Ratneswar Gogoi vs The State Of Assam And Anr
2022 Latest Caselaw 2012 Gua

                                                                Page No.# 1/2

GAHC010000572022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./24/2022

            RATNESWAR GOGOI
            S/O SISURAM GOGOI
            R/O NO. 3 SIMALUGURI
            P.S. NARRAYANPUR
            DIST. LAKHIMPUR, ASSAM



            VERSUS

            THE STATE OF ASSAM AND ANR
            REP. BY THE PP, ASSAM

            2:ABDUL MATIN
             FOREST BEAT OFFICER

            PALTHALIPAM FOREST BEAT
            PATHALIPAM
             LAKHIMPUR
            DIST. LAKHIMPUR
            ASSA

Advocate for the Petitioner   : MR H R A CHOUDHURY

Advocate for the Respondent : PP, ASSAM
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                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                     ORDER

Date : 06.06.2022

Mr. A. Ahmed, learned counsel for the petitioner and also heard Mr. R. Bora, learned counsel appearing on behalf of Mr. D. Gogoi, Baruah, learned standing counsel for the Forest Department.

Arguments concluded.

Judgment reserved.

JUDGE

Comparing Assistant