National Insurance Company Ltd vs Rinu Saikia And 5 Ors
2022 Latest Caselaw 2330 Gua

                                                              Page No.# 1/3

GAHC010108982022




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                      Case No. : I.A(Civil) No.1952/2022
                                 in MACApp./347/2022



         NATIONAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AT 3
         MIDDLETON STREET KOLKATTA AND ONE OF THE REGIONAL OFFICES
         KNOWN AS GUWAHATI REGIONAL OFFICE AT G.S ROAD
         BHANGAGARH
         GUWAHATI 05


          VERSUS

         RINU SAIKIA AND 5 ORS.
         W/O LATE PODESWAR SAIKIA VILLAGE BHULUKI CHUK GAON
         PO TIPOMIA
         PS BORHOLLA
         DIST JORHAT
         ASSAM
         785630

         2:SRI DEEP SAIKIA
         S/O LATE PODESWAR SAIKIA
         VILLAGE BHULUKI CHUK GAON
          PO TIPOMIA
          PS BORHOLLA
          DIST JORHAT
         ASSAM
          785630
          3:MISS LAKHIPRIYA SAIKIA
         D/O LATE PODESWAR SAIKIA
         VILLAGE BHULUKI CHUK GAON
          PO TIPOMIA
          PS BORHOLLA
          DIST JORHAT
                                                                           Page No.# 2/3

            ASSAM
            785630
            4:SMTI KHADOU KACHARI
            W/O LATE BOGARA SAIKIA
            VILLAGE BHULUKI CHUK GAON
            PO TIPOMIA
            PS BORHOLLA
            DIST JORHAT
            ASSAM
            785630
            5:MD. ABDUL KADIR
            S/O MD. RAFIC ALI
            PO TIPOMIA
            PS TITABAR
            DIST JORHAT
            ASSAM
            785630
            6:SRI PANKAJ KACHARI
            S/O LATE KULA NATH KACHARI

            VILLAGE BORPACHI
            PO TIPOMIA
            PS BORHOLLA
            DIST JORHAT
            ASSAM
            785630
            ------------
            Advocate for : MR. K K BHATTA
            Advocate for : appearing for RINU SAIKIA AND 5 ORS.



                                    BEFORE
                     HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                         ORDER

Date : 18.07.2022

Heard Mr. K.K. Bhatta, learned counsel for the applicant.

This is an application for stay of the judgment and award dated 02.02.2022 passed by the Member, MACT, Jorhat in MAC Case No.41/2018.

The operation of the impugned judgment and award dated Page No.# 3/3

02.02.2022 is stayed subject to deposit of 50% of the awarded amount along with applicable interest within a period of 6 (six) weeks from today before the Registry of this Court, and the claimant shall be entitled to withdraw the said amount by filing appropriate application before the Registry of this Court.

The I.A stands disposed off.

JUDGE

Comparing Assistant