Satyajit Suklabaidya vs Smti Shilpi Baidya
2022 Latest Caselaw 715 Gua

                                                                      Page No.# 1/2

GAHC010192722021




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Mat.App./16/2021



         SATYAJIT SUKLABAIDYA
         S/O- LATE MONOMOHAN SUKLABAIDYA
         R/O- SIBBARI ROAD
         MALUGRAM
         P.O. SILCHAR
         DIST.- CACHAR AND PRESENTLY RESIDING AT FLAT NO. B-1006
         VALENCIA
         PLOT NO. 9
         SECTOR-16E
         ROAD PALI
         KALAMBOLI
         DIST.- RAIGAD
         MAHARASHTRA-410218.


          VERSUS

         SMTI SHILPI BAIDYA
         W/O- SATYAJIT SUKLABAIDYA
         D/O- SRI ATINDRA BAIDYA
         R/O- KENDRIYA VIDYALAYA QUARTERS
         CHANDMARI
         TARAPUR
         P.O. SILCHAR
         DIST. CACHAR
         ASSAM


         ------------
         Advocate for : MR D TALUKDAR
         Advocate for : MR H R A CHOUDHURY appearing for SMTI SHILPI BAIDYA
                                                                                     Page No.# 2/2


                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM
                       HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                            ORDER

28.02.2022 (Suman Shyam, J) Mr. D. Talukdar, learned counsel appearing for the appellant/ applicant,

submits that the dispute between the parties in this case has been amicably

resolved and the learned Court below vide judgment and order dated

29.01.2022 has already granted a decree of divorce on mutual consent. As

such, this matter has become infructuous.

Mr. U. Khan, learned counsel appearing on behalf of Mr. A. Ahmed,

learned counsel for the respondent, has confirmed the said position.

In view of the above, this appeal stands disposed of as infructuous.

Consequently, I.A.(Civil) No.1959/2021 shall also stand closed.

                                          JUDGE                                  JUDGE



Comparing Assistant