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United India Insurance Company ... vs Musstt Sufiya Begum And 7 Ors
2022 Latest Caselaw 1011 Gua

Citation : 2022 Latest Caselaw 1011 Gua
Judgement Date : 23 March, 2022

Gauhati High Court
United India Insurance Company ... vs Musstt Sufiya Begum And 7 Ors on 23 March, 2022
                                                         Page No.# 1/3

GAHC010078412020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                        I.A.(Civil)/1046/2020
                                  in
                          MACApp./159/2020

         UNITED INDIA INSURANCE COMPANY LIMITED
         HAVING ITS REGD OFFICE AT 24
         WHITES ROAD
         CHENNAI AND REGIONAL OFFICE AT GS ROAD
         BHANGAGARH
         GUWAHATI- 781005
         REP. BY REGIONAL MANAGER


          VERSUS

         MUSSTT SUFIYA BEGUM AND 7 ORS
         W/O- LATE TAZIM UDDIN @ TAJIM
         R/O- VILL- NATANPUR
         P.O- KALAIN
         P.S- KATIGORAH
         DIST- CACHAR
         ASSAM

         2:MD. MASUM AHMED
         S/O- LATE TAZIM UDDIN @ TAJIM
          R/O- VILL- NATANPUR
          P.O- KALAIN
          P.S- KATIGORAH
          DIST- CACHAR
         ASSAM
          3:TAHMINA BEGUM
         D/O- LATE TAZIM UDDIN @ TAJIM
          R/O- VILL- NATANPUR
          P.O- KALAIN
                                                              Page No.# 2/3

P.S- KATIGORAH
DIST- CACHAR
ASSAM
4:ABDUL MALIK
S/O- LATE TAZIM UDDIN @ TAJIM
R/O- VILL- NATANPUR
P.O- KALAIN
P.S- KATIGORAH
DIST- CACHAR
ASSAM
5:TANZINA BEGUM
D/O- LATE TAZIM UDDIN @ TAJIM
R/O- VILL- NATANPUR
P.O- KALAIN
P.S- KATIGORAH
DIST- CACHAR
ASSAM
6:MUSSTT NEKBULA BIBI
W/O- LATE HABIB ALI
R/O- VILL- NATANPUR
P.O- KALAIN
P.S- KATIGORAH
DIST- CACHAR
ASSAM
7:DULAL SAHA
R/O- CHANDPUR
KHAYERPUR
AGARTALA
P.S- AGARTALA
DIST WEST TRIPURA
TRIPURA
8:GOPIKA SUTRADHAR
S/O- SRI GOBINDA SUTRADHAR
R/O- VILL- TONGIBADI
P.S- DHARMANAGAR
DIST- NORTH TRIPURA
TRIPURA
------------
Advocate for : MR S DUTTA
Advocate for : appearing for MUSSTT SUFIYA BEGUM AND 7 ORS
                                                                                     Page No.# 3/3


                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

23.03.2022

Heard Mr. S. Dutta, learned senior counsel representing the applicant.

Since the connected appeal is admitted for hearing, the operation of the Judgment and Award dated 30.12.2019 passed by the Member, MACT, Cachar in MAC Case No. 896/2016 shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of the Gauhati High Court in next 6 (six) weeks.

The claimants shall be at liberty to withdraw the said 50% amount from the Registry on proper identification.

The IA(C) stands disposed of.

JUDGE

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