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Girin Chandra Das vs The State Of Assam And 4 Ors
2022 Latest Caselaw 2014 Gua

Citation : 2022 Latest Caselaw 2014 Gua
Judgement Date : 6 June, 2022

Gauhati High Court
Girin Chandra Das vs The State Of Assam And 4 Ors on 6 June, 2022
                                                          Page No.# 1/2

GAHC010159262018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No: WP(C)/4835/2018


         GIRIN CHANDRA DAS
         S/O. SRI DEBEN CHANDRA DAS
         R/O. VILLAGE- KAHILIPARA
         P.O. KAHILIPARA
         P.S. DISPUR
         DIST. KAMRUP(M)
         ASSAM
         PIN 781019.


          VERSUS

         THE STATE OF ASSAM AND 4 ORS.
         REP. BY THE COMMISSIONER AND SECRETARY
         FINANCE DEPTT.
         DISPUR
         GUWAHATI- 781006.

         2:THE COMMISSIONER AND SECRETARY
         GOVT. OF ASSAM
          PHE DEPTT.
          DISPUR
          GUWAHATI- 781006.
          3:THE DEPUTY SECRETARY

         FINANCE (ESTT.-A) DEPTT.
         DISPUR
         GUWAHATI- 781006
         4:THE CHIEF ENGINEER
         PHE
         ASSAM
         HENGRABARI
         GUWAHATI- 781036.
                                                                          Page No.# 2/2

            5:THE ADDL. CHIEF ENGINEER
           (PHE) BARAK VALLEY ZONE
            SILCHAR- 781014
            ------------
            Advocate for : MR. S CHAUHAN
           Advocate for : SC
            FINANCE DEPTT. appearing for THE STATE OF ASSAM AND 4 ORS.



                                 BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                     ORDER

Date : 06.06.2022

Heard Mr. S. Chauhan, learned counsel for the petitioner. Also heard Mr. R. Borpujari, learned standing counsel for the Finance Department and Mr. R. Bora, learned standing counsel for the PHE Department.

Argument is concluded.

Judgment reserved.

JUDGE

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