United India Insurance Company ... vs Smti. Dipamani Roy Das And 2 Ors
2022 Latest Caselaw 216 Gua

                                                                          Page No.# 1/2

GAHC010001762022




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No : I.A.(Civil)/14/2022


          UNITED INDIA INSURANCE COMPANY LTD.
          HAVING ITS REGD. OFFICE AND HEAD OFFICE AT 24
          WHITES ROAD
          CHENNAI AND ITS REGIONAL OFFICE AT G.S.


           VERSUS

          SMTI. DIPAMANI ROY DAS AND 2 ORS
          W/O. SRI KRISHNA DAS
          VILL. RAIPUR
          P.O. AND P.S. PATACHARKUCHI
          DIST. BARPETA
          ASSAM
          PIN-781326.


          ------------
          Advocate for : MR. R GOSWAMI
          Advocate for : appearing for SMTI. DIPAMANI ROY DAS AND 2 ORS



                                BEFORE
               HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                     ORDER

Date : 21.01.2022

Heard Mr. R. Goswami, learned counsel appearing for the applicant. Heard Mr. B.K. Jain, learned counsel appearing for the opposite party.

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Since the connected appeal has been admitted for hearing, the judgment and award dated 22.05.2019 passed by the learned Member, MACT, Barpeta in MAC Case No.22/2018 is stayed subject to payment of 50% of the awarded amount in the Registry of the Court within 4 (four) weeks.

On such deposit, the claimant shall be at liberty to withdraw the said amount on proper verification.

This I.A. stands disposed of.

JUDGE

Comparing Assistant