The Director General Of Civil ... vs Sunita Tomden And 11 Ors
2022 Latest Caselaw 654 Gua

                                                                 Page No.# 1/3

GAHC010150682020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Review.Pet./107/2020

         THE DIRECTOR GENERAL OF CIVIL AVIATION
         NEW DELHI.



         VERSUS

         SUNITA TOMDEN AND 11 ORS.
         W/O- LATE NAWANG TOMDEN, P.O. AND P.S. TAWANG, ARUNACHAL
         PRADESH.

         2:MATER TSERING TOMDEN (MINOR)
          S/O- LATE NAWANG TOMDEN
          (REP. BY HIS MOTHER SMTI. SUNITA TOMDEN)
          P.O. AND P.S. TAWANG
         ARUNACHAL PRADESH.

         3:MATER CHODUP TOMDEN (MINOR)
          S/O- LATE NAWANG TOMDEN. (REP. BY HIS MOTHER SMTI. SUNITA
         TOMDEN)
          P.O. AND P.S. TAWANG
         ARUNACHAL PRADESH.

         4:SANGEY CHOIKONG
          F/O- LATE NAWANG TOMDEN
          P.O. AND P.S. TAWANG
         ARUNACHAL PRADESH.

         5:SMTI. NIMA CHOTEN
          M/O- LATE NAWANG TOMDEN
          P.O. AND P.S. TAWANG
         ARUNACHAL PRADESH.

         6:TOMRIN TSERING
                                                                     Page No.# 2/3

             B/O- LATE NAWANG TOMDEN
             P.O. AND P.S. TAWANG
             ARUNACHAL PRADESH.

            7:SHAILENDRA KUAMR SARAWGI
             S/O- ANANDILAL SARAWGI
             R/O- NEELKANTH APARTMENT
            A.K. AZAD ROAD
             REHABARI
             GUWAHATI- 781008.

            8:DR. KAMAL NAHATA
             S/O- MANGILA NAHATA
             R/O- 5TH FLOOR
             NEELKANTH APARTMENT
            A.K. AZAD ROAD
             REHABARI
             GUWAHATI- 781008.

            9:THE STATE OF ARUNACHAL PRADESH
             REP. BY THE SECRETARY
             MINISTRY OF CIVIL AVIATION
             GOVT. OF ARUNACHAL PRADESH
             ITANAGAR.

            10:THE PAWN HANS HELICOPTERS LTD.

            (A GOVT. OF INDIA ENTERPRISE) REP. BY CHAIRMAN-CUM-MANAGING
            DIRECTOR
            PAWN HANS TOWERS
            C-14
            SECTOR-1
            NOIDA- 231301. (UTTAR PRADESH).

            11:THE COMPANY SECRETARY
             PAWN HANS HELICOPTERS LTD. (A GOVT. OF INDIA ENTERPRISE)
             PAWN HANS TOWERS
             C-14
             SECTOR-1
             NOIDA- 231301. (UTTAR PRADESH).

            12:UNION OF INDIA
            THROUGH THE SECRETARY
             MINISTRY OF CIVIL AVIATION
             GOVT. OF INDIA
             NEW DELHI

Advocate for the Petitioner   : MR. S C KEYAL
                                                                                   Page No.# 3/3


Advocate for the Respondent : GA, AP

BEFORE HON'BLE MR. JUSTICE N. KOTISWAR SINGH HON'BLE MR. JUSTICE AJIT BORTHAKUR order 23-02-2022 [N. Kotiswar Singh, J]

Heard Mr. S.C. Keyal, learned counsel for the review petitioner. Also heard Mr. B.D.

Goswami, learned Additional Advocate General, Arunachal Pradesh.

When this matter was taken up, it has been submitted at the Bar that the State of

Arunachal Pradesh has filed petitions for Special Leave to Appeal (SLP) being SLP Nos.12107-

12201/2020 before the Hon'ble Supreme Court against the judgment and order dated

07.02.2020 passed in W.A. No.13 (AP)/2015 along with other analogous appeals by the

Guahati High Court, Itanagar Permanent Bench. Under the circumstances, we are of the

opinion that it would be appropriate for us to await decision of the Hon'ble Supreme Court.

Accordingly, as also agreed to by the learned counsel for the parties present, list this

Review Petition after disposal of the aforesaid SLP(s).

                                   JUDGE                                    JUDGE



Comparing Assistant