The Oriental Insurance Company ... vs Tamech Rabha And 3 Ors
2022 Latest Caselaw 980 Gua

Citation : 2022 Latest Caselaw 980 Gua
Judgement Date : 21 March, 2022

Gauhati High Court

The Oriental Insurance Company ... vs Tamech Rabha And 3 Ors on 21 March, 2022

                                                                Page No.# 1/3

GAHC010032682022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                I.A.(Civil)/619/2022

         THE ORIENTAL INSURANCE COMPANY LTD.
         A GOVT. OF INDIA UNDERTAKING HAVING ITS REGISTERED OFFICE AT
         ORIENTAL HOUSE
         PB NO. 7037
         A-25/27
         ASAF ALI ROAD
         NEW DELHI 110002 AND REGIONAL OFFICE AT GS ROAD
         ULUBARI
         GUWAHATI 781007
         DIST KAMRUP M ASSAM
         REPRESENTED HEREIN BY ITS DEPUTY MANAGER
         NAMELY MADHUCHANDA DHAR


          VERSUS

         TAMECH RABHA AND 3 ORS.
         S/O LATE RAMPATI RABHA
         RESIDENT OF VILLAGE SARAPARA
         PS AGIA
         PO BORDAMAL
         DIST GOALPARA
         ASSAM
         783124

         2:BACHI BALA RABHA
         W/O TAMECH RABHA
          RESIDENT OF VILLAGE SARAPARA
          PS AGIA
          PO BORDAMAL
          DIST GOALPARA
         ASSAM
          783124
                                                        Page No.# 2/3

3:ANIMA RABHA
D/O TAMECH RABHA
RESIDENT OF VILLAGE SARAPARA
PS AGIA
PO BORDAMAL
DIST GOALPARA
ASSAM
783124
4:SABYASING RABHA
S/O TAMECH RABHA
RESIDENT OF VILLAGE SARAPARA
PS AGIA
PO BORDAMAL
DIST GOALPARA
ASSAM
783124
5:RONALDJIT BORUAH
S/O UGRAJIT BORUAH

VILLAGE BOHOTIE GOAN
PO RRL
DIST JORHAT
ASSAM
785682
6:UJJAL JYOTI DAS

S/O DINESH DAS

VILLAGE ULUPARA AGIA
PO AND PS AGIA
DIST GOALPARA
ASSAM
783126
------------
Advocate for : MR. S CHAMARIA
Advocate for : appearing for TAMECH RABHA AND 3 ORS.
                                                                                   Page No.# 3/3




                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

21.03.2022

Since the connected appeal is admitted for hearing, the operation of the Judgment and Order dated 07.10.2021 passed by the Member, MACT, Goalpara in MAC Case No. 223/2018 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant