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Page No.# 1/3 vs The State Of Assam And 2 Ors
2022 Latest Caselaw 1491 Gua

Citation : 2022 Latest Caselaw 1491 Gua
Judgement Date : 6 May, 2022

Gauhati High Court
Page No.# 1/3 vs The State Of Assam And 2 Ors on 6 May, 2022
                                                                  Page No.# 1/3

GAHC010039122022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : CRP/20/2022

         NABIR HUSSAIN AND 5 ORS
         S/O LATE KHALILUR RAHMAN, R/O VILL-KATHALBARI, P.O. AND P.S.-
         CHAPOR, DIST-DHUBRI, ASSAM

         2: SURAT ALI
          S/O LATE HAZI BOKTAR ALI
          R/O VILL-KATHALBARI
          P.O. AND P.S.-CHAPOR
          DIST-DHUBRI
         ASSAM

         3: MOYNAL HOQUE
          S/O LATE SAHAJUDDIN SK.
          R/O VILL-KATHALBARI
          P.O. AND P.S.-CHAPOR
          DIST-DHUBRI
         ASSAM

         4: JELEKA KHATUN
          D/O LATE MOHAMMAD ALI
          R/O VILL-KATHALBARI
          P.O. AND P.S.-CHAPOR
          DIST-DHUBRI
         ASSAM

         5: ASRAB ALI
          S/O LATE GIASUDDIN
          R/O VILL-KATHALBARI
          P.O. AND P.S.-CHAPOR
          DIST-DHUBRI
         ASSAM

         6: MOZZAMEEL HOQUE
          S/O LATE ABDUL MAJID
                                                                        Page No.# 2/3

             R/O VILL-KATHALBARI
             P.O. AND P.S.-CHAPOR
             DIST-DHUBRI
             ASSA

            VERSUS

            THE STATE OF ASSAM AND 2 ORS
            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
            GOVERNMENT OF ASSAM, REVENUE (SETTLEMENT) DEPARTMENT,
            DISPUR, GUWAHATI-781006

            2:THE DEPUTY COMMISSIONER
             DHUBRI
             P.O.-DHUBRI
             DIST-DHUBRI
            ASSAM
             PIN-783301

            3:THE SETTLEMENT OFFICER
             DHUBRI AND KOKRAJHAR
             P.O.-DHUBRI
             DIST-DHUBRI
            ASSAM
             PIN-78330

Advocate for the Petitioner   : MR. N C BAROOAH

Advocate for the Respondent : SC, REVENUE AND DISASTER MANAGEMENT DEPT




                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                        ORDER

Date : 06.05.2022

Let the matter be listed on Wednesday i.e. on 11.05.2022. On or before the date, the learned counsel for the petitioner shall bring on record the judgment and decree passed in Title Suit No. 58/1984 by the Court of Assistant District Judge, Dhubri, the First Page No.# 3/3

Appellate Court's judgment and decree by way of filing an additional affidavit.

JUDGE

Comparing Assistant

 
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