Citation : 2022 Latest Caselaw 101 Gua
Judgement Date : 10 January, 2022
Page No.# 1/5
GAHC010198922021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/165/2022
BASISTHA DAS AND 12 ORS
S/O. LATE BHUVENESWAR DAS, R/O. VILLAGE- GHILAJARI, SUKEKUCHI,
P.S- BELSOR, P.O. , DISTRICT- NALBARI, ASSAM PIN - 781304, ASSISTANT
TEACHER IN SOLMARA HIGHER SECONDARY SCHOOL.
2: NARAYAN HALOI
S/O. LATE LAMBHURAM HALOI
R/O. PANIGAON
P.S- BELSOR
P.O-PANIGAON
DISTRICT- NALBARI PIN - 781303
ASSISTANT TEACHER IN ADARSHA BALIKA BIDYAPITH.
3: HEMANTA DAS
S/O. SRI MADHU RAM DAS
R/O. VILLAGE - BORTOLA P.O. BORTOLA
DISTRICT- NALBARI
ASSAM PIN - 781138
ASSISTANT TEACHER
BARNIBARI MILAN HIGH SCHOOL.
4: DINESH CH. DEKA
S/O- LATE SAMBHU RAM DEKA
R/O- DIRUA
P.O-DIRUA
P.S-NALBARI
DISTRICT NALBARI
ASSAM
PIN NO- 781304
5: KAMESWAR BARMAN
S/O- LATE SASHIKANTA BARMAN
R/O- KAIHATI
P.S- BELSOR
Page No.# 2/5
P.O- KAIHATI
DISTRICT - NALBARI
ASSAM
PIN NO. 781338
ASSITANT TEACHER IN SOLMARA H.S SCHOOL.
6: DIPA BUZAR BARUAH
W/O- NAYAN JYOTI BARMAN
R/O- NALBARI TOWN WARD 3
BIDYAPUR
P.S- NALBARI
P.O- NALBARI
PIN NO. 781335
ASSITANT TEACHER IN KESHAB NARAYAN JANANPITH HIGH SCHOOL.
7: GAUTOM DUTTA
S/O- LATE HARENDRA DUTTA
R/O- BALIKURIA
P.S- NALBARI
P.O- NALBARI
PIN NO.781335
ASSISTANT TEACHER IN DPB MILAN H.S
8: BIJULI DEVI
W/O- BIRENDRA NATH CHOUDHARY
R/O- BARMURIKONA
P.S- NALBARI
P.O- NALBARI
DISTRICT- NALBARI
ASSAM
PIN NO -781335
ASSISTANT TEACHER IN BARBHAG HIGH SCHOOL.
9: PARESH CH. LAHKAR
S/O-LATE GAHIN LAHKAR
R/O- VILLAGE- PANDULA
P.S- NALBARI
P.O- NALBARI
DISTRICT- NALBARI
ASSAM
PIN NO. 781335
ASSISTANT TEACHER
BARBHAG KALAG HIGHER SECONDARY SCHOOL
10: BIKUL CH. DEKA
S/O-ADIT CH. DEKA
R/O- VILLAGE- CHAMARKUCHI
SANEKUCHI
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P.S- NALBARI
P.O- NALBARI
DISTRICT- NALBARI
ASSAM
PIN NO. 781350
GRADUATE TEACHER IN SWAHID MUKUNDA KAKATI VIDYAPITH.
11: GITIKA BHARALI
W/O- BHABAKANTA BARMAN
R/O- NALBARI TOWN
WARD NO. 2
P.S- NALBARI
P.O- NALBARI
DISTRICT- NALBARI
PIN NO. 781335
ASSISTANT TEACHER IN MNC BALIKA VIDYAPITH.
12: MUNINDRA DAS
S/O- LATE ADYA RAM DAS
R/O- SANEKUCHI
P.S- NALBARI
P.O-SANEKUCHI
DISTRICT- NALBARI
ASSAM
PIN NO. 781305.
13: SYED MABIDUR RAHMAN
S/O- HAFIZULLA
R/O- BAMUNBORI
P.S- MAUKALMUWA
P.O MAUKALMUAWA
DISTRICT- NALBARI
ASSAM
PIN NO 781126
ASSISTANT TEACHER IN BAMUNBORI HIGH SCHOOL
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM, EDUCATION (SECONDARY) DEPARTMENT,
DISPUR, GUWAHATI-781006.
2:THE COMMISSIONER AND SECRETARY
FINANCE DEPARTMENT
GOVT. OF ASSAM
Page No.# 4/5
DISPUR
GUWAHATI-781006
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
4:THE INSPECTOR OF SCHOOLS
NALBARI CIRCLE
AT NALBARI DISTRICT-NALBARI
ASSAM
PIN NO. 784175
Advocate for the Petitioner : MR H BEZBARUA
Advocate for the Respondent : SC, SEC. EDU.
BEFORE
HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
O R D E R
10.01.2022
Heard Mr. H Bezbarua, learned counsel for the petitioner, Ms. N.M. Sarma, learned counsel for the respondents No. 1, 3 and 4 being the authorities in the Secondary Education Department of the Government of Assam and Mr. A Chaliha, learned counsel for the respondent No. 2 being the authorities in the Finance Department of the Government of Assam.
Issue notice returnable in six weeks.
Extra copies of the writ petition be furnished to the learned counsel within three days.
Mr. H Bezbarua, learned counsel for the petitioner states that the claim in Page No.# 5/5
this writ petition is for an advance increment for having cleared the B.Ed degree and the same issue had been decided by this Court in its judgment dated 21.09.2021 in WP(C) No. 4694/2021 and accordingly prayed for a similar order.
Ms. NM Sarma, learned counsel for the respondents to examine the said order and inform the Court on the next date as to whether the same order can be passed.
List the matter after six weeks.
JUDGE
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