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Panapati Devi vs Md. Abidur Rahman And 2 Ors
2022 Latest Caselaw 10 Gua

Citation : 2022 Latest Caselaw 10 Gua
Judgement Date : 3 January, 2022

Gauhati High Court
Panapati Devi vs Md. Abidur Rahman And 2 Ors on 3 January, 2022
                                                                       Page No.# 1/10

GAHC010005892011




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./87/2011

            PANAPATI DEVI
            W/O SHIVJI MAHATO, R/O SIMALGURI, STATION ROAD, WARD NO. 3 P.S.
            AND P.O. SIMALGURI, DIST. SIBSAGAR



            VERSUS

            MD. ABIDUR RAHMAN and 2 ORS
            S/O SAHIDUR REHMAN, R/O NAZIRA BORTAL, NEAR NAZIRA P.S. , DIST.
            SIBSAGAR, OWNER OF VEHICLE NO. AS-01E 2147 TRUCK 709

            2:SANDEEP SINGH

             S/O SHRI NALABHI SIONGH
             R/O BABA SUNDER VIOLLAGE
             P.S. and P.O. LANKA
             DIST. NAGAON
             ASSAM.

            3:THE BRANCH MANAGER

             NATIONAL INSURANCE CO. LTD.
            TINSUKIA BRANCH TINSUKIA
            ASSAM POLICE NO. 200400/31/05/63-00002021 VALID FROM 21.11.05 TO
            21.11.200

Advocate for the Petitioner   : MR.A HANIFA

Advocate for the Respondent : MR A SAIKIA
                                                       Page No.# 2/10


Linked Case : MC/3259/2012

NATIONAL INSURANCE CO. LTD.

HAVING ITS REGISTERED OFFICE AT 3
MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD
BHANGAGARH
GUWAHATI
ASSAM.


VERSUS

SMTI. PANAPATI DEVI and ORS

W/O LATE SEWJI MAHATO
R/O SMALUGURI STATION ROAD WARD NO. 3 OF SIMALUGURI TOWN
P.S. SIMALUGURI
SUB-DIVISION NAZIRA
DIST. SIVASAGAR
ASSAM.

2:MD. ABIDUR RAHMAN

S/O MD. SAHIDUR RAHMAN
R/O NAZIRA BORTAL NEAR NAZIRA P.S.
P.S. NAZIRA
DIST. SIVASAGAR
ASSAM.
3:SANJIB SINGH

S/O SRI NILABI SINGH
R/O BALU SUNDAR VILL.
P.O. and P.S. LANKA
DIST. NOWGAON
ASSAM.
4:MD. SAIB ALAM

S/O MD. USMAN
R/O DOCTOR LANE
JORHAT TOWN
P.O.
P.S. and DIST. JORHAT
ASSAM.
5:NOWALAL RAY
                                                                Page No.# 3/10

S/O S. RAY
R/O TITABOR
P.S. TITABOR DIST. JORHAT ASSAM
6:BRANCH MANAGER

THE NEW INDIA ASSURANCE CO. LTD.
J.P.R. ROAD
JORHAT
ASSAM.
7:SANJIB SENAPATY

S/O PRABIN SENAPATY
R/O JORHAT ENGG. COLLEGE ROAD
GAMUR
DIST. JORHAT
ASSAM.
8:UTTAM DEB

S/O LATE MONURANJAN DEV
R/O DEHABORA CHUK
P.O.
P.S. and DIST. JORHAT
ASSAM.
9:BRANCH MANAGER

UNITED INDIA INSURANCE CO. LTD.
JORHAT DIVISION
DIST. JORHAT
ASSAM.
------------

Advocate for : MR.V SHARMA Advocate for : MR.D K DAS appearing for SMTI. PANAPATI DEVI and ORS

Linked Case : MACApp./245/2010

SMT ROMAWATI DIVI W/O SHRI HARENDER PRASAD R/O SIMALGURI STATION ROAD WARD NO. 3 P.S. and P.O. SIMALGURI DIST. SIBSAGAR.

