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Guman Ram Simar vs The State Of Assam
2022 Latest Caselaw 2128 Gua

Citation : 2022 Latest Caselaw 2128 Gua
Judgement Date : 14 June, 2022

Gauhati High Court
Guman Ram Simar vs The State Of Assam on 14 June, 2022
                                                           Page No.# 1/2

GAHC010112402022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                   I.A.(Crl.)/275/2022
                                   In
                                   Crl. Rev. P. 286/2022

          GUMAN RAM SIMAR
          S/O. LT. BUDDHA RAM SIMAR
          R/O. B.R. PHUKAN ROAD
          P.S. BHARALUMUKH
          GUWAHATI-781009
          DIST. KAMRUP (M)
          ASSAM.


          VERSUS

          THE STATE OF ASSAM
          REP. BY PP
          ASSAM.


          ------------
          Advocate for : MR. N SHARMA
          Advocate for : PP
          ASSAM appearing for THE STATE OF ASSAM
                                                                                Page No.# 2/2




                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

14.06.2022

Since the connected revision petition is admitted for hearing, the operation of the Judgment and Order dated 05.04.2022 passed by the learned Additional Sessions Judge No. 5, Kamrup (M) in Criminal Appeal No. 190/2019 shall remain stayed till disposal of the revision petition.

The Interlocutory Application is disposed of.

JUDGE

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