Gauhati High Court
Page No.# 1/8 vs Gautam Nath And 15 Ors on 5 January, 2022
Page No.# 1/8
GAHC010209602021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/2/2022
ON THE DEATH OF SATYA DEVI, W/O- LT. NAKUL SINGHA, HER LEGAL
HEIRS HIJAM MADHUMATI AND ANR
D/O- LATE NAKUL SINGHA AND SATYA DEVI, R/O- VILL.- TARAPUR PART-
VII, TARAPUR SHIBBARI ROAD, P.O. AND P.S. SILCHAR, PIN- 788003, DIST.
CACHAR, ASSAM
2: HIJAM DEBENDRA SINGHA
S/O- LATE NAKUL SINGHA
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSA
VERSUS
GAUTAM NATH AND 15 ORS.
S/O- LATE HIRENDRA CHANDRA NATH, R/O- VILL.- TARAPUR PART-VII,
TARAPUR SHIBBARI ROAD, P.O. AND P.S. SILCHAR, PIN- 788003, DIST.
CACHAR, ASSAM
2:GAURAB NATH
S/O- LATE HIRENDRA CHANDRA NATH
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
3:SAURAB NATH
S/O- LATE HIRENDRA CHANDRA NATH
R/O- VILL.- TARAPUR PART-VII
Page No.# 2/8
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
4:DEBIKA NATH
D/O- LATE HIRENDRA CHANDRA NATH
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
5:LIPIKA NATH
D/O- LATE HIRENDRA CHANDRA NATH
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
6:ON THE DEATH OF KRISHNA MOHAN SINGHA
HIS LEGAL HEIRS RUP CHAND SINGHA
S/O- LATE KRISHNA MOHAN SINGHA
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
7:BISWANATH SINGHA
S/O- MUKTA SINGHA AND KUNJALIKA SINGHA
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
8:SMT. BHARATI SINGHA
D/O- MUKTA SINGHA AND KUNJALIKA SINGHA
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
Page No.# 3/8
PIN- 788003
DIST. CACHAR
ASSAM
9:ON THE DEATH OF MONORANJAN NATH
SON OF LATE MOHENDRA NATH
HIS LEGAL HEIRS MRINAL KANTI NATH
S/O- LATE MONORANJAN NATH
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSAM
10:MURALI NATH
S/O- LATE MONORANJAN NATH
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSAM
11:SMT. SEETA NATH
D/O- LATE MONORANJAN NATH
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSAM
12:SMT. HENA NATH
D/O- LATE MONORANJAN NATH
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSAM
13:HRIDAY RANJAN NATH
S/O- LATE MOHENDRA MOHAN NATH
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSAM
14:CHITTA RANJAN NATH
S/O- LATE MOHENDRA MOHAN NATH
Page No.# 4/8
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSAM
15:BIPAD RANJAN NATH
S/O- LATE MOHENDRA MOHAN NATH
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSAM
16:BINOY BHUSAN NATH
S/O- LATE MOHENDRA MOHAN NATH
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSA
Advocate for the Petitioner : MR. S D PURKAYASTHA
Advocate for the Respondent :
Linked Case : I.A.(Civil)/5/2022
ON THE DEATH OF SATYA DEVI
W/O- LT. NAKUL SINGHA
HER LEGAL HEIRS HIJAM MADHUMATI AND ANR
D/O- LATE NAKUL SINGHA AND SATYA DEVI
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
2: HIJAM DEBENDRA SINGHA
S/O- LATE NAKUL SINGHA
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
Page No.# 5/8
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
VERSUS
GAUTAM NATH AND 15 ORS
S/O- LATE HIRENDRA CHANDRA NATH
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
2:GAURAB NATH
S/O- LATE HIRENDRA CHANDRA NATH
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
3:SAURAB NATH
S/O- LATE HIRENDRA CHANDRA NATH
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
4:DEBIKA NATH
D/O- LATE HIRENDRA CHANDRA NATH
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
5:LIPIKA NATH
D/O- LATE HIRENDRA CHANDRA NATH
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
6:ON THE DEATH OF KRISHNA MOHAN SINGHA
Page No.# 6/8
HIS LEGAL HEIRS RUP CHAND SINGHA
S/O- LATE KRISHNA MOHAN SINGHA
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
7:BISWANATH SINGHA
S/O- MUKTA SINGHA AND KUNJALIKA SINGHA
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
8:SMT. BHARATI SINGHA
D/O- MUKTA SINGHA AND KUNJALIKA SINGHA
R/O- VILL.- TARAPUR PART-VII
TARAPUR SHIBBARI ROAD
P.O. AND P.S. SILCHAR
PIN- 788003
DIST. CACHAR
ASSAM
9:ON THE DEATH OF MONORANJAN NATH
SON OF LATE MOHENDRA NATH
HIS LEGAL HEIRS MRINAL KANTI NATH
S/O- LATE MONORANJAN NATH
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSAM
10:MURALI NATH
S/O- LATE MONORANJAN NATH
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSAM
11:SMT. SEETA NATH
D/O- LATE MONORANJAN NATH
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSAM
12:SMT. HENA NATH
Page No.# 7/8
D/O- LATE MONORANJAN NATH
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSAM
13:HRIDAY RANJAN NATH
S/O- LATE MOHENDRA MOHAN NATH
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSAM
14:CHITTA RANJAN NATH
S/O- LATE MOHENDRA MOHAN NATH
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSAM
15:BIPAD RANJAN NATH
S/O- LATE MOHENDRA MOHAN NATH
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSAM
16:BINOY BHUSAN NATH
S/O- LATE MOHENDRA MOHAN NATH
R/O- VILL.- MUKTACHERRA
P.O. AND P.S. LALA
PIN- 788163
DIST.- HAILAKANDI
ASSAM
------------
Advocate for : MR. S D PURKAYASTHA
Advocate for : appearing for GAUTAM NATH AND 15 ORS
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 05.01.2022
Page No.# 8/8
Heard Mr. S.D. Purkayastha, learned counsel for the applicant.
In view of admission of the connected RSA, the impugned judgment
and decree dated 30.03.2021 passed by the learned Civil Judge No. 2,
Cachar at Silchar allowing the appeal being T.A. No. 3/2015 and setting
aside & reversing the judgment and decree dated 27.10.2014 passed by
the learned Munsiff No. 1, Cachar, Silchar in T.S. No. 378/2006 shall
remain stayed till disposal of the appeal.
The interlocutory application is disposed of.
JUDGE
Comparing Assistant