VERSUS Page No.# 4/10

MD.ABIDUR RAHMAN and 2 ORS S/O SAHIDUR REHMAN R/O NAZIRA BORTAL NEAR NAZIRA P.S. DIST. SIBSAGAR

2:SANDEEP SINGH

S/O SHRI NILABHI SIONGH R/O BABA SUNDER VIOLLAGE P.S. and P.O. LANKA DIST. NAGAON ASSAM.

3:THE BRANCH MANAGER

NATIONAL INSURANCE CO. LTD. TINSUKIA BRANCH TINSUKIA ASSAM POLICE NO. 200400/31/05/63-00002021 VALID FROM 21.11.2005 TO 21.11.2006

------------

Advocate for : MR.J SINGH Advocate for : appearing for MD.ABIDUR RAHMAN and 2 ORS

Linked Case : MC/1078/2013

NATIONAL INSURANCE CO. LTD.

HAVING ITS REGISTERED OFFICE AT 3 MIDDLETON STREET KOLKATTA AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD BHANGAGARH GUWAHATI ASSAM.

VERSUS

SMTI. ROMAWATI DEVI and 8 ORS

W/O SRI HARENDRA PRASAD R/O SIMALUGURI STATION ROAD P.S. SIMALUGURI DIST. SIVASAGAR ASSAM.

Page No.# 5/10

2:MD. ABIDUR RAHMAN

S/O MD. SAHIDUR RAHMAN R/O NAZIRA BORTAL NEAR NAZIRA P.S. P.S. NAZIRA DIST. SIVASAGAR ASSAM.

3:SANJIB SINGH

S/O SRI NILABI SINGH R/O BALU SUNDAR VILL. P.O. and P.S. LANKA DIST. NAGAON ASSAM.

4:MD.SAIB ALAM

S/O MD. USMAN R/O DOCTOR LANE JORHAT TOWN P.O.

P.S. and DIST. JORHAT ASSAM 5:NOWALAL RAY

S/O S.RAY R/O TITABAR P.S. TITABAR DIST. JORHAT ASSAM.

6:BRANCH MANAGER

THE NEW INDIA ASSURANCE CO. LTD. J.P.R. ROAD JORHAT ASSAM.

7:SANJIB SENAPATY

S/O PRABIN SENAPATY R/O JORHAT ENGG. COLLEGE ROAD GARMUR DIST. JORHAT ASSAM.

8:UTTAM DEB

S/O LATE MONURANJAN DEV R/O DEHABORA CHUK P.O.

P.S. and DIST. JORHAT ASSAM Page No.# 6/10

9:BRANCH MANAGER

UNITED INDIA INSURANCE CO.LTD. JORHAT DIVISION DIST. JORHAT ASSAM.

------------

Advocate for : MS.J BHAGAWATI Advocate for : MR.D CHAKRABORTY appearing for SMTI. ROMAWATI DEVI and 8 ORS

Linked Case : MACApp./115/2013

NATIONAL INSURANCE CO. LTD.

HAVING ITS REGISTERED OFFICE AT 3 MIDDLETON STREET KOLKATTA AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD BHANGAGARH GUWAHATI ASSAM.

VERSUS

SMTI. ROMAWATI DEVI and 8 ORS

W/O SRI HARENDRA PRASAD R/O SIMALUGURI STATION ROAD P.S. SIMALUGURI DIST. SIVASAGAR ASSAM.

2:MD. ABIDUR RAHMAN

S/O MD. SAHIDUR RAHMAN R/O NAZIRA BORTAL NEAR NAZIRA P.S. P.S. NAZIRA DIST. SIVASAGAR ASSAM.

3:SANJIB SINGH

S/O SRI NILABI SINGH R/O BALU SUNDAR VILL. P.O. and P.S. LANKA Page No.# 7/10

DIST. NAGAON ASSAM.

4:MD.SAIB ALAM

S/O MD. USMAN R/O DOCTOR LANE JORHAT TOWN P.O.

P.S. and DIST. JORHAT ASSAM 5:NOWALAL RAY

S/O S.RAY R/O TITABAR P.S. TITABAR DIST. JORHAT ASSAM.

6:BRANCH MANAGER

THE NEW INDIA ASSURANCE CO. LTD. J.P.R. ROAD JORHAT ASSAM.

7:SANJIB SENAPATY

S/O PRABIN SENAPATY R/O JORHAT ENGG. COLLEGE ROAD GARMUR DIST. JORHAT ASSAM.

8:UTTAM DEB

S/O LATE MONURANJAN DEV R/O DEHABORA CHUK P.O.

P.S. and DIST. JORHAT ASSAM 9:BRANCH MANAGER

UNITED INDIA INSURANCE CO.LTD. JORHAT DIVISION DIST. JORHAT ASSAM.

------------

Advocate for : MS.J BHAGAWATI Advocate for : MR.R GOSWAMI appearing for SMTI. ROMAWATI DEVI and 8 ORS Page No.# 8/10

Linked Case : MACApp./233/2012

NATIONAL INSURANCE CO. LTD.

HAVING ITS REGISTERED OFFICE AT 3 MIDDLETON STREET KOLKATA AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD BHANGAGARH GUWAHATI ASSAM.

VERSUS

SMTI. PANAPATI DEVI and ORS

W/O LATE SEWJI MAHATO R/O SIMALUGURI STATION ROAD WARD NO. 3 OF SIMALUGURI TOWN P.S. SIMALUGURI SUB-DIVISION NAZIRA DIST. SIVASAGAR ASSAM.

2:MD. ABIDUR RAHMAN

S/O MD. SAHIDUR RAHMAN R/O NAZIRA BORTAL NEAR NAZIRA P.S. P.S. NAZIRA DIST. SIVASAGAR ASSAM.

3:SANJIB SINGH

S/O SRI NILABI SINGH R/O BALU SUNDAR VILL. P.O. and P.S. LANKA DIST. NOWGAON ASSAM.

4:MD. SAIB ALAM

S/O MD. USMAN R/O DOCTOR LANE JORHAT TOWN P.O.

P.S. and DIST. JORHAT ASSAM.

5:NOWALAL RAY Page No.# 9/10

S/O S. RAY R/O TITABOR P.S. TITABOR DIST. JORHAT ASSAM 6:BRANCH MANAGER

THE NEW INDIA ASSURANCE CO. LTD. J.P.R. ROAD JORHAT ASSAM.

7:SANJIB SENAPATY

S/O PRABIN SENAPATY R/O JORHAT ENGG. COLLEGE ROAD GAMUR DIST. JORHAT ASSAM.

8:UTTAM DEB

S/O LATE MONURANJAN DEV R/O DEHABORA CHUK P.O.

P.S. and DIST. JORHAT ASSAM.

9:BRANCH MANAGER

UNITED INDIA INSURANCE CO. LTD. JORHAT DIVISION DIST. JORHAT ASSAM.

------------

Advocate for : MR.R K BHATRA Advocate for : MR.M CHOUDHURY appearing for SMTI. PANAPATI DEVI and ORS Page No.# 10/10

BEFORE HON'BLE MRS. JUSTICE MALASRI NANDI

03.01.2022

Heard Mr. S. Khanikar, learned counsel for the appellant/petitioners as well as Mr. R.K. Bhatra, learned counsel for the respondents in MACApp. 87/2011 and MACApp. 245/2010. Also heard Mr. S. Dutta, learned Senior Counsel appearing for the respondent no. 9 and Ms. P. Borthakur, learned counsel for the respondent no. 6 in MACApp. 233/2012 and MACApp. 115/2013.

Hearing is concluded.

Judgment is reserved.

JUDGE

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