separate writ
petition by each such individual where it deems fit. In paragraph 11 of the
said judgment, it was further clarified that it is only in those cases where
the interest of the individuals joining in the writ petition are not identical
and where the principles of Order 1 Rule 1 CPC are not applicable i.e.
where a single petition by several individuals is really not permissible
under law, separate set of Court fees will be payable for each such
individual joining in the single writ petition. As in the instant case, the
issue involved insofar as all the writ petitioners are concerned is identical,
however, the interest of each of the petitioners are distinct and personal
Page No.# 41/41
to them and as such, this Court is of the opinion that each and every
petitioner has to pay the requisite Court fee.
The Registry is directed to verify the records and inform the counsels
of the petitioners to take necessary steps for payment of the deficit Court
fee. Upon payment of the said Court fee, let the matter be listed for
hearing on 21.06.2022.
In the meantime, the Government shall file their affidavit(s)
indicating therein as to whether the Government has taken steps in terms
with the New Pension Contributory Scheme in respect to each of the
petitioners.
The Registry is directed to bring to the notice of the concerned
Section so that due steps can be taken in that regard for compliance.
Registry is directed to segregate these matters from the connected
bunch of the writ petitions.
JUDGE
Comparing Assistant
