M/S. M.M.Enterprise vs Girish Mulshankar Chaudhary And 3 ...
2022 Latest Caselaw 642 Gua

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GAHC010106992020




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Crl.)/491/2020

                             M/S. M.M.ENTERPRISE
  A PARTNERSHIP FIRM REP. BY ONE OF ITS PARTNER SRI MADHAB BHATTACHARJEE
                             R/O- SAKTIGARH PATH
                                      H.NO. 9
                                 BYELANE NO.2
                                    P.O. DISPUR
                               P.S. BHANGAGARH
                                      GHY-05


                                     VERSUS

                   GIRISH MULSHANKAR CHAUDHARY AND 3 ORS.
                             R/O- SAHAJ SOLITAIRE
                               OPP. APMC MARKET
                            NEAR VAISHALI TOWNSHIP
                                     VASNA
                                  AHMEDABAD
                                GUJARAT- 380007

                            2:KUSUM CHOUDHARY
                            R/O- SAHAJ SOLITAIRE
                              OPP. APMC MARKET
                           NEAR VAISHALI TOWNSHIP
                                     VASNA
                                 AHMEDABAD
                                GUJARAT- 380007
                              3:BIJIT MUKHERJEE
                                   R/O- A-306
                              SHRINANDANAGAR
                                     PART-2
                              (BLOCK NO.A TO N)
                                   VEJAIPUR
                              AHMEDABAD CITY
                              DIST.- AHMEDABAD
                                                                     Page No.# 2/3

                                       GUJARAT
                                      PIN- 380051
                            4:SABARI BIJIT MUKHARJEE
                                      R/O- A-306
                                SHRINANDANAGAR
                                        PART-2
                                 (BLOCK NO.A TO N)
                                      VEJAIPUR
                                 AHMEDABAD CITY
                                DIST.- AHMEDABAD
                                       GUJARAT
                                      PIN- 380051
                                       ------------
                              Advocate for : MR S P DAS
Advocate for : MR. L TALUKDAR appearing for GIRISH MULSHANKAR CHAUDHARY AND 3
                                         ORS.



             Linked Case :Crl.Pet./397/2020

                    GIRISH MULSHANKAR CHAUDHARY AND ANR.
                    R/O- SAHAJ SOLITAIRE, OPP. APMC MARKET, NEAR
                    VAISHALI TOWNSHIP, VASNA, AHMEDABAD, GUJARAT-
                    380007

                    2: KUSUM CHOUDHARY
                     R/O- SAHAJ SOLITAIRE
                     OPP. APMC MARKET
                     NEAR VAISHALI TOWNSHIP
                    VASNA
                    AHMEDABAD
                     GUJARAT- 38000

                    VERSUS

                    M/S. M.M.ENTERPRISE AND 2 ORS.
                    A PARTNERSHIP FIRM REP. BY ONE OF ITS PARTNER SRI
                    MADHAB BHATTACHARJEE, R/O- SAKTIGARH PATH, H.NO.
                    9, BYELANE NO.2, P.O. DISPUR, P.S. BHANGAGARH, GHY-05

                    2:BIJIT MUKHERJEE
                     R/O- A-306
                     SHRINANDANAGAR
                     PART-2
                     (BLOCK NO.A TO N)
                    VEJAIPUR
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                        AHMEDABAD CITY
                        DIST.- AHMEDABAD
                        GUJARAT
                        PIN- 380051

                       3:SABARI BIJIT MUKHARJEE
                        R/O- A-306
                        SHRINANDANAGAR
                        PART-2
                        (BLOCK NO.A TO N)
                       VEJAIPUR
                       AHMEDABAD CITY
                        DIST.- AHMEDABAD
                        GUJARAT
                        PIN- 38005

           Advocate for the Petitioner   : MR. L TALUKDAR

           Advocate for the Respondent : MR P KATAKI



                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                          ORDER

Date : 23-02-2022

In view of the judgment and order passed today in the connected Criminal Petition, being, Crl.Pet.No. 397/2020, this Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant