Bahar Uddin Barbhuiya vs The State Of Assam And 3 Ors
2022 Latest Caselaw 1535 Gua

                                                                  Page No.# 1/4

GAHC010050992022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/1988/2022

            BAHAR UDDIN BARBHUIYA
            S/O- LATE MOHIBUR RAHMAN BARBHUIYA, VILL- DURGAPUR, P.O-
            BARTATRAPUR, P.S BORKHOLA, DIST- CACHAR, ASSAM



            VERSUS

            THE STATE OF ASSAM AND 3 ORS
            THROUGH THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM, HOME
            DEPARTMENT, DISPUR, GUWAHATI-06

            2:THE DIRECTOR GENERAL
             OF CIVIL DEFENSE AND HOME GUARDS
            ASSAM
             ULUBARI GHY-7

            3:THE STATE LEVEL POLICE RECRUITMENT BOARD
            ASSAM
             REP. BY ITS CHAIRMAN
            ASSAM
             REHABARI
             GHY-8

            4:THE SUPERINTENDENT OF POLICE
             DIST- CACHAR
            ASSAM

            5:THE COMMANDANT OF HOME GUARDS
             CACHAR
             DIST- CACHAR
            ASSA

Advocate for the Petitioner   : MR M H AHMED
                                               Page No.# 2/4


Advocate for the Respondent : GA, ASSAM




           Linked Case : WP(C)/1678/2022

           FAKRUL ISLAM BARBHUIYA AND 7 ORS
           S/O- MUKABBIR ALI BARBHUIYA

           VILL. AND P.O- FULBARI PART-II
           P.S KATIGORAH
           DIST- CACHAR
           ASSAM
           PIN-788802

           2: KAMRUL ISLAM MOZUMDAR
           S/O- LIAKAT ALI MAZUMDAR
           VILL- BERENGA PART-IV
            P.O- BETHUKANDI
            P.S- SILCHAR
            DIST- CACHAR
           ASSAM
            PIN-788005

           3: BAHAR UDDIN LASKAR
           S/O- AFTABUR RAHMAN LASKAR
           VILL- BERENGA PART-IV
           P.O- BETHUKANDI
           P.S- SILCHAR
           DIST- CACHAR
           ASSAM
           PIN-788005

           4: SADDAM HUSSAIN
           S/O- MOSAHID ALI LASKAR
           VILL- KAPTANPUR PART-XVI
           P.O- AMJURGHAT
           P.S- LAKHIPUR
           DIST- CACHAR
           ASSAM
           PIN-788119

           5: SAHID AKHTAR CHOUDHURY
           S/O- JAHUR UDDIN CHOUDHURY
           VILL- RUPAIBALI
                                                         Page No.# 3/4

P.O- HAZARIGRAM BAZAR
P.S- LAKHIPUR
DIST- CACHAR
ASSAM
PIN-788103

6: SAKIR AHMED MOZUMDAR
S/O- SALIM UDDIN MOZUMDAR
VILL- BERENGA PART-IV
P.O- BETHUKANDI
P.S- SILCHAR
DIST- CACHAR
ASSAM
PIN-788005

7: JAHIRUL ALOM LASKAR
S/O- LATE NIZAMUDDIN LASKAR
VILL- HATIRHAR PART II
P.O- SRIKONA
P.S- SILCHAR
DIST- CACHAR
ASSAM
PIN-788026

8: FARUK AHMED RAJ BARBHUIYA
S/O-MUSABBIR ALI BARBHUIYA
VILL- PATHARIGRAM
P.O- RAJNAGAR
P.S- SILCHAR
DIST- CACHAR (ASSAM)
PIN-788026
VERSUS

THE STATE OF ASSAM AND 3 ORS
THROUGH THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
HOME DEPARTMENT
DISPUR
GUWAHATI-06

2:THE DIRECTOR GENERAL
OF CIVIL DEFENSE AND HOME GUARDS
ASSAM
 ULUBARI GHY-7
 3:THE STATE LEVEL POLICE RECRUITMENT BOARD
ASSAM
 REP. BY ITS CHAIRMAN
ASSAM
 REHABARI
                                                                 Page No.# 4/4

             GHY-8
             4:THE SUPERINTENDENT OF POLICE
             DIST- CACHAR
             ASSAM
             5:THE COMMANDANT OF HOME GUARDS
             CACHAR
             DIST- CACHAR
             ASSAM
             ------------
             Advocate for : MR M H AHMED
             Advocate for : GA
             ASSAM appearing for THE STATE OF ASSAM AND 3 ORS



                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                      ORDER

10.05.2022

Heard Mr. M.H. Ahmed, learned counsel for the petitioners as well as Mr. D. Nath, learned Additional Senior Government Advocate for the State respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant