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Dr. Arup Bhattacharjee vs The Director
2022 Latest Caselaw 1454 Gua

Citation : 2022 Latest Caselaw 1454 Gua
Judgement Date : 5 May, 2022

Gauhati High Court
Dr. Arup Bhattacharjee vs The Director on 5 May, 2022
                                                                    Page No.# 1/2

GAHC010035822017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/5055/2017

            DR. ARUP BHATTACHARJEE
            ASSISTANT PROFESSOR, DEPTT. OF CSE, NATIONAL INSTITUTE OF
            TECHNOLOGY, SILCHAR-788010, ASSAM, INDIA.



            VERSUS

            THE DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY , SILCHAR and 2
            ORS.
            SILCHAR-788010, ASSAM, INDIA.

            2:THE CHAIRMAN

             BOARD OF GOVERNORS
             NATIONAL INSTITUTE OF TECHNOLOGY
             SILCHAR-788010
             ASSAM
             INDIA.

            3:THE UNION OF INDIA

             REP. BY THE SECY. TO THE GOVT. OF INDIA
             MINISTRY OF HUMAN RESOURCE DEVELOPMENT
             SHASTRI BHAWAN
             NEW DELHI-110001

Advocate for the Petitioner   : MR. G J SHARMA

Advocate for the Respondent : MR. A S DHILLONR- 1and2

Page No.# 2/2

BEFORE HON'BLE MR. JUSTICE DEVASHIS BARUAH

05.05.2022

Heard Mr. S. Dutta, the learned counsel for the petitioner and Mr. S. P. Choudhury, the learned counsel appearing on behalf of the respondent Nos. 1 & 2.

Hearing completed.

Judgment reserved.

JUDGE

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