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Oriental Insurance Company Ltd vs Kamana Bala Das And 4 Ors. (B)
2022 Latest Caselaw 735 Gua

Citation : 2022 Latest Caselaw 735 Gua
Judgement Date : 2 March, 2022

Gauhati High Court
Oriental Insurance Company Ltd vs Kamana Bala Das And 4 Ors. (B) on 2 March, 2022
                                                                       Page No.# 1/3

GAHC010226402019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./84/2022

            ORIENTAL INSURANCE COMPANY LTD.
            HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE, A-25/27, ASAF ALI
            ROAD, NEW DELHI- 110002, AND REGIONAL OFFICE AT GUWAHATI-7,
            REPRESENTED BY THE REGIONAL MANAGER.



            VERSUS

            KAMANA BALA DAS AND 4 ORS. (B)
            - W/O. LATE RAMAN CH. DAS, R/O- VILL.- BHOWRAGURI, P.O.- SHILBARI,
            P.S.- BIJNI, DIST- CHIRANG (BTAD), ASSAM.

            2:SRI PAPPU LAL CHAUDHURY
             S/O- SRI ACCHE LAL CHOUDHURY
             MARWARYPATTY
             NEAR HOTEL LITTLE PALACE
             P.O. AND P.S. DIBRUGARH
             DIST.- DIBRUGARH
            ASSAM
             PIN- 786001.

            3:SRI RAJKUMAR BHAGAT
             S/O- LAXMAN BHAGAT
             R/O- SANTIPUR
             P.N. ROAD
             P.O.
             P.S. AND DIST.- DIBRUGARH
            ASSAM
             PIN- 786001

Advocate for the Petitioner   : MR. S DUTTA

Advocate for the Respondent :
                                                    Page No.# 2/3




Linked Case : I.A.(Civil)/400/2022

ORIENTAL INSURANCE COMPANY LTD
- HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
 A-25/27
 ASAF ALI ROAD
 NEW DELHI- 110002
 AND REGIONAL OFFICE AT GUWAHATI-7
 REPRESENTED BY THE REGIONAL MANAGER.


VERSUS

KAMANA BALA DAS AND 4 ORS.
W/O. LATE RAMAN CH. DAS
R/O- VILL.- BHOWRAGURI
P.O.- SHILBARI
P.S.- BIJNI
DIST- CHIRANG (BTAD)
ASSAM.

2:RASMI DAS
D/O. LATE RAMAN CH. DAS
 R/O- VILL.- BHOWRAGURI
 P.O.- SHILBARI
 P.S.- BIJNI
 DIST- CHIRANG (BTAD)
ASSAM.
 3:THAKUR DAS RAJBANGSHI
F/O. LATE RAMAN CH. DAS
 R/O- VILL.- BHOWRAGURI
 P.O.- SHILBARI
 P.S.- BIJNI
 DIST- CHIRANG (BTAD)
ASSAM.
 4:GOURI RAJBANGSHI
W/O THAKUR DAS RAJBANGSHI
 M/O. LATE RAMAN CH. DAS
 R/O- VILL.- BHOWRAGURI
 P.O.- SHILBARI
 P.S.- BIJNI
 DIST- CHIRANG (BTAD)
ASSAM.
                                                                                  Page No.# 3/3

             ------------
             Advocate for : MR. S DUTTA
             Advocate for : MR. S Ali appearing for KAMANA BALA DAS AND 4 ORS.



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

02.03.2022

Heard Mr. S. Dutta, learned counsel appearing for the applicant.

Since the connected appeal is admitted for hearing, the operation of the judgment and award dated 30.03.2019 passed by the Member, MACT, Barpeta in MAC Case No. 105/2018 shall remain stayed till disposal of the appeal subject to deposit of 50% of the awarded amount in the Registry of the Gauhati High Court in next 30 (thirty) days.

The IA stands disposed of.

JUDGE

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