M/S Megha Technical And Engineer ... vs Phukan Boro And 5 Ors
2022 Latest Caselaw 602 Gua

                                                               Page No.# 1/3

GAHC010224072021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                        Case : I.A.(Civil)/2477/2021

         M/S MEGHA TECHNICAL AND ENGINEER PRIVATE LTD.
         HAVING ITS REGISTERED OFFICE AT LUMSHNONG
         P.O. KHELIEHRIAT
         DISTRICT EAST JAINTIA HILLS
         MEGHALAYA-793210 AND MARKETING OFFICE AT MAYUR GARDEN
         2ND FLOOR
         OPPOSITE RAJEEV BHAWAN
         G.S. ROAD
         ABC BUS STOP
         GUWAHATI-781005 AND REP. BY ITS DULY AUTHORIZED SIGNATORY/
         ATTORNEY HOLDER SHRI SANJIB KUMAR SAHARIA
         S/O- LATE RUDRA KANTA SAHARIA
         R/O- HOUSE NO. 4
         NABODAY PATH
         NEAR KALI MANDIR
         HENGRABARI
         GUWAHATI-781036
         DIST.- KAMRUP(M)
         ASSAM


          VERSUS

         PHUKAN BORO AND 5 ORS.
         S/O- LATE GOPESWAR BARMAN
         R/O- PARIJAT MANSION
         M.G. ROAD
         CHRISTIAN BASTI
         P..S DISPUR
         GUWAHATI-5
         DIST.- KAMRUP(M)
         ASSAM
                                                       Page No.# 2/3

2:BHAKTA RAM BORO
S/O- LATE SHANTIRAM (KACHARI) BORO
 R/O- VILLAGE DIGARU
 JUBOI
 P.O. DIGARU
 P.S. SONAPUR
 DIST.- KAMRUP(M)
ASSAM
 3:KUMAR BORO
S/O- LATE SHANTIRAM (KACHARI) BORO
 R/O- VILLAGE DIGARU
 JUBOI
 P.O. DIGARU
 P.S. SONAPUR
 DIST.- KAMRUP(M)
ASSAM
 4:PINKU BORO
S/O- LATE KASHI BORO
 R/O- VILLAGE DIGARU
 JUBOI
 P.O. DIGARU
 P.S. SONAPUR
 DIST.- KAMRUP(M)
ASSAM
 5:PRATAP BORO
S/O- LATE KASHI BORO
 R/O- VILLAGE DIGARU
 JUBOI
 P.O. DIGARU
 P.S. SONAPUR
 DIST.- KAMRUP(M)
ASSAM
 6:NIRMAL BORO
S/O- LATE KASHI BORO
 R/O- VILLAGE DIGARU
 JUBOI
 P.O. DIGARU
 P.S. SONAPUR
 DIST.- KAMRUP(M)
ASSAM
 ------------
Advocate for : MR S NEOGI
Advocate for : appearing for PHUKAN BORO AND 5 ORS.
                                                                                     Page No.# 3/3

                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

Date : 21.02.2022 Heard Mr. B.D. Deka, learned counsel for the appellant.

Since the connected appeal is admitted for hearing, the impugned judgment and order dated 23.09.2021, passed by the learned Addl. District Judge No. 2, Kamrup (M), Guwahati in Money Appeal No. 02/2019 upholding the judgment and decree dated 21.12.2018, passed by the learned Civil Judge No. 2, Kamrup (M), Guwahati in Money Suit No.177/2015 shall remain stayed till disposal of the appeal.

The I.A. stands disposed of.

JUDGE

Comparing Assistant