Citation : 2022 Latest Caselaw 26 Gua
Judgement Date : 3 January, 2022
Page No.# 1/5
GAHC010122932021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/198/2021
TAFE MOTORS AND TRACTORS LTD.
( A WHOLLY OWNED SUBSIDIARY COMPANY OF TAFE) HAVING ITS
REGISTERED OFFICE AT 77, NUNGAMBAKKAM HIGH ROAD,
NUNGANBAKKAM, CHENNAI, PIN- 600034, REP. BY ITS VICE PRESIDENT
MR. C.P. SOUNDERARAJAN.
VERSUS
THE STATE OF ASSAM AND 11 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM,
AGRICULTURE DEPARTMENT, DISPUR, GUWAHATI- 781006.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
AGRICULTURE DEPARTMENT
DIPSUR
GUWAHATI- 781006.
3:THE DIRECTOR OF AGRICULTURE
GOVT. OF ASSAM
KHANAPARA
GUWAHATI- 781022.
4:THE CHIEF EXECUTIVE OFFICER
MEGA MISSION SOCIETY
CHIEF MINISTER SAMAGRA GRAMYA UNNAYAN YOJNA
JAYA NAGAR
KHANAPARA
GUWAHATI- 781022.
5:THE BID EVALUATION COMMITTEE
REP. BY ITS CHAIRMAN CUM SECRETARY TO THE GOVT. OF ASSAM
AGRICULTURE DEPARTMENT
Page No.# 2/5
DISPUR
GUWAHATI- 781006.
6:M/S. ESCORTS LTD.
HAVING ITS REGISTERED OFFICE 15/5 MATHURA ROAD
FARIDABAD
HARYANA
PIN- 121003.
7:M/S. ACTION CONSTRUCTION PVT. LTD.
HAVING ITS REGISTERED OFFICE AT DUDHOLA LINK ROAD
VILL.- DUDHOLA
DIST.- PALWAL
HARYANA
PIN- 121102.
8:M/S. INTERNATIONAL TRACTORS LTD. (SONALIKA)
HAVING ITS REGISTERED OFFICE AT VILLAGE- CHAK GURJARAN
P.O. PIPLANWALA
JALANDHAR ROAD
HOSHIARPUR.
9:M/S. MAHINDRA AND MAHINDRA LTD.
SWARAJ DIVISION HAVING ITS REGISTERED OFFICE AT PHASE-IV
INDUSTRIAL AREA
SAS NAGAR (MOHALI)
PUNJAB
PIN- 160055.
10:M/S. MAHINDRA AND MAHINDRA
HAVING ITS REGISTERED OFFICE AT FIRST FLOOR
MAHINDRA TOWERS
MURLI ROAD
KANDIVLI (EAST)
MUMBAI
PIN- 400101.
11:M/S. CASE NEW HOLLAND INDUSTRIAL PVT. LTD.
HAVING ITS REGISTERED OFFICE AT THIRD FLOOR
PLOT NO. 14A
SECTOR 18
ATC BUILDING
MARUTI INDUSTRIAL COMPLEX SHAKTIMAN (GROMAX) HAVING ITS
REGISTERED OFFICE AT NEAR VISHWAMITRI RAILWAY OVER BRIDGE
VISWAMITRI
Page No.# 3/5
VADODARA
GUJRAT
PIN- 399011
GURUGRAM
HARYANA
PIN- 122015.
12:SHAKTIMAN (GROMAX)
HAVING ITS REGISTERED OFFICE AT NEAR VISHWAMITRI RAILWAY
OVER BRIDGE
VISWAMITRI
VADODARA
GUJRAT
PIN- 399011
Advocate for the Petitioner : MR. K N CHOUDHURY
Advocate for the Respondent : GA, ASSAM
Linked Case : WA/199/2021
TRACTORS AND FIRM EQUIPMENT LTD
A COMPANY DULY REGISTERED UNDER THE COMPANIES ACT
1956 HAVING ITS REGISTERED OFFICE AT 861
ANNA SALAI
CHENNAI- 600002
REP. BY ITS VICE PRESIDENT MR. C.P. SOUNDERARAJAN.
VERSUS
THE STATE OF ASSAM AND 11 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
AGRICULTURE DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
AGRICULTURE DEPARTMENT
DIPSUR
GUWAHATI- 781006.
3:THE DIRECTOR OF AGRICULTURE
GOVT. OF ASSAM
KHANAPARA
GUWAHATI- 781022.
Page No.# 4/5
4:THE CHIEF EXECUTIVE OFFICER
MEGA MISSION SOCIETY
CHIEF MINISTER SAMAGRA GRAMYA UNNAYAN YOJNA
JAYA NAGAR
KHANAPARA
GUWAHATI- 781022.
5:THE BID EVALUATION COMMITTEE
REP. BY ITS CHAIRMAN CUM SECRETARY TO THE GOVT. OF ASSAM
AGRICULTURE DEPARTMENT
DISPUR
GUWAHATI- 781006.
6:M/S. ESCORTS LTD.
HAVING ITS REGISTERED OFFICE 15/5 MATHURA ROAD
FARIDABAD
HARYANA
PIN- 121003.
7:M/S. ACTION CONSTRUCTION PVT. LTD.
HAVING ITS REGISTERED OFFICE AT DUDHOLA LINK ROAD
VILL.- DUDHOLA
DIST.- PALWAL
HARYANA
PIN- 121102.
8:M/S. INTERNATIONAL TRACTORS LTD. (SONALIKA)
HAVING ITS REGISTERED OFFICE AT VILLAGE- CHAK GURJARAN
P.O. PIPLANWALA
JALANDHAR ROAD
HOSHIARPUR.
9:M/S. MAHINDRA AND MAHINDRA LTD.
SWARAJ DIVISION HAVING ITS REGISTERED OFFICE AT PHASE-IV
INDUSTRIAL AREA
SAS NAGAR (MOHALI)
PUNJAB
PIN- 160055.
10:M/S. MAHINDRA AND MAHINDRA
HAVING ITS REGISTERED OFFICE AT FIRST FLOOR
MAHINDRA TOWERS
MURLI ROAD
KANDIVLI (EAST)
MUMBAI
PIN- 400101.
11:M/S. CASE NEW HOLLAND INDUSTRIAL PVT. LTD.
HAVING ITS REGISTERED OFFICE AT THIRD FLOOR
PLOT NO. 14A
SECTOR 18
ATC BUILDING
Page No.# 5/5
MARUTI INDUSTRIAL COMPLEX SHAKTIMAN (GROMAX) HAVING ITS
REGISTERED OFFICE AT NEAR VISHWAMITRI RAILWAY OVER BRIDGE
VISWAMITRI
VADODARA
GUJRAT
PIN- 399011
GURUGRAM
HARYANA
PIN- 122015.
12:SHAKTIMAN (GROMAX)
HAVING ITS REGISTERED OFFICE AT NEAR VISHWAMITRI RAILWAY OVER
BRIDGE
VISWAMITRI
VADODARA
GUJRAT
PIN- 399011.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 11 ORS.
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 03.01.2022
Heard Mr. K.N. Choudhury, learned senior counsel assisted by Mr. J. Patowary, learned counsel for the appellants. Also heard Mr. D. Saikia, learned Advocate General, Assam assisted by Mr. B. Choudhury, learned Standing Counsel, Agriculture Department for the respondent State.
Hearing concluded.
Judgment reserved.
JUDGE CHIEF JUSTICE Comparing Assistant
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