Hdfc Ergo General Insurance Co. ... vs Jamiruddin And 5 Ors
2022 Latest Caselaw 737 Gua

                                                                  Page No.# 1/3

GAHC010034192022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                             I.A.(Civil)/469/2022

         HDFC ERGO GENERAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT RAMON HOUSE
         H.T PAREKH MARG
         169
         BACKBAY RECLAMATION
         MUMBAI 400020 AND ITS GUWAHATI BRANCH OFFICE AT ADITYAM
         BUILDING
         6TH FLOOR
         LACHIT NAGAR
         GS ROAD
         GUWAHATI
         ASSAM
         781007


          VERSUS

         JAMIRUDDIN AND 5 ORS.
         S/O GULZAR HUSSAIN
          RESIDENT OF VILLAGE NIDANPUR PART II
          PS LAKHIPUR
          DIST GOALPARA
          783129

         2:ORIENTAL INSURANCE CO. LTD.
         BONGAIGAON DIVISIONAL OFFICE
          PO
          PS AND DIST BONGAIGAON
          ASSAM
          783380
         (INSURER OF VEHICLE NO. AS-18/C-0285 (AUTO RICKSHAW) )
          3:MD. ABDUR RAHMAN MONDAL
                                                         Page No.# 2/3


S/O NURUL ISLAM
RESIDNET OF VILLAGE MADHYA SIMLABARI
 PO AOLATOLI
 PS LAKHIMPUR
 DIST GOALPARA ASSAM
 783129
(OWNER OF VEHICLE NO. AS-18/C-0285 (AUTO RICKSHAW) )
 4:NIZANUR RAHMAN
S/O NURUL ISLAM
RESIDNET OF VILLAGE MADHYA SIMLABARI
 PO AOLATOLI
 PS LAKHIMPUR
 DIST GOALPARA ASSAM
 783129
(DRIVER OF VEHICLE NO. AS-18/C-0285 (AUTO RICKSHAW) )
 5:MD. NIZAMUDDIN
S/O MOHAMMAD ALI

RESIDENT OF VILLAGE NALANGA PAHARTOLI

PS BAGUAN
PO JOYPUR BAZAR
DIST GOALPARA
ASSAM

783129
(OWNER OF VEHICLE NO. AS18/2961 (TRUCK) )
 6:SRI BHAIRAB NATH
S/O SRI BIREN NATH
RESIDENT OF VILLAGE AGIA

PS AGIA
 DIST GOALPARA
 ASSAM
 783120
(DRIVER OF VEHICLE NO. AS18/2961 (TRUCK) )
 ------------
 Advocate for : MR. R GOSWAMI
Advocate for : appearing for JAMIRUDDIN AND 5 ORS.
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                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

02.03.2022

Heard Mr. R Goswami, learned counsel appearing for the applicant.

Since the connected appeal is admitted for hearing, the operation of the judgment and award dated 28.10.2021, passed by the Member, MACT, Goalpara in MAC Case No. 04/2010 shall remain stayed till disposal of the appeal.

The IA stands disposed of.

JUDGE

Comparing Assistant