Md. Amir Islam @ Md. Amir Hussain vs Md. Ajibur Rahman
2022 Latest Caselaw 1023 Gua

Citation : 2022 Latest Caselaw 1023 Gua
Judgement Date : 23 March, 2022

Gauhati High Court

Md. Amir Islam @ Md. Amir Hussain vs Md. Ajibur Rahman on 23 March, 2022

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GAHC010198062019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                    Case No. : RSA/22/2022

            MD. AMIR ISLAM @ MD. AMIR HUSSAIN
            S/O- LATE MANSUR ALI, R/O- VILL.- GORBHITOR, P.O. PANIBHARAL, P.S.
            BISWANATH CHARIALI, DIST.- BISWANATH, ASSAM, PIN- 784177.



            VERSUS

            MD. AJIBUR RAHMAN
            S/O- LATE ACHUMUDDIN SEIKH, R/O- VILL.- GORBHITOR, P.O.
            PANIBHARAL, P.S. BISWANATH CHARIALI, DIST.- BISWANATH, ASSAM



Advocate for the Petitioner   : MR. M A SHEIKH

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/370/2022

            MD. AMIR ISLAM @ MD. AMIR HUSSAIN
            S/O- LATE MANSUR ALI
            R/O- VILL.- GORBHITOR
            P.O. PANIBHARAL
            P.S. BISWANATH CHARIALI
            DIST.- BISWANATH
            ASSAM
            PIN- 784177.
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             VERSUS

             MD. AJIBUR RAHMAN
             S/O- LATE ACHUMUDDIN SEIKH
             R/O- VILL.- GORBHITOR
             P.O. PANIBHARAL
             P.S. BISWANATH CHARIALI
             DIST.- BISWANATH
             ASSAM


             ------------
             Advocate for : MR. M A SHEIKH
             Advocate for : appearing for MD. AJIBUR RAHMAN



                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : 23.03.2022.

Heard Mr. M.A. Sheikh, the learned counsel appearing for the appellant. Since the connected appeal has been admitted for hearing, the execution of the judgment and decree dated 16.02.2018 passed by the learned Civil Judge, Tezpur, Sonitpur in T.A. No.03/2017, shall remain stayed till disposal of the appeal.

The I/A stands disposed of accordingly.

JUDGE

Comparing Assistant