Page No.# 1/3 vs Smti Bandana Bhattacharjee And 5 ...
2022 Latest Caselaw 48 Gua

                                                                Page No.# 1/3

GAHC010064792020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1244/2020

         SMTI NANDITA BARUA AND 4 ORS
         W/O SRI ANANDA BAHUGUNA,R/O MALAYA NAGAR, NEW DELHI

         2: NIBEDITA RAJURA
          R/O MALAYA NAGAR
          NEW DELHI

         3: SUBHANA BORTHAKUR
         W/O LT. MAHENDRA BORTHAKUR
          R/O AMOLAPATTY
          MOUZA-TOWN
          P.S. SADAR NAGAON
          DIST. NAGAON
         ASSAM
          PIN-782003
          PH NO. 8724981572

         4: ARCHANA GOSWAMI
         W/O SRI MAHENDRA GOSWAMI
          R/O CHAKIDINGI
          DIST. DIBRUGARH
         ASSAM

         5: ANJANA BORTHAKUR
         W/O ARUP BORTHAKUR
          R/O JATIA
          GUWAHATI
          DIST. KAMRUP
         ASSA

         VERSUS

         SMTI BANDANA BHATTACHARJEE AND 5 ORS
         D/O LT. BINUD BHATTACHARJEE, R/O PRATAP SHARMA ROAD,
                                                                  Page No.# 2/3

            AMOLAPATTY, MOUZA-TOWN, P.S. SADAR, DIST. NAGAON, ASSAM

            2:RANJIT BHATTACHARJEE
             S/O LT. BINUD BHATTACHARJEE
             R/O PRATAP SHARMA ROAD
            AMOLAPATTY
             MOUZA-TOWN
             P.S. SADAR
             DIST. NAGAON
            ASSAM

            3:PRASENJIT BHATTACHARJEE
             S/O LT. BINUD BHATTACHARJEE
             R/O PRATAP SHARMA ROAD
            AMOLAPATTY
             MOUZA-TOWN
             P.S. SADAR
             DIST. NAGAON
            ASSAM

            4:MUKUL CH. BORAH
             S/O LT. J.C. BORH R/O A.R.B. ROAD
             KHUTIKATIA
             MOUZA-KACHAMARI
             PS SADAR
             DIST. NAGAON
            ASSAM

            5:SANTOSH BORKAKATI
             S/O LT. SUKLESWAR BORKAKATI
             R/O AMOLAPATTY MOUZA-TOWN
             P.S. SADAR
             DIST. NAGAON
            ASSAM

            6:SIRUMONI BORKAKATI
            W/O SRI SANTOSH BORKAKATI
             R/O AMOLAPATTY MOUZA-TOWN
             P.S. SADAR
             DIST. NAGAON
            ASSA

Advocate for the Petitioner   : MR. P S DEKA

Advocate for the Respondent : MR. D CHOUDHURY
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                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                           ORDER

Date : 05-01-2022

Heard Mr. B.K. Bhagawati, learned counsel appearing on behalf of the applicants. Mr. P. Sharma appearing on behalf of the respondent/opposite-parties no. 1, 2, 3 and 4. Mr. D. Choudhury, learned counsel appearing on behalf of respondent no. 5 is present.

This is an application under Section 5 of the Limitation Act for condoning the delay of 4 days in filing the second appeal against the impugned judgment dated 15.11.2019 passed in Title Appeal No. 23/2018 by the Court of the Additional District Judge, Nagaon.

I have perused the said application and the ground assigned therein constitutes sufficient cause within the meaning of Section 5 of the Limitation Act. Accordingly, the delay of 4 days is condoned.

In view of the above, the Second Appeal be listed under Order XLI Rule 11 of the Code of Civil Procedure, 1908, on a date to be fixed by the Registry. IA stands disposed off.

JUDGE

Comparing Assistant