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Page No.# 1/3 vs Abdus Sukkur And 11 Ors
2022 Latest Caselaw 56 Gua

Citation : 2022 Latest Caselaw 56 Gua
Judgement Date : 5 January, 2022

Gauhati High Court
Page No.# 1/3 vs Abdus Sukkur And 11 Ors on 5 January, 2022
                                                                      Page No.# 1/3

GAHC010154252021




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : RSA/137/2021

         THE UNION OF INDIA AND 2 ORS.
         MINISTRY OF HOME AFFAIRS, NEW DELHI-110001.

         2: THE SECRETARY TO THE UNION OF INDIA
          MINISTRY OF HOME AFFAIRS
          NEW DELHI-110001.

         3: THE COMMANDANT
          115 BN
          BSF
          MAIZDHI
          KARIMGANJ TOWN
          P.O.
          P.S. AND DIST.- KARIMGANJ
         ASSA

         VERSUS

         ABDUS SUKKUR AND 11 ORS.
         S/O- LATE MONTAJ ALI, R/O- VILL.- AND P.O. KURIKHALA, P.S. AND DIST.-
         KARIMGANJ, ASSAM

         2:SULTANA BEGUM
          (LEGAL HEIR OF MD. MOINUL HAQUE
          S/O- LATE MONTAJ ALI)
          R/O- VILL.- AND P.O. KURIKHALA
          P.S. AND DIST.- KARIMGANJ
         ASSAM

         3:JUBAIR AHMED
          (LEGAL HEIR OF MD. MOINUL HAQUE)
          R/O- VILL.- AND P.O. KURIKHALA
          P.S. AND DIST.- KARIMGANJ
         ASSAM
                                      Page No.# 2/3


4:RAHEMA BEGUM
 (LEGAL HEIR OF MD. MOINUL HAQUE
 S/O- LATE MONTAJ ALI)
 R/O- VILL.- AND P.O. KURIKHALA
 P.S. AND DIST.- KARIMGANJ
ASSAM

5:NAZRUL ISLAM
 S/O- LATE SIRAJUL HAQUE
 R/O- VILL.- AND P.O. KURIKHALA
 P.S. AND DIST.- KARIMGANJ
ASSAM

6:MD. MOINUL HAQUE
 S/O- LATE SIRAJUL HAQUE
 R/O- VILL.- AND P.O. KURIKHALA
 P.S. AND DIST.- KARIMGANJ
ASSAM

7:NURUL HAQUE
 S/O- LATE SIRAJUL HAQUE
 R/O- VILL.- AND P.O. KURIKHALA
 P.S. AND DIST.- KARIMGANJ
ASSAM

8:THE STATE OF ASSAM
 SECRETARY
 REVENUE DEPARTMENT
 GOVT. OF ASSAM

9:THE DEPUTY COMMISSIONER
 KARIMGANJ
ASSAM

10:THE CIRCLE OFFICER
 KARIMGANJ
ASSAM

11:LAND ACQUISITION OFFICER
 KARIMGANJ
ASSAM

12:DEPUTY COMMISSIONER
 OFFICE OF THE DEPUTY COMMISSIONER
 KARIMGANJ
ASSA
                                                                         Page No.# 3/3

Advocate for the Petitioner   : MR. S K MEDHI

Advocate for the Respondent :




                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : 05.01.2022

Mr. S.K. Medhi, learned counsel for the appellant submits that the State of Assam has also filed another appeal being RSA 101/2021 against the same judgment. Therefore, Mr. Medhi prays for listing both the matters together.

The prayer is allowed.

Let the matter be listed along with RSA 101/2021 in the first week of February, 2022.

JUDGE

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