Page No.# 1/2 vs Md. Muhibur Rahman
2022 Latest Caselaw 39 Gua

                                                         Page No.# 1/2

GAHC010142932019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              I.A.(Civil)/2407/2021

         THE SECRETARY TO THE GOVT. OF ASSAM AND 3 ORS
         WATER RESOURCES DEPARTMENT
         ASSAM SECRETARIAT
         DISPUR
         GUWAHATI-1

         2: THE CHIEF ENGINEER
         WATER RESOURCES DEPTT.

         CHANDMARI
         GUWAHATI-3
         KAMRUP(M).

          3: THE SUPERINTENDENT OF ENGINEER

         SOUTHERN ASSAM WATER RESOURCES CIRCLE
         CHANDMARI
         GUWAHATI-3
         KAMRUP(M).

          4: THE EXECUTIVE ENGINEER

         MANGALDAI WATER RESOURCES DIVISION
         MANGALDAI
         DARRANG
         ASSAM.
         VERSUS

         MD. MUHIBUR RAHMAN
         S/O- LATE TALMIZUR RAHMAN
         C/O- TANYIR MANSION
         R/O- WARD NO. 2
         MANGALDAI TOWN
         P.O. AND P.S. MANGALDAI
                                                                                     Page No.# 2/2

             DIST.- DARRANG
             ASSAM

             2:THE SUPERINTENDENT OF ENGINEER

             SOUTHERN ASSAM WATER RESOURCES CIRCLE
             CHANDMARI
             GUWAHATI-3
             KAMRUP(M).
             ------------
             Advocate for : MR B GOSWAMI
             Advocate for : MR M AHMED appearing for MD. MUHIBUR RAHMAN



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

04.01.2022

In view of admission of the connected appeal, the operation of the Judgment and Decree dated 28.11.2018 passed by the Civil Judge, Darrang, Mangaldai in Money Suit No. 12 of 2017 shall remain stayed till disposal of the appeal.

The IA(C) is disposed of.

JUDGE

Comparing Assistant