Page No.# 1/4 vs The Oriental Insurance Co. Ltd And ...
2022 Latest Caselaw 308 Gua

                                                              Page No.# 1/4

GAHC010004462022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/95/2022

         ASHIQUE IKBAL AND 5 ORS.
         S/O LT. SIKANDAR MULLAH, VILL. MAHAMAYA NAGAR, HATSINGIMARI,
         P.O. HATSINGIMARI, P.S. SOUTH SALMARA MANKACHAR, ASSAM 783,
         DIST. SOUTH SALMARA MANKACHAR, ASSAM 783

         2: AMENA BEGUM

          D/O LT. SIKANDAR MULLAH
          VILL. MAHAMAYA NAGAR
          HATSINGIMARI
          P.O. HATSINGIMARI
          P.S. SOUTH SALMARA
          DIST. SOUTH SALMARA MANKACHAR
          ASSAM 7831

         3: ANOWARA BEGUM

          D/O LT. SIKANDAR MULLAH
          VILL. MAHAMAYA NAGAR
          HATISINGIMARI
          P.O. HATSINGIMARI
          P.S. SOUTH SALMARA
          DIST. SOUTH SALMARA MANKACHAR
          ASSAM 7831

         4: MONOWARA BEGUM

          D/O LT. SIKANDAR MULLAH
          VILL. MAHAMAYA NAGR
          HATSINGIMARI
          P.O. HATISINGIMARI
          P.S. SOUTH SALMARA
          DIST. SOUTH SALMARA MANKACHAR
          ASSAM 7831
                                                      Page No.# 2/4


5: AYUB HUSSAIN

S/O LT. SIKANDAR MULLAH
VILL. MAHAMRA NAGR
HATSINGIMARI
P.O. HATISINGIMARI
P.S. SOUTH SALMARA
DIST. SOUTH SALMARA MANKACHAR
ASSAM 7831

6: RAJIBUZ ZMAN
 S/O LT. SIKANDAR MULLAH
VILL. MAHAMARA NGAR
 HATSINGIMARI
 P.O. HATISINGIMARI
 P.S. SOUTH SALMARA
 DIST. SOUTH SALMARA MANKACHAR
ASSAM 783

VERSUS

THE ORIENTAL INSURANCE CO. LTD AND 4 ORS
A CO. REGISTERED UNDER THE COMPANY ACT 1956, REPRESENTED BY
ITS REGIONAL MANAGER, ULUBARI, GUWAHATI 781007

2:HOSNEARA BEGUM

W/O LT. AKBAR HUSSAIN MULLAH
R/O GANDHIBASTI
P.S. CHANDMARI
GUWAHATI 781005
DIST. KAMRUP
ASSAM

3:ZENIFAR RASUL

D/O LT. AKBAR HUSSAIN MULLAH
R/O GANDHIBASTI
P.S. CHANDMARI
GUWAHATI 781005
DIST. KAMRUP
ASSAM.

4:IJZAZ RAHAMAN
 S/O LT. AKBAR HUSSAIN MULLAH
 R/O GANDHIBASTI
 P.S. CHANDMARI
                                                                                   Page No.# 3/4

             GUWAHATI 781005
             DIST. KAMRUP
             ASSAM.

            5:K NAGARAJ
             S/O KAMAIAH
            VILL. NO. 224/26 JAUARAM COMPOUND
             RAJARAJESWARI NAGAR 560098
             BENGALOR

Advocate for the Petitioner   : MISS. M DAS

Advocate for the Respondent : MR. S K GOSWAMI




                                   BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                            ORDER

Date : --31.01.2022

Heard Mr. S. Islam, learned counsel appears for the applicants. Also heard Mr. A.R. Agarwala, learned counsel appears for the claimant/respondent and Mr. S.K. Goswami, learned counsel appears for the Insurance Company.

By this Interlocutory Application the applicants stated that they are the legal heirs of late Rokeya Bewa, the mother of late Akbar Hussain Mulla, who died in a motor vehicle accident on 21.07.2007, for which one MAC case had been instituted vide MAC Case No. 564/08(622/08). The learned Tribunal, at the time of delivery of judgment, has awarded some portion of the compensation amounting to Rs. 10,071,39/- to mother of the deceased, Rokeya Bewa who died during pendency of the appeal as submitted by learned counsel for the applicants.

Mr. A.R. Agarwala, learned counsel for the claimant/respondent submits that he has not yet received the copy of this interlocutory application.

The learned counsel for the applicants is hereby directed to serve the copy of this Interlocutory Application to the learned counsel for the claimant/respondent.

The learned counsel for the claimant/respondent may file his objection, if, any.

Page No.# 4/4

List the matter again on 02.03.2022.

JUDGE

Comparing Assistant