Page No.# 1/3 vs Dr. (Mrs.) Swapna Dutta Hazarika ...
2022 Latest Caselaw 794 Gua

                                                                   Page No.# 1/3

GAHC010275022019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : RSA/25/2022

            SRI DINESH CHANDRA SARMA AND 2 ORS
            SON OF LATE GOPI NATH SARMA, RESIDENT OF PATHSALA, DISTRICT
            BARPETA, ASSAM

            2: SMTI PADMINI SARMA
            WIFE OF SRI DINESH CHANDRA SARMA
             RESIDENT OF PATHSALA
             DISTRICT BARPETA
            ASSAM.

            3: SRI BISHNU PRASAD DEKA
             SON OF LATE NARAYAN DEKA
             RESIDENT OF NALBARI
             DISTRICT NALBARI
            ASSA

            VERSUS

            DR. (MRS.) SWAPNA DUTTA HAZARIKA AND ANR
            WIFE OF SRI JIBANANDA HAZARIKA, RESIDENT OF NABIN NAGAR, R.G.
            B. ROAD, GUWAHATI-781024, DISTRICT KAMRUP (M), ASSAM.

            2:SRI BIJIT SARMA
             SON OF LATE BIPIN CHANDRA SARMA
             RESIDENT OF BORAJAL ROAD
             GHOGRAPAR
             DISTRICT NALBARI
            ASSA

Advocate for the Petitioner   : MR. M K SARMA

Advocate for the Respondent : MR. S K GOSWAMI
                                                               Page No.# 2/3




Linked Case : I.A.(Civil)/485/2022

SRI DINESH CHANDRA SARMA AND 2 ORS
SON OF LATE GOPI NATH SARMA
RESIDENT OF PATHSALA
DISTRICT BARPETA
ASSAM

2: SMTI PADMINI SARMA
WIFE OF SRI DINESH CHANDRA SARMA
 RESIDENT OF PATHSALA
 DISTRICT BARPETA
ASSAM

3: SRI BISHNU PRASAD DEKA
SON OF LATE NARAYAN DEKA
RESIDENT OF NALBARI
DISTRICT NALBARI
ASSAM
VERSUS

DR. (MRS.) SWAPNA DUTTA HAZARIKA AND ANR
WIFE OF SRI JIBANANDA HAZARIKA
RESIDENT OF NABIN NAGAR
R.G. B. ROAD
GUWAHATI-781024
DISTRICT KAMRUP (M)
ASSAM.

2:SRI BIJIT SARMA
SON OF LATE BIPIN CHANDRA SARMA
 RESIDENT OF BORAJAL ROAD
 GHOGRAPAR
 DISTRICT NALBARI
ASSAM
 ------------
Advocate for : MR. M K SARMA
Advocate for : MR. S K GOSWAMI appearing for DR. (MRS.) SWAPNA DUTTA
HAZARIKA AND ANR
                                                                      Page No.# 3/3

                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

Date : 07.03.2022

Heard Mr. M.K. Sarma, learned counsel appearing for the appellants. Also heard Mr. R. Sarma, learned counsel appearing for the respondent No.1.

The prayer for stay of the impugned judgment and decree dated 09.07.2019 passed by the learned District Judge, Kamrup(M), Guwahati in Title Appeal No. 17/2018 shall be considered after hearing both sides.

List the matter after 6(six) weeks.

JUDGE

Comparing Assistant