Page No.# 1/3 vs The State Of Assam
2022 Latest Caselaw 25 Gua

                                                                  Page No.# 1/3

GAHC010220262021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Crl.)/584/2021

         AMJAD HUSSAIN @ ANJAD AND 5 ORS
         S/O. ABDUL MALIK, VILL. UTTAR SAMARALI, P.O. SAMARALI BAZAR, P.S.
         MURAJHAR, DIST. HOJAI, ASSAM, PIN-782439.

         2: MOBIN KHAN @ MOMIN

          S/O. ABU BAKKAR
          VILL. UTTAR SAMARALI
          P.O. SAMARALI BAZAR
          P.S. MURAJHAR
          DIST. HOJAI
          ASSAM
          PIN-782439.

         3: NAJRUL ISLAM @ NAZRUL
          S/O. MONAI MIYA
         VILL. UTTAR SAMARALI
          P.O. SAMARALI BAZAR
          P.S. MURAJHAR
          DIST. HOJAI
         ASSAM
          PIN-782439.

         4: GULAP HUSSAIN
          S/O. LT. ABDUL MALIK
         VILL. UTTAR SAMARALI
          P.O. SAMARALI BAZAR
          P.S. MURAJHAR
          DIST. HOJAI
         ASSAM
          PIN-782439.

         5: SABUL ALAM @ SHABUL UDDIN
          S/O. ABDUL JALIL
                                                  Page No.# 2/3

             VILL. UTTAR SAMARALI
             P.O. SAMARALI BAZAR
             P.S. MURAJHAR
             DIST. HOJAI
             ASSAM
             PIN-782439.

            6: IMDAD HUSSAIN KHAN
             S/O. JOYNUL ABEDIN
            VILL. UTTAR SAMARALI
             P.O. SAMARALI BAZAR
             P.S. MURAJHAR
             DIST. HOJAI
            ASSAM
             PIN-782439

            VERSUS

            THE STATE OF ASSAM
            REP. BY PP, ASSAM.

            2:MD. SAFIR UDDIN LASKAR
             S/O. LT. TAJAMUL ALI
             R/O. SAMARALI
             P.O. SAMARALI BAZAR
             P.S. MURAJHAR
             DIST. HOJAI
            ASSAM
             PIN-782439.

            3:AHMOD ALI @ AHMED ALI

             S/O. HAJI SAMED ALI
             R/O. SAMARALI BAZAR GAON
             P.O. SAMARALI BAZAR
             P.S. MURAJHAR
             DIST. HOJAI
             ASSAM
             PIN-782439

Advocate for the Petitioner   : MR F K R AHMED

Advocate for the Respondent : PP, ASSAM
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                                        BEFORE
              HON'BLE MRS. JUSTICE RUMI KUMARI PHUKAN
                               ORDER

03.01.2022 Heard the learned counsel for the applicant.

By way of this application filed under Section 5 of the Limitation Act, the petitioner has prayed for condonation of delay of 207 days in preferring the connected criminal revision against the Judgment and Order dated 22.05.2019, passed by the learned Additional District and Sessions Judge, Sankardev Nagar, Hojai, in Criminal Appeal No. 11/2018.

Let a notice be issued to the respondents, by registered post with A/D as well as by usual process, returnable by 3 (three) weeks.

The petitioner is allowed to take steps by way of dasti also, as sought for.

List accordingly.

JUDGE

Comparing Assistant