Page No.# 1/4 vs The State Of Assam And 4 Ors
2022 Latest Caselaw 252 Gua

                                                                           Page No.# 1/4

GAHC010079752021




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/3038/2021

         MD. IMAD UDDIN BARBHUIYA AND 12 ORS
         S/O. LT. MUHIB ALI, VILL. KATIGORAH PT, 3, P.O. LATTIMARA, P.S.
         KATIGORAH, DIST. CACHAR, ASSAM.

         2: NURUL ISLAM BARBHUIYA
          S/O. HABIB ALI BARBHUIYA
         VILL. SALCHAPRA
          P.S. SILCHAR
          DIST. CACHAR
         ASSAM.

         3: MATIUR RAHMAN
          S/O. LT. ABDUR RASHID
         VILL. KAZIRGRAM
          P.O. BHANGA BAZAR
          DIST. KARIMGANJ
         ASSAM.

         4: ABDUL JALIL
          S/O. SAUD ABDUL MALIK
         VILL. GORKAPON
          P.O. BADARPUR
          DIST. KARIMGANJ
         ASSAM.

         5: SK. MD. ESARUBULLAH

          S/O. MD. AZIZUR RAHMAN
          VILL. UTTAR MORAGODADHAR
          P.O. UTTAR MORAGODADHAR
          DIST. DHUBRI
          ASSAM.

         6: IBRAHIM ALI
                                Page No.# 2/4

S/O. LT. INTAZ ALI
VILL. 3. NO. BORGHULI
P.O. B/SAPONARI
DIST. NAGAON
ASSAM.

7: NURUL HOQUE CHOUDHARY
 S/O. LT. AKIB ALI CHOUDHARY
VILL. DOBOKA PATAR
 P.O. DOBOKA
 P.S. DOBOKA
 DIST. HOJAI (NAGAON).

8: NILUFA YASMIN
 D/O. LOKMAN ALI SHEIKH
VILL. BOALKAMARI PART-III
 P.O. BARKANDA
 DIST. DHUBRI
ASSAM.

9: AMJAD ALI BEPARI

S/O. LT. TAMASER ALI BEPARI
VILL. JHAPUSABARI
P.O. JHAPUSABARI
DIST. DHUBRI
ASSAM.

10: ABDUS SALAM
 S/O. LT. ABDUL AZI PONDITH
VILL. PABOR CHARA
 P.O. PABOR CHARA
 DIST. DHUBRI
ASSAM.

11: SUKUR ALI
 S/O. AZIM UDDIN SHEIKH
VILL. BOALKAMARI
 P.O. BARBANDA
 DIST. DHUBRI
ASSAM.

12: HUSSAIN AHMED

S/O. MD. JALAL UDDIN
VILL. EAST HAITORKHA
P.O. PATHARKANDI
DIST. KARIMGANJ
                                                                     Page No.# 3/4

             ASSAM.

            13: ABU MD. SUFIAN
             S/O. LT. MD. IMDADUR RAHMAN
            VILL. DURLAVPUR
             P.O. KANAIBAZAR
             DIST. KARIMGANJ
            ASSAM

            VERSUS

            THE STATE OF ASSAM AND 4 ORS
            TO BE REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM,
            EDUCATION SECONDARY DEPTT., DISPUR, GUWAHATI-6.

            2:THE COMMISSIONER AND SECY.

             GOVT. OF ASSAM
             EDUCATION (SECONDARY) DEPTT.
             DISPUR
             GUWAHATI-06.

            3:THE DIRECTOR OF SECONDARY EDUCATION

             ASSAM
             KAHILIPARA
             GUWAHTI-19.

            4:THE BOARD OF SECONDARY EDUCATION

             ASSAM TO BE REP. BY ITS SECRETARY
             BAMUNIMAIDAM
             GUWAHATI.

            5:THE SECRETRY

             ASSAM LEGISLATIVE ASSEMBLY
             SECRETARIAT
             DISPUR
             GUWAHATI-06

Advocate for the Petitioner   : MR H R A CHOUDHURY

Advocate for the Respondent : GA, ASSAM
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                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

27.01.2022

The matter is taken up through video conferencing. Heard Mr. Sanjay Hegde, learned senior counsel assisted by Mr. A.R. Bhuyan, learned counsel for the petitioners. Also heard Mr. D. Saikia, learned Advocate General, Assam assisted by Ms. P. Chakraborty, learned Standing Counsel, Education (Secondary) Department, appearing for the respondent Nos. 1, 2, 3 and 5 as well as Mr. D.K. Roy, learned counsel for the respondent No.4.

Hearing concluded.

Judgment reserved.

                      JUDGE             CHIEF JUSTICE



Comparing Assistant