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Oriental Insurance Company Ltd vs Sangita Kakoti @ Kakati And 2 Ors
2022 Latest Caselaw 968 Gua

Citation : 2022 Latest Caselaw 968 Gua
Judgement Date : 21 March, 2022

Gauhati High Court
Oriental Insurance Company Ltd vs Sangita Kakoti @ Kakati And 2 Ors on 21 March, 2022
                                                               Page No.# 1/3

GAHC010044372022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : MACApp./146/2022

         ORIENTAL INSURANCE COMPANY LTD.
         A CENTRAL GOVT. UNDERTAKING, HAVING ITS REGIONAL OFFICE AT
         GUWAHATI, G.S. ROAD, ULUBARI, GHY-781007, REPRESENTED BY THE
         DEPUTY MANAGER, GAUHATI REGIONAL OFFICE,ULUBARI, GHY-781005



         VERSUS

         SANGITA KAKOTI @ KAKATI AND 2 ORS.
         D/O- SRI NARAYAN KAKOTI, R/O- GANESHNAGAR, BAMUNIMAIDAN, PO-
         BAMUNIMAIDAN, PS- CHANDMARI, GUWAHATI, DIST- KAMRUP(M),
         ASSAM. PIN-781021, RESPONDENT NO. 1 IS REPRESENTED BY HER
         MOTHER ANITA KAKATI @ KAKOTI)

         2:ABHAY KR ROY
          S/O- M. ROY
          R/O- H NO. 48
          HILL VIEW COLONY
          PO AND PS- NOONMATI
          GHY
          DIST- KAMRUP(M)
         ASSAM
          PIN- 781020

         3:MD. AFTER ALI
          S/O- INTES GONI
          R/O- ISLAMPUR
          PO- BONGORA
          PS- AZARA
          DIST- KAMRUP
         ASSAM
          PIN- 78112
                                                                  Page No.# 2/3

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/794/2022

            ORIENTAL INSURANCE COMPANY LTD.
            A CENTRAL GOVT. UNDERTAKING
            HAVING ITS REGIONAL OFFICE AT GUWAHATI
            G.S. ROAD
            ULUBARI
            GHY-781007
            REPRESENTED BY THE DEPUTY MANAGER
            GAUHATI REGIONAL OFFICE
            ULUBARI
            GHY-781005


             VERSUS

            SANGITA KAKOTI @ KAKATI AND 2 ORS.
            D/O- SRI NARAYAN KAKOTI
            R/O- GANESHNAGAR
            BAMUNIMAIDAN
            PO- BAMUNIMAIDAN
            PS- CHANDMARI
            GUWAHATI
            DIST- KAMRUP(M)
            ASSAM. PIN-781021
            RESPONDENT NO. 1 IS REPRESENTED BY HER MOTHER ANITA KAKATI @
            KAKOTI)

            2:ABHAY KR ROY
            S/O- M. ROY
             R/O- H NO. 48
             HILL VIEW COLONY
             PO AND PS- NOONMATI
             GHY
             DIST- KAMRUP(M)
            ASSAM
             PIN- 781020
             3:MD. AFTER ALI
            S/O- INTES GONI
             R/O- ISLAMPUR
                                                                           Page No.# 3/3

            PO- BONGORA
            PS- AZARA
            DIST- KAMRUP
            ASSAM
            PIN- 781122
            ------------
            Advocate for : MS. R D MOZUMDAR
            Advocate for : appearing for SANGITA KAKOTI @ KAKATI AND 2 ORS.



                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

Date : 21.03.2022.

Heard Ms. C. Mozumdar, learned counsel appearing for the appellant. Since the connected appeal has been admitted for hearing, the impugned judgment 30.11.2021 passed by the learned MACT, No.2, Kamrup(M), Guwahati, in MAC case No. 1493/2018, shall remain stayed till disposal of the appeal.

The I/A stands disposed of accordingly.

JUDGE

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