Majidul Islam vs The State Of Assam And Anr
2022 Latest Caselaw 1027 Gua

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GAHC010052322022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./45/2022

            MAJIDUL ISLAM
            S/O- AINUL HOQUE, VILL- TINSUKIA, PS- JURIA, DIST- NAGAON, ASSAM

            VERSUS

            THE STATE OF ASSAM AND ANR.
            TO BE REPRESENTED BY THE PP ASSAM

            2:RUSTAM ALI
             S/O- LATE KASEM ALI
            VILL- KACHARIGAON
             PS- JURIA
             DIST- NAGAON
            ASSAM

             PIN- 78212

Advocate for the Petitioner   : MR H R A CHOUDHURY

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM
                     HONOURABLE MRS. JUSTICE MALASRI NANDI

                                          ORDER

23.03.2022 (Suman Shyam, J)

Heard Mr. I.U. Choudhury, learned counsel for the appellant. Also heard Page No.# 2/2

Ms. S. Jahan, learned Addl. P.P., Assam representing the State.

This appeal against conviction is directed against the judgment dated

23.02.2022 passed by the learned Sessions Judge, Nagaon in Sessions (T-1) Case

No.11(N) of 2010 whereby the appellant has been convicted under Sections

302/109 of the IPC and sentenced him inter-alia to undergo rigorous

imprisonment for life and also to pay fine.

We have perused the impugned judgment.

Admit the appeal.

Call for the LCR.

Issue notice returnable in six weeks.

Since Ms. S. Jahan, learned Addl. P.P., Assam has entered appearance

and accepted notice on behalf of the State, no formal notice is required to be

sent in this case. It is, however, made clear that the informant/respondent No.2

will be at liberty to participate in this proceeding and assist the learned Addl.

P.P., if so advised, with the leave of the Court.

                                           JUDGE                                JUDGE



Comparing Assistant