The National Insurance Co. Ltd vs Momi Mipun
2022 Latest Caselaw 644 Gua

                                                                     Page No.# 1/3

GAHC010013202018




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/152/2018

         THE NATIONAL INSURANCE CO. LTD.
         REGISTERED HEAD OFFICE AT 3, MIDDLETON STREET, CALCUTTA-700071
         REPRESENTED BY THE ASSTT. MANAGER, GAUHATI REGIONAL OFFICE,
         BHANGAGARH, GUWAHATI-781005



         VERSUS

         MOMI MIPUN
         R/O VILL. GANDHIYA, P.O. AND P.S. MARIANI, DIST. JORHAT, ASSAM, PIN
         785634

         2:AKASH MIPUN
          R/O VILL. GANDHIYA
          P.O. AND P.S. MARIANI
          DIST. JORHAT
         ASSAM
          PIN 785634

         3:JANMONI MIPUN
          R/O VILL. GANDHIYA
          P.O. AND P.S. MARIANI
          DIST. JORHAT
         ASSAM
          PIN 785634

         4:MONORANJAN DAS
         VILL. NO. 2
          MARANGIALGAO
          P.S. MARIANI
          DIST. JORHAT
         ASSAM
          PIN 785634
                                                    Page No.# 2/3


            5:LALIT PHUKAN
            VILL. BALIMORANGAON
             P.S. MARIANI
             DIST. JORHAT
            ASSAM
             PIN 78563

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent : MR D MONDAL

             Linked Case : I.A.(Civil)/2822/2019

            THE NATIONAL INSURANCE CO. LTD.
            REGISTERED HEAD OFFICE AT 3
            MIDDLETON STREET
            CALCUTTA 700071
            REPRESENTED BY THE MANAGER
            GAUHATI REGIONAL OFFICE
            BHANGAGARH
            GUWAHATI 781005


             VERSUS

            MOMI MIPUN
            W/O LATE JAGIR SINGH MIPUN
            R/O VILL. GANDHIYA
            P.O. AND P.S. MARIANI
            DIST. JORHAT
            ASSAM
            PIN 785634

            2:AKASH MIPUN
            R/O VILL. GANDHIYA
             P.O. AND P.S. MARIANI
             DIST. JORHAT
            ASSAM
             PIN 785634
             3:JANMONI MIPUN
            R/O VILL. GANDHIYA
             P.O. AND P.S. MARIANI
             DIST. JORHAT
            ASSAM
             PIN 785634
             4:MONORANJAN DAS
                                                                               Page No.# 3/3

             VILL. NO. 2
             MARANGIALGAO
             P.S. MARIANI
             DIST. JORHAT
             ASSAM
             PIN 785634
             5:LALIT PHUKAN
             VILL. BALIMORANGAON
             P.S. MARIANI
             DIST. JORHAT
             ASSAM
             PIN 785634
             ------------
             Advocate for : MS. R D MOZUMDAR
             Advocate for : MR D MONDAL appearing for MOMI MIPUN


                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 23.02.2022.

Heard Ms. C. Mozumdar, learned counsel appearing for the applicant. Also heard Mr. D. Mondal, learned counsel appearing for the respondent.

This application has been filed praying for staying of the judgment/award dated 20.04.2017 passed by learned Member, MACT No.3, Kmrup(M), Guwahati in MAC case No.1904/2012.

Mr. Mozumdar submits that she does not want to press this application and prays that the matter be disposed of.

I have also heard Mr. Mondal in this regard.

Since the applicant does not want to press this petition, the I/A stands disposed of, as not pressed.

JUDGE

Comparing Assistant